Tribunals and Commissions10 Nov 1997Appeal disposed of
BALAM RAM Vs State of Himachal Pradesh
National Consumer Disputes Redressal Commission · 1997 2 CPC 557 : 1997 3 CPR 533 : 1998 1 CLT 98 : 1998 1 CPJ 312
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1997
882 judgments · page 5 of 45
Tribunals and Commissions10 Nov 1997
Shalimar Gas Service Vs Modi Lpg Ltd
National Consumer Disputes Redressal Commission · 1998 1 CPJ 46 : 1998 2 CPC 697
Tribunals and Commissions06 Nov 1997Appeal dismissed with costs
Union of India Vs Jog Raj
National Consumer Disputes Redressal Commission · 1998 1 CLT 558 : 1998 1 CPJ 417
Tribunals and Commissions06 Nov 1997Enquiry disposed of
HARYANA SHEET GLASS LTD. Vs TRUCK UNION BAHROR
National Consumer Disputes Redressal Commission · 1998 1 CPJ 44
Tribunals and Commissions06 Nov 1997Appeal dismissed with costs
Executive Engineer and Administrative Officer Vs J.NATARAJAN
National Consumer Disputes Redressal Commission · 1998 1 CPJ 115
Tribunals and Commissions06 Nov 1997
SHUSAMA RANI CHAKRABORTY Vs DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 1997 1 CPC 472 : 1997 1 CPJ 6 : 1997 1 CPR 55 : 1997 2 CLT 189
Tribunals and Commissions05 Nov 1997Appeal dismissed
TRANSPORT CORPORATION OF INDIA Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1998 1 CLT 341 : 1998 1 CPJ 589
Tribunals and Commissions05 Nov 1997Appeal partly allowed
CHAWLA DRY CLEANERS Vs DAVINDER SINGH JAMWAL
National Consumer Disputes Redressal Commission · 1997 3 CPR 532 : 1998 1 CLT 523 : 1998 1 CPC 93 : 1998 1 CPJ 219
Tribunals and Commissions05 Nov 1997Appeal allowed
ORIENTAL BANK OF COMMERCE Vs BRUNO KNITWEARS
National Consumer Disputes Redressal Commission · 1998 1 CLT 533 : 1998 1 CPC 402 : 1998 1 CPJ 296 : 1998 3 CPR 26
Tribunals and Commissions04 Nov 1997Appeal dismissed with costs
Union of India Vs Modi Industries
National Consumer Disputes Redressal Commission · 1998 1 CLT 537 : 1998 1 CPC 663 : 1998 1 CPJ 318
Tribunals and Commissions04 Nov 1997Appeal partly allowed
Calcutta Telephones Vs S.N.METWANI
National Consumer Disputes Redressal Commission · 1998 1 CPJ 361
Tribunals and Commissions04 Nov 1997Complaint allowed with costs
JUGAL KISHORE DHANDHANIA Vs Federal Bank Ltd
National Consumer Disputes Redressal Commission · 1997 3 CPJ 391 : 1998 1 CPC 509 : 1998 1 CPR 417
Tribunals and Commissions04 Nov 1997Complaints dismissed
ATUL ANANT RANE Vs LOURDES GAS SERVICE
National Consumer Disputes Redressal Commission · 1998 2 CPJ 438 : 1998 3 CPR 77
Tribunals and Commissions04 Nov 1997Appeal allowed
THIRUVALLUVAR INDUSTRIES WEAVERS CO-OPERATIVE PRODUCTION And SALES SOCIETY LTD. Vs R.AZHAGAMMAL
National Consumer Disputes Redressal Commission · 1998 1 CPJ 136
Tribunals and Commissions04 Nov 1997Appeal allowed with costs
AMARJIT SINGH MANN Vs Telecom District Manager
National Consumer Disputes Redressal Commission · 1998 1 CLT 531 : 1998 1 CPJ 364
Tribunals and Commissions03 Nov 1997Appeal allowed
PRINCIPAL, SAINT XAVIER'S HIGH SCHOOL Vs SUNIL DUTT SHARMA
National Consumer Disputes Redressal Commission · 1997 3 CPR 527 : 1998 1 CLT 526 : 1998 1 CPC 165 : 1998 1 CPJ 229
Tribunals and Commissions29 Oct 1997Appeal dismissed
Executive Engineer, Haryana State Electricity Board Vs MADHU SUMAN GUPTA
National Consumer Disputes Redressal Commission · 1998 1 CLT 601 : 1998 2 CPJ 24
Tribunals and Commissions29 Oct 1997Revision allowed
INTERNATIONAL HOUSING DEVELOPMENT CORPORATION LTD. Vs SUNITI PAL
National Consumer Disputes Redressal Commission · 1998 1 CPC 145 : 1998 1 CPJ 580
Tribunals and Commissions28 Oct 1997Appeal allowed
SUB-DIVISIONAL OFFICER, H.S.E.B. Vs Surinder
National Consumer Disputes Redressal Commission · 1998 1 CLT 549 : 1998 3 CPJ 387
Tribunals and Commissions28 Oct 1997Appeal dismissed
HARYANA STATE ELECTRICITY BOARD Vs MAHA LAXMI ISPAT LTD., GURGAON
National Consumer Disputes Redressal Commission · 1998 3 CPJ 455