Tribunals and Commissions28 Oct 1997Appeal dismissed
RAMBHA CO-OP.CREDIT And SERVICE SOCIETY Vs Mittar Sain
National Consumer Disputes Redressal Commission · 1998 1 CLT 586 : 1998 3 CPJ 414
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1997
882 judgments · page 6 of 45
Tribunals and Commissions28 Oct 1997Appeal dismissed with costs
INDIRA GANDHI NATIONAL OPEN UNIVERSITY Vs SURINDER PAL AHIR
National Consumer Disputes Redressal Commission · 1998 1 CPC 22 : 1998 1 CPJ 446
Tribunals and Commissions28 Oct 1997Appeal dismissed
SUB-DIVISIONAL OFFICER, HSEB Vs R.K. KATARIA
National Consumer Disputes Redressal Commission · 1998 1 CLT 589 : 1998 3 CPJ 465
Tribunals and Commissions28 Oct 1997Order affirmed
Chairman, State Bank of India Vs SUDHIR CHANDRA DAS
National Consumer Disputes Redressal Commission · 1997 1 CPJ 221
Tribunals and Commissions28 Oct 1997Appeal dismissed
INDERJEET SINGH Vs P.K.BHATIA
National Consumer Disputes Redressal Commission · 1998 1 CLT 551 : 1998 3 CPJ 289
Tribunals and Commissions28 Oct 1997Appeal No. 983 of 1996 allowed
SECRETARY TO GOVT. OF INDIA, MINISTRY OF TELECOMMUNICATIONS Vs N.R.GOEL
National Consumer Disputes Redressal Commission · 1998 1 CLT 581 : 1998 1 CPJ 305
Tribunals and Commissions28 Oct 1997Appeals dismissed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs SUBHASH GOYAL
National Consumer Disputes Redressal Commission · 1998 1 CLT 318 : 1998 3 CPJ 315
Tribunals and Commissions28 Oct 1997
TEJPAL Vs HARYANA STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1998 1 CLT 577 : 1998 1 CPC 140 : 1998 1 CPJ 467
Tribunals and Commissions27 Oct 1997Appeal allowed
NORTHERN MINERALS LTD Vs Kanshi Ram
National Consumer Disputes Redressal Commission · 1997 3 CPJ 541 : 1998 1 CLT 312 : 1998 1 CPC 53 : 1998 2 CPR 473
Tribunals and Commissions27 Oct 1997Appeals allowed
Executive Engineer, Haryana State Electricity Board Vs VIDYA DEVI JINDAL SCHOOL
National Consumer Disputes Redressal Commission · 1998 1 CLT 344 : 1998 1 CPC 94 : 1998 3 CPJ 473
Tribunals and Commissions27 Oct 1997Appeal dismissed
L.M.L. Ltd. Vs SATYA PRAKASH SHARMA
National Consumer Disputes Redressal Commission · 1998 1 CLT 275 : 1998 1 CPC 379 : 1998 3 CPJ 174
Tribunals and Commissions24 Oct 1997Petition disposed of
V.E. NIRANJAN Vs R. PALANIVELU, PROPRIETOR, M/S. PALSONS FABRICATORS
National Consumer Disputes Redressal Commission · 1998 1 CPR 99 : 1999 1 CPJ 270
Tribunals and Commissions24 Oct 1997Appeal allowed
MANAGER, ALLAHABAD BANK Vs K.P.G.M. PALANIAPPAN
National Consumer Disputes Redressal Commission · 1998 1 CPJ 189 : 1998 2 CPC 632 : 1998 2 CPR 353
Tribunals and Commissions24 Oct 1997Appeal dismissed
National Insurance Company Ltd. Vs SOHAN LAL NEGI
National Consumer Disputes Redressal Commission · 1997 3 CPJ 376 : 1998 1 CPC 197 : 1998 1 CPR 164 : 1999 2 CLT 186
Tribunals and Commissions23 Oct 1997Appeal accepted
WHEELS WORLD Vs Amrit Lal
National Consumer Disputes Redressal Commission · 1998 1 CPJ 621
Tribunals and Commissions23 Oct 1997Appeal dismissed
Subrata Mukherjee Vs DITRICT ENGINEER, NORTH, C.E.S.C.LTD
National Consumer Disputes Redressal Commission · 1997 3 CPJ 510 : 1998 1 CPR 712
Tribunals and Commissions22 Oct 1997Appeal allowed
New India Assurance Co. Ltd. Vs MASTER D.VISHNU
National Consumer Disputes Redressal Commission · 1998 1 CPJ 234
Tribunals and Commissions22 Oct 1997Petition for condonation of delay dismissed
COMMISSIONER, CORPORATION OF MADRAS Vs AKTHAR BI
National Consumer Disputes Redressal Commission · 1998 1 CPJ 423
Tribunals and Commissions21 Oct 1997Appeal allowed
SWANI MOTORS Vs A.K. BLAGGANA
National Consumer Disputes Redressal Commission · 1997 3 CPJ 576
Tribunals and Commissions21 Oct 1997Enquiry disposed of
VIPIN KUMAR GAUTAM Vs ORIENTAL INSURANCE CO. LTD..
National Consumer Disputes Redressal Commission · 1997 3 CPJ 25