Tribunals and Commissions02 Dec 1997Appeal dismissed
Senior Superintendent of Post Offices Vs KAMAL KHOSLA
National Consumer Disputes Redressal Commission · 1998 1 CLT 635 : 1998 1 CPJ 142
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1997
882 judgments · page 3 of 45
Tribunals and Commissions01 Dec 1997Appeal & Revision Petition dismissed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs Paramjit Singh
National Consumer Disputes Redressal Commission · 1998 1 CPC 101 : 1998 3 CPJ 263
Tribunals and Commissions01 Dec 1997Appeal allowed
RAHUL MOTORS Vs ADDL. DEPUTY COMMISSIONER-CUMCHIEF EXECUTIVE OFFICER, D.R.D.A.
National Consumer Disputes Redressal Commission · 1998 1 CLT 43 : 1998 3 CPJ 297
Tribunals and Commissions01 Dec 1997Appeal partly allowed
ORIENTAL INSURANCE CO.LTD Vs RAJ KUMAR
National Consumer Disputes Redressal Commission · 1998 1 CLT 42 : 1998 3 CPJ 321
Tribunals and Commissions01 Dec 1997Appeal dismissed
Tej Kumar Vs NEW INDIA ASSURANCE COMPANY
National Consumer Disputes Redressal Commission · 1998 2 CPJ 322
Tribunals and Commissions27 Nov 1997Appeal disposed of
EXECUTIVE ENGINEER (RAndB) DIVISION Vs SRI KASHINATH MISHRA
National Consumer Disputes Redressal Commission · 1998 3 CPJ 281 : 1999 1 CPR 175
Tribunals and Commissions27 Nov 1997Appeal dismissed with costs
Life Insurance Corporation of India Vs Mohinderjit Kaur
National Consumer Disputes Redressal Commission · 1998 1 CLT 632 : 1998 1 CPC 267 : 1998 1 CPJ 159
Tribunals and Commissions27 Nov 1997
KHARAITI LAL Vs KEWAL KRISHAN
National Consumer Disputes Redressal Commission · 1998 1 CLT 637 : 1998 1 CPC 153 : 1998 1 CPJ 181
Tribunals and Commissions26 Nov 1997Appeal disposed of
PLUS COMPUTER SYSTEM LTD. Vs KALRA RAI And ASSOCIATES
National Consumer Disputes Redressal Commission · 1998 1 CLT 259 : 1998 1 CPJ 618 : 1998 1 CPR 213
Tribunals and Commissions26 Nov 1997Complaint dismissed
PACKIA RETNAM @ A.P. RATNA SINGH Vs N.C.THANU, M.S.
National Consumer Disputes Redressal Commission · 1998 1 CPR 222 : 1999 1 CPJ 314
Tribunals and Commissions26 Nov 1997Appeal dismissed
YAD RAM Vs Shish Ram
National Consumer Disputes Redressal Commission · 1998 1 CLT 546 : 1998 1 CPC 68 : 1998 3 CPJ 229
Tribunals and Commissions26 Nov 1997Compensation granted
MANAGER, V.S.T. MOTORS Vs S.F.FAROOQ
National Consumer Disputes Redressal Commission · 1998 1 CPJ 144
Tribunals and Commissions26 Nov 1997Appeals dismissed
KHANEWAL BROTHERS Vs Union of India
National Consumer Disputes Redressal Commission · 1998 1 CLT 545 : 1998 3 CPJ 179
Tribunals and Commissions26 Nov 1997Appeal dismissed with costs
BANK OF INDIA Vs LT. COL. (RETD.) SANTOSH CHANDER ABROL
National Consumer Disputes Redressal Commission · 1998 3 CPJ 247
Tribunals and Commissions25 Nov 1997Appeal disposed of
SUB POSTMASTER Vs CHHOTE LAL VERMA
National Consumer Disputes Redressal Commission · 1998 1 CLT 271 : 1998 1 CPJ 623
Tribunals and Commissions24 Nov 1997Appeal dismissed
Surinder Kumar Vs MANAGING DIRECTOR, RELIANCE CONSULTANCY SERVICES LTD.
National Consumer Disputes Redressal Commission · 1998 1 CLT 622 : 1998 1 CPC 232 : 1998 1 CPJ 594
Tribunals and Commissions24 Nov 1997Appeal allowed
BINAGURI TEA CO. PVT. LTD. Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1998 1 CPJ 174
Tribunals and Commissions21 Nov 1997Order confirmed with modifications
GWALIOR VIKAS PRADHIKARAN Vs SWEETY VERMA
National Consumer Disputes Redressal Commission · 1997 3 CPJ 395
Tribunals and Commissions20 Nov 1997Appeal partly allowed
UNION BANK OF INDIA Vs RAVI VERMA
National Consumer Disputes Redressal Commission · 1998 1 CPJ 331 : 1998 2 CPC 659 : 1998 2 CPR 162
Tribunals and Commissions19 Nov 1997Appeal allowed
Unit Trust of India Vs R.S.DUBE
National Consumer Disputes Redressal Commission · 1998 1 CPJ 307