Tribunals and Commissions31 Mar 1997Appeal dismissed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs R.P.Chawla
National Consumer Disputes Redressal Commission · 1997 2 CPC 94 : 1997 2 CPJ 517
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1997
882 judgments · page 35 of 45
Tribunals and Commissions31 Mar 1997Appeal allowed
HARYANA STATE ELECTRICITY BOARD Vs OM PARKASH GOEL
National Consumer Disputes Redressal Commission · 1997 2 CPC 90 : 1997 2 CPJ 570
Tribunals and Commissions31 Mar 1997Appeal dismissed
MODI BUSINESS MACHINES Vs BELL CERAMICS LTD.
National Consumer Disputes Redressal Commission · 1998 1 CPJ 225
Tribunals and Commissions31 Mar 1997Complaint dismissed
SURINDER KUMAR SETHI Vs NEW INDIA ASSURANCE CO.LTD
National Consumer Disputes Redressal Commission · 1997 2 CPJ 210
Tribunals and Commissions31 Mar 1997Injunction granted
Procter and Gamble Home Products Ltd. Vs HINDUSTAN LEVER LTD.
National Consumer Disputes Redressal Commission · 1997 2 CPJ 21
Tribunals and Commissions31 Mar 1997Order announced
AUTO TRACTORS LTD. Vs LT. COL. G.S. BAJWA
National Consumer Disputes Redressal Commission · 1997 2 CPJ 136
Tribunals and Commissions31 Mar 1997Appeal allowed
J.P. YADAV MANAGING DIRECTOR, HOUSEFED Vs ESTATE OFFICER, H.U.D.A.
National Consumer Disputes Redressal Commission · 1997 2 CPJ 158 : 1998 1 CPR 98
Tribunals and Commissions31 Mar 1997Appeal accepted
B.K.AGGARWAL Vs HARYANA OFFICERS AND PUBLIC ENTERPRISES EMPLOYEES WELFARE COOPERATIVE GROUP HOUSING SOCIETY
National Consumer Disputes Redressal Commission · 1997 2 CPJ 266
Tribunals and Commissions27 Mar 1997Appeal allowed
Oriental Insurance Company Ltd. Vs Ishar Singh
National Consumer Disputes Redressal Commission · 1997 2 CPJ 568
Tribunals and Commissions27 Mar 1997Appeals disposed of
Municipal Council Vs Jagjit Singh
National Consumer Disputes Redressal Commission · 1997 1 CPC 629 : 1997 2 CPJ 564
Tribunals and Commissions27 Mar 1997Appeal dismissed
Punjab National Bank Vs RANBIR KAUR
National Consumer Disputes Redressal Commission · 1997 2 CPJ 195
Tribunals and Commissions26 Mar 1997Appeal partly allowed
NATIONAL RESEARCH DEVELOPMENT CORPN. Vs Vipin Kumar Gupta
National Consumer Disputes Redressal Commission · 1997 2 CPJ 327 : 1997 3 CPR 377
Tribunals and Commissions25 Mar 1997Appeal disposed of
Jai Shree Gupta Vs Unit Trust of India
National Consumer Disputes Redressal Commission · 1997 2 CPJ 265 : 1997 3 CPR 262
Tribunals and Commissions25 Mar 1997Appeal partly allowed
DELHI DEVELOPMENT AUTHORITY Vs ANAND SINGH KHATI
National Consumer Disputes Redressal Commission · 1997 2 CPJ 217
Tribunals and Commissions25 Mar 1997Appeal allowed
CHAMAN SINGH Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1997 2 CPJ 290 : 1997 3 CPR 14
Tribunals and Commissions25 Mar 1997
Golden Needle Apparels Vs FORBES GOKAK LTD
National Consumer Disputes Redressal Commission · 1997 2 CPJ 512
Tribunals and Commissions19 Mar 1997Notice discharged
IN THE MATTER OF HERO HONDA MOTORS LTD. Vs State
National Consumer Disputes Redressal Commission · 1997 2 CPJ 25
Tribunals and Commissions19 Mar 1997Appeals allowed
PARAMJEET SINGH Vs MEGHA RASTOGI
National Consumer Disputes Redressal Commission · 1997 2 CPJ 196 : 1997 3 CPR 75 : 1998 1 CPC 57
Tribunals and Commissions19 Mar 1997Appeal allowed
SAKTHI AUTOMOBILES Vs ZARINA AHAMMED
National Consumer Disputes Redressal Commission · 1997 3 CPJ 474 : 1997 3 CPR 227
Tribunals and Commissions19 Mar 1997Appeal partly accepted
HIMACHAL PRADESH HOUSING BOARD Vs MASTER HARAMB MITTAL
National Consumer Disputes Redressal Commission · 1997 1 CPC 684 : 1997 2 CPJ 68 : 1997 2 CPR 33