Tribunals and Commissions21 Oct 1997Appeal allowed with costs
C.P. KACHEEBI Vs MANAGER (CLAIMS) L.I.C. OF INDIA
National Consumer Disputes Redressal Commission · 1998 1 CPR 37 : 1999 1 CPJ 320
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1997
882 judgments · page 7 of 45
Tribunals and Commissions21 Oct 1997Review Application dismissed
SEVANIVRIT KARAMCHARI EVAM UPBHOKTA SANRAKSHAN SAMITI Vs TRANSELEKTRA DOMESTIC PRODUCTS PVT. LTD.
National Consumer Disputes Redressal Commission · 1998 1 CPJ 3
Tribunals and Commissions20 Oct 1997Orders passed
RAKESH AGGRAWAL Vs RAJU PUDIR
National Consumer Disputes Redressal Commission · 1997 3 CPJ 593 : 1998 1 CPR 12
Tribunals and Commissions20 Oct 1997Appeal allowed
USHA AGRAWAL Vs ESTATE OFFICER, M.P.H.B.
National Consumer Disputes Redressal Commission · 1998 1 CPJ 43
Tribunals and Commissions20 Oct 1997Revision Petition dismissed
DUTY MANAGER, AIR INDIA LTD. Vs RAJEEV NATH
National Consumer Disputes Redressal Commission · 1998 1 CPJ 588
Tribunals and Commissions19 Oct 1997Complaint allowed
SRIRAM CHANDRAN Vs R.D.PENNATHUR
National Consumer Disputes Redressal Commission · 1998 3 CPJ 47 : 1999 1 CPR 69
Tribunals and Commissions17 Oct 1997Order modified
State Bank of India Vs ANUP KUMAR DHIMAN
National Consumer Disputes Redressal Commission · 1997 3 CPJ 314 : 1998 1 CPC 125
Tribunals and Commissions16 Oct 1997Order set aside
Eicher Motors Ltd. Vs SUKHDEV SHARMA
National Consumer Disputes Redressal Commission · 1997 3 CPJ 346
Tribunals and Commissions16 Oct 1997Application dismissed
NIC Vs AVTAR SINGH
National Consumer Disputes Redressal Commission · 1997 3 CPJ 412 : 1998 1 CPC 49
Tribunals and Commissions16 Oct 1997Appeal dismissed with costs
NATIONAL INSURANCE COMPANY Vs BAIJNATH SHUKLA
National Consumer Disputes Redressal Commission · 1997 3 CPJ 426 : 1997 3 CPR 496
Tribunals and Commissions15 Oct 1997Complaint dismissed
WELLBRINE CHEMICAL PVT. LTD. Vs Oriental Insurance Co.
National Consumer Disputes Redressal Commission · 1997 3 CPJ 582
Tribunals and Commissions15 Oct 1997Complaint dismissed
R.L. GUPTA Vs H.P. NAGAR VIKAS PRADHIKARAN
National Consumer Disputes Redressal Commission · 1997 3 CPJ 358 : 1998 1 CPC 67
Tribunals and Commissions15 Oct 1997Appeal dismissed
G. VATHIRAJAN Vs STANDARD ELECTRIC CO.
National Consumer Disputes Redressal Commission · 1998 1 CPJ 166
Tribunals and Commissions15 Oct 1997Appeal allowed
LAKSHMI SRINIVAS FINANCE And INVESTMENT Vs J.S.Raman
National Consumer Disputes Redressal Commission · 1998 1 CPJ 150
Tribunals and Commissions15 Oct 1997Appeal allowed
Ramdayal Vs MANAGER, JILA SAHAKARI BHUMI VIKAS BANK
National Consumer Disputes Redressal Commission · 1998 1 CPC 703 : 1998 1 CPJ 220
Tribunals and Commissions15 Oct 1997Appeal allowed
GENERAL MANAGER, TELECOMMUNICATIONS Vs M.Ramasamy
National Consumer Disputes Redressal Commission · 1998 1 CPJ 198
Tribunals and Commissions15 Oct 1997Appeal partly allowed
MANAGER, CATHOLIC SYRIAN BANK LTD Vs P.L.THOMAS
National Consumer Disputes Redressal Commission · 1998 2 CPC 634 : 1998 2 CPJ 638 : 1998 3 CPR 494
Tribunals and Commissions15 Oct 1997Appeal allowed
STATE BANK OF BIKANER AND JAIPUR Vs VELAMMAL TEXTILES
National Consumer Disputes Redressal Commission · 1997 3 CPR 564 : 1998 1 CPJ 131 : 1998 2 CPC 695
Tribunals and Commissions15 Oct 1997Appeal dismissed
DIVISIONAL RAILWAY MANAGER, S.E. RAILWAY Vs CHANDRA PRAKASH VALECHA
National Consumer Disputes Redressal Commission · 1998 1 CPJ 21
Tribunals and Commissions15 Oct 1997Revision Petition allowed
CHANDIGARH ADMINISTRATION Vs R.C.GUPTA
National Consumer Disputes Redressal Commission · 1997 3 CPR 544 : 1998 1 CLT 527 : 1998 1 CPC 91 : 1998 1 CPJ 210