PONDICHERRY CO-OPERATIVE HOUSING SOCIETY LTD. Vs M. SHANTHAKUMAR
National Consumer Disputes Redressal Commission · 1998 1 CPJ 30 : 1998 1 CPR 30
COURT ARCHIVE
882 judgments · page 11 of 45
National Consumer Disputes Redressal Commission · 1998 1 CPJ 30 : 1998 1 CPR 30
National Consumer Disputes Redressal Commission · 1997 3 CPR 244 : 1998 3 CPJ 524
National Consumer Disputes Redressal Commission · 1997 3 CPJ 471 : 1998 1 CPC 566 : 1998 1 CPR 320
National Consumer Disputes Redressal Commission · 1997 3 CPJ 220
National Consumer Disputes Redressal Commission · 1998 1 CPJ 242
National Consumer Disputes Redressal Commission · 1997 2 CPC 429 : 1997 3 CPJ 374 : 1997 3 CPR 283 : 1998 1 CLT 518
National Consumer Disputes Redressal Commission · 1997 3 CPJ 477 : 1998 1 CLT 528
National Consumer Disputes Redressal Commission · 1997 3 CPJ 530
National Consumer Disputes Redressal Commission · 1998 1 CPJ 480 : 1998 2 CPC 598
National Consumer Disputes Redressal Commission · 1998 1 CPJ 121
National Consumer Disputes Redressal Commission · 1998 1 CPJ 177
National Consumer Disputes Redressal Commission · 1998 1 CPJ 258
National Consumer Disputes Redressal Commission · 1997 3 CPJ 365
National Consumer Disputes Redressal Commission · 1997 3 CPJ 557
National Consumer Disputes Redressal Commission · 1997 3 CPJ 332
National Consumer Disputes Redressal Commission · 1997 2 CPC 421 : 1997 3 CPJ 508 : 1997 3 CPR 299 : 1998 1 CLT 570
National Consumer Disputes Redressal Commission · 1997 3 CPJ 514 : 1997 3 CPR 295
National Consumer Disputes Redressal Commission · 1998 1 CPJ 340
National Consumer Disputes Redressal Commission · 1998 1 CPJ 533
National Consumer Disputes Redressal Commission · 1998 1 CPJ 188