Tribunals and Commissions15 Oct 1997Appeal allowed
TEEKARAM Vs UPYANTRI, M.P. ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1998 1 CPJ 264 : 1998 1 CPR 29
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1997
882 judgments · page 8 of 45
Tribunals and Commissions15 Oct 1997Complaint allowed
C.S.ANAND Vs New India Assurance Company Ltd.
National Consumer Disputes Redressal Commission · 1997 3 CPR 522 : 1998 1 CLT 66 : 1998 1 CPC 87 : 1998 1 CPJ 268
Tribunals and Commissions15 Oct 1997Complaint allowed with costs
SASHA INDUSTRIES LTD Vs Economic Roadways Corporation
National Consumer Disputes Redressal Commission · 1998 1 CPJ 310
Tribunals and Commissions15 Oct 1997Complaint dismissed
VITTAL ASHA BAI Vs HISAMUDDIN PAPA
National Consumer Disputes Redressal Commission · 1998 1 CPJ 400 : 1998 3 CPR 63
Tribunals and Commissions14 Oct 1997Appeal allowed
T.E.MOHAMMED KUNHI Vs PROFESSIONAL COURIERS
National Consumer Disputes Redressal Commission · 1998 1 CPJ 222
Tribunals and Commissions14 Oct 1997Complaint dismissed
AEROFLOT SOVIET AIRLINES Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1998 1 CPJ 133
Tribunals and Commissions14 Oct 1997Complaint dismissed
MOHIT SOOD Vs MANAGING COMMITTEE, BLOOM MODEL HIGH SCHOOL
National Consumer Disputes Redressal Commission · 1998 1 CLT 70 : 1998 1 CPC 161 : 1998 1 CPJ 237
Tribunals and Commissions14 Oct 1997Revision dismissed
KALKAPRASAD KASHTAWAR Vs S.K. SHRIWASTAVA
National Consumer Disputes Redressal Commission · 1997 3 CPJ 375 : 1997 3 CPR 331
Tribunals and Commissions13 Oct 1997Appeal dismissed
Manager, State Bank of Travancore Vs VINCENT
National Consumer Disputes Redressal Commission · 1997 3 CPJ 563 : 1998 1 CPC 273 : 1998 1 CPR 32
Tribunals and Commissions13 Oct 1997Appeal dismissed with costs
MAHAPRABHANDAK, CENTRAL RAILWAY Vs RISHIB KUMAR JAIN
National Consumer Disputes Redressal Commission · 1998 1 CPJ 201
Tribunals and Commissions13 Oct 1997Appeal No. 127/1997 allowed & Appeal No. 177/1997 dismissed
SENIOR DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD. Vs SECRETARY, COINPAR
National Consumer Disputes Redressal Commission · 1998 1 CPC 120 : 1998 1 CPJ 28 : 1998 1 CPR 215
Tribunals and Commissions10 Oct 1997Order set aside; case remanded
NARENDRA SINGH Vs New India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1997 3 CPJ 457
Tribunals and Commissions10 Oct 1997Orders passed
R.DAYALU Vs BHAMBRI PRINTERS
National Consumer Disputes Redressal Commission · 1997 2 CPC 566 : 1997 3 CPJ 549 : 1997 3 CPR 322
Tribunals and Commissions09 Oct 1997Complaint dismissed
B.J.P. STARCH Vs TAMIL NADU ELECTRICTY BOARD
National Consumer Disputes Redressal Commission · 1998 1 CPJ 504
Tribunals and Commissions09 Oct 1997Appeal dismissed
R.PURUSHOTAMAN Vs Settlement Officer
National Consumer Disputes Redressal Commission · 1998 2 CPJ 151
Tribunals and Commissions09 Oct 1997Appeals dismissed
JAYALAKSHMI RAMASAMY Vs DEPT. OF TELECOMMUNICATIONS
National Consumer Disputes Redressal Commission · 1998 2 CPJ 198
Tribunals and Commissions08 Oct 1997Appeal dismissed with costs
Maruti Udyog Ltd. Vs V.S. MANTCHALA
National Consumer Disputes Redressal Commission · 1998 2 CPJ 480
Tribunals and Commissions08 Oct 1997Appeal dismissed
INDIAN OVERSEAS BANK Vs KLEBERT PIERRE
National Consumer Disputes Redressal Commission · 1998 2 CPC 624 : 1998 2 CPJ 161 : 1998 2 CPR 429
Tribunals and Commissions08 Oct 1997Appeal partly allowed
TELECOM DISTRICT MANAGER Vs Raju
National Consumer Disputes Redressal Commission · 1998 2 CPJ 168
Tribunals and Commissions08 Oct 1997Order set aside
REGIONAL PASSPORT OFFICER Vs Rajesh Bhatia
National Consumer Disputes Redressal Commission · 1997 2 CPC 586 : 1997 3 CPJ 609