CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/National Consumer Disputes Redressal Commission/1997

COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments, 1997

882 judgments · page 37 of 45

By year

  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1986
Tribunals and Commissions17 Mar 1997Appeal dismissed with costs

MADAN LAL JAGGI Vs PRABHAT TYAGI

National Consumer Disputes Redressal Commission · 1997 2 CPJ 253

Read judgment
Tribunals and Commissions17 Mar 1997Complaint dismissed

T.RAMA RAO Vs VIJAYA HOSPITAL

National Consumer Disputes Redressal Commission · 1997 3 CPJ 50 : 1997 3 CPR 477 : 1998 1 CPC 134

Read judgment
Tribunals and Commissions17 Mar 1997Complaint allowed

VIKAS VIHAR SOCIETY Vs GURU NANAK LAND And FIN. CO. PVT. LTD.

National Consumer Disputes Redressal Commission · 1997 3 CPJ 597

Read judgment
Tribunals and Commissions14 Mar 1997Appeals dismissed

Om Prakash Yadav Vs DEPOT MANAGAR, U.P. RAJYA KARMACHARI KALYAN NIGAM

National Consumer Disputes Redressal Commission · 1997 2 CPJ 405

Read judgment
Tribunals and Commissions14 Mar 1997Appeal dismissed

Federal Bank Ltd. Vs PREM LATA

National Consumer Disputes Redressal Commission · 1997 1 CPC 577 : 1997 2 CPJ 48

Read judgment
Tribunals and Commissions14 Mar 1997Appeals dismissed

M. RAMANUJAM Vs Chairman, Tamil Nadu Housing Board

National Consumer Disputes Redressal Commission · 1997 2 CPJ 156

Read judgment
Tribunals and Commissions14 Mar 1997Appeals dismissed

Oriental Insurance Co. Ltd. Vs MANOCHA CLOTH HOUSE

National Consumer Disputes Redressal Commission · 1997 1 CPC 597 : 1997 2 CPJ 133

Read judgment
Tribunals and Commissions14 Mar 1997Appeal dismissed

Life Insurance Corporation of India Vs RAMPATI

National Consumer Disputes Redressal Commission · 1997 1 CPC 593 : 1997 2 CPJ 137

Read judgment
Tribunals and Commissions14 Mar 1997Appeal dismissed with costs

Union of India Vs RAMSWAROOP CHANDIL

National Consumer Disputes Redressal Commission · 1998 2 CPJ 315

Read judgment
Tribunals and Commissions14 Mar 1997

ASHOK DHAWAN Vs SURJEET SINGH

National Consumer Disputes Redressal Commission · 1997 1 CLT 452 : 1997 1 CPC 653 : 1997 1 CPJ 82 : 1997 1 CPR 169

Read judgment
Tribunals and Commissions13 Mar 1997Order affirmed with modification

CHANDIGARH HOUSING BOARD Vs RAMESH CHANDER SETHI

National Consumer Disputes Redressal Commission · 1997 1 CPJ 531 : 1998 1 CPC 467 : 1998 1 CPR 230

Read judgment
Tribunals and Commissions13 Mar 1997Appeal accepted

CHANDIGARH HOUSING BOARD Vs Vidya Sagar

National Consumer Disputes Redressal Commission · 1997 1 CPJ 550

Read judgment
Tribunals and Commissions12 Mar 1997

BANK OF INDIA Vs N V Deoras

National Consumer Disputes Redressal Commission · 1997 3 CPR 63 : 1998 1 CLT 295 : 1998 1 CPJ 99

Read judgment
Tribunals and Commissions11 Mar 1997Enquiry disposed of

SURENDER KUMAR SINGHAL Vs SHIMLA DEVELOPMENT AUTHORITY

National Consumer Disputes Redressal Commission · 1997 2 CPJ 6

Read judgment
Tribunals and Commissions11 Mar 1997Appeal allowed

ORIENTAL INSURANCE CO. Vs MANGLA DEVI

National Consumer Disputes Redressal Commission · 1997 2 CPJ 584 : 1997 3 CPR 353

Read judgment
Tribunals and Commissions11 Mar 1997

INDIAN OVERSEAS BANK Vs Mathura Mohan De

National Consumer Disputes Redressal Commission · 1997 2 CPC 104 : 1997 2 CPJ 20 : 1997 2 CPR 1

Read judgment
Tribunals and Commissions10 Mar 1997Appeal dismissed with costs

MAHAVIR TRANSPORT Vs GADIYA TRADERS

National Consumer Disputes Redressal Commission · 1997 1 CPC 533 : 1997 1 CPJ 455 : 1997 1 CPR 483

Read judgment
Tribunals and Commissions10 Mar 1997Revision dismissed

Prabhjot Singh , TEJWANT SINGH Vs Raj Kamal , HARPREET KAUR

National Consumer Disputes Redressal Commission · 1997 1 CPJ 554

Read judgment
Tribunals and Commissions10 Mar 1997

LIFE INSURANCE CORPORATION OF INDIA Vs Puran Chand Jain/ Advocate

National Consumer Disputes Redressal Commission · 1997 1 CPC 410 : 1997 1 CPJ 72 : 1997 1 CPR 126 : 1997 2 CLT 382

Read judgment
Tribunals and Commissions10 Mar 1997

RAJASTHAN HOUSING BOARD JAIPUR Vs Veer Singh Mehta

National Consumer Disputes Redressal Commission · 1997 1 CPC 412 : 1997 1 CPJ 66 : 1997 1 CPR 115

Read judgment
Previous1…3536373839…45Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions