Tribunals and Commissions07 Oct 1997Complaint returned
RADHIKA LITHO PRESS Vs FUSER GRAPHIC EQUIPMENTS
National Consumer Disputes Redressal Commission · 1998 2 CPJ 400
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1997
882 judgments · page 9 of 45
Tribunals and Commissions07 Oct 1997Appeal allowed
Ashoke Khan Vs ATISH KUMAR SAHA
National Consumer Disputes Redressal Commission · 1997 3 CPJ 570 : 1998 1 CPR 707
Tribunals and Commissions06 Oct 1997Appeal dismissed with costs
R.Mohan Vs BRANCH MANAGER, ACT INDIA LTD
National Consumer Disputes Redressal Commission · 1998 2 CPJ 431
Tribunals and Commissions03 Oct 1997Appeal allowed
MALANCHA DESHBANDHU SAMABAYA KRISHIUNNAYANSAMITY LTD. Vs POST MASTER, DEPAL POST OFFICE
National Consumer Disputes Redressal Commission · 1997 3 CPR 224 : 1998 1 CPC 45 : 1998 1 CPJ 227
Tribunals and Commissions03 Oct 1997Appeal dismissed with costs
JEROME MOUTHAPPA Vs SENIOR SERVICE MANAGER
National Consumer Disputes Redressal Commission · 1998 2 CPJ 504
Tribunals and Commissions03 Oct 1997Appeals dismissed with costs
MANAGING DIRECTOR, AIR INDIA LTD. Vs K.A.NARAYAN
National Consumer Disputes Redressal Commission · 1998 2 CPJ 458
Tribunals and Commissions03 Oct 1997Complaint allowed
ANIL KUMAR SANYAL Vs JET AIRWAYS
National Consumer Disputes Redressal Commission · 1997 3 CPJ 500 : 1998 1 CPR 269
Tribunals and Commissions01 Oct 1997Complaint dismissed
BALDEV SINGH Vs ARYA HOSPITALCUM-DAULAT RAM MEMORIAL MEDICAL CENTRE
National Consumer Disputes Redressal Commission · 1997 2 CPC 558 : 1997 3 CPJ 528
Tribunals and Commissions01 Oct 1997Order set aside
GHAZIABAD DEVELOPMENT AUTHORITY Vs G.D. GUPTA
National Consumer Disputes Redressal Commission · 1997 3 CPJ 568
Tribunals and Commissions30 Sept 1997Appeal dismissed
SENIOR BRANCH MANAGER, BANK OF BARODA Vs Feroz Khan
National Consumer Disputes Redressal Commission · 1998 2 CPC 689 : 1998 2 CPJ 594 : 1998 3 CPR 538
Tribunals and Commissions30 Sept 1997Appeal allowed
SHIVAY NATIONAL ROAD CARRIER Vs HEERA BROTHERS
National Consumer Disputes Redressal Commission · 1997 3 CPJ 625 : 1998 1 CPR 685
Tribunals and Commissions30 Sept 1997Appeal dismissed
V.CHITRALEKHA Vs DIRECTOR AND SUPERINTENDENT, I.O.G.
National Consumer Disputes Redressal Commission · 1998 1 CPJ 124
Tribunals and Commissions30 Sept 1997Enquiry discharged
DIRECTOR GENERAL OF INVESTIGATION Vs German Remedies Ltd.
National Consumer Disputes Redressal Commission · 1998 3 CPJ 18
Tribunals and Commissions29 Sept 1997Appeal dismissed
Life Insurance Corporation of India Vs JOKHAM LAL
National Consumer Disputes Redressal Commission · 1998 1 CPJ 62
Tribunals and Commissions29 Sept 1997Appeal allowed
COINPAR, CENTRE OF INDIAN Consumer Protection and Research Vs S.CHANDRA KUMAR
National Consumer Disputes Redressal Commission · 1998 1 CPC 12 : 1998 1 CPJ 122 : 1998 1 CPR 161
Tribunals and Commissions29 Sept 1997Complaint allowed
Keshav Ram Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1997 3 CPJ 213 : 1997 3 CPR 277 : 1998 1 CPC 34
Tribunals and Commissions29 Sept 1997Revision allowed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs AVTAR KRISHAN AMBEDKAR
National Consumer Disputes Redressal Commission · 1998 1 CLT 320 : 1998 1 CPJ 332
Tribunals and Commissions26 Sept 1997Ordered accordingly
J.M. RAMCHANDRA Vs DELHI AUTOMOBILES LTD.
National Consumer Disputes Redressal Commission · 1997 3 CPJ 467 : 1998 1 CPR 595
Tribunals and Commissions26 Sept 1997Application disposed of
HARDEV KUMAR SEHGAL (DECEASED) THROUGH Vs Ghaziabad Development Authority
National Consumer Disputes Redressal Commission · 1997 3 CPJ 44
Tribunals and Commissions26 Sept 1997Enquiry discharged
NEENA GUPTA Vs EKTA VIHAR CO-OPERATIVE GROUP HOUSING SOCIETY LTD.
National Consumer Disputes Redressal Commission · 1997 2 CPC 522 : 1997 3 CPJ 35