Tribunals and Commissions19 Mar 1997Ordered accordingly. Cost awarded
A. RAJ AGENCIES (P) LTD. Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1997 2 CPJ 557 : 1997 3 CPR 3
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1997
882 judgments · page 36 of 45
Tribunals and Commissions19 Mar 1997Appeal dismissed
S.V.RAMANA Vs TVB ACHARY
National Consumer Disputes Redressal Commission · 1998 2 CPJ 389
Tribunals and Commissions19 Mar 1997
ESTATE OFFICER, HUDA Vs NATIONAL ENGINEERING CORPORATION
National Consumer Disputes Redressal Commission · 1997 0 NCDRC 38 : 1997 2 CPJ 16 : 1998 1 CPC 190
Tribunals and Commissions19 Mar 1997
NATIONAL INSURANCE CO LTD Vs Pavan P Sahani
National Consumer Disputes Redressal Commission · 1997 1 CPC 664 : 1997 1 CPR 159 : 1997 2 CLT 353 : 1997 2 CPJ 3
Tribunals and Commissions19 Mar 1997
MAHARASHTRA HYBRID SEEDS CO LTD Vs AZIZ BAIG
National Consumer Disputes Redressal Commission · 1997 1 CPC 660 : 1997 1 CPJ 93 : 1997 1 CPR 150 : 1998 0 CTJ 247
Tribunals and Commissions18 Mar 1997Order modified
HINDUSTAN DEVELOPMENT CORPN.LTD Vs PREETHA K.
National Consumer Disputes Redressal Commission · 1997 2 CPJ 540 : 1997 3 CPR 433
Tribunals and Commissions18 Mar 1997Complaint allowed
DHARAM PAL Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1998 1 CPJ 440
Tribunals and Commissions18 Mar 1997Complaint allowed
ASEEM BHATNAGAR Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1998 1 CPJ 526
Tribunals and Commissions18 Mar 1997Appeal dismissed
Shyam Gas Company Vs National Insurance Co.Ltd
National Consumer Disputes Redressal Commission · 1997 2 CPJ 182
Tribunals and Commissions18 Mar 1997Complaint partly allowed
PRAHLAD NARAIN MATHUR Vs RAJASTHAN HOUSING BOARD
National Consumer Disputes Redressal Commission · 1997 3 CPJ 96
Tribunals and Commissions18 Mar 1997
NEW INDIA ASSURANCE CO. LTD. Vs P.P.KHANNA
National Consumer Disputes Redressal Commission · 1997 0 NCDRC 15 : 1997 0 NCDRC 39 : 1997 2 CPC 223 : 1997 2 CPJ 1 : 1997 2 CPR 21
Tribunals and Commissions18 Mar 1997
UNIT TRUST OF INDIA Vs BIJAYLAL RATHOR
National Consumer Disputes Redressal Commission · 1997 0 NCDRC 17 : 1997 1 CPC 672 : 1997 1 CPJ 84 : 1997 1 CPR 167 : 1997 2 CLT 352
Tribunals and Commissions18 Mar 1997
Nizam Engineers Vs AKHIL BHARATIYA GRAHAK PANCHAYAT
National Consumer Disputes Redressal Commission · 1997 1 CPJ 101 : 1997 2 CPC 167 : 1997 2 CPR 5
Tribunals and Commissions18 Mar 1997
Lala Samachar Newspaper Vs General Manager Telecom Department Ludhiana
National Consumer Disputes Redressal Commission · 1997 1 CPC 658 : 1997 1 CPJ 95 : 1997 1 CPR 148 : 1997 2 CLT 465
Tribunals and Commissions18 Mar 1997
D D A Vs S S Puri
National Consumer Disputes Redressal Commission · 1997 1 CPC 650 : 1997 1 CPJ 86 : 1997 1 CPR 146
Tribunals and Commissions18 Mar 1997
Shivaji Rambhau Mali Vs Assistant Manager New India Insurance Co Ltd
National Consumer Disputes Redressal Commission · 1997 1 CPC 670 : 1997 1 CPJ 81 : 1997 1 CPR 171 : 1997 2 CLT 381
Tribunals and Commissions18 Mar 1997
Sau Shaileja Vs Pearless Finance Corporation
National Consumer Disputes Redressal Commission · 1997 1 CPC 669 : 1997 1 CPJ 100 : 1997 1 CPR 162
Tribunals and Commissions18 Mar 1997
PATEL ROADWAYS LTD Vs Tokusou -Menon Paper Manufacturing Co Ltd
National Consumer Disputes Redressal Commission · 1997 1 CPC 666 : 1997 1 CPJ 97 : 1997 1 CPR 144 : 1997 2 CLT 345
Tribunals and Commissions17 Mar 1997Order accordingly with cost
CONSUMER PROTECTION COUNCIL Vs CHAIRMAN, AIR FREIGHT LTD.
National Consumer Disputes Redressal Commission · 1997 1 CPC 525 : 1997 1 CPJ 473 : 1997 2 CPR 185
Tribunals and Commissions17 Mar 1997Complaint partly allowed
CHHAGANLAL REGAR Vs RESIDENT ENGINEER, RAJ. HOUSING BOARD
National Consumer Disputes Redressal Commission · 1997 2 CPJ 463