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National Consumer Disputes Redressal Commission judgments, 1997

882 judgments · page 12 of 45

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Tribunals and Commissions12 Sept 1997Appeal dismissed

E.P. SARASWATHI Vs Branch Manager, Indian Overseas Bank

National Consumer Disputes Redressal Commission · 1998 1 CPC 674 : 1998 1 CPJ 24 : 1998 1 CPR 642

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Tribunals and Commissions11 Sept 1997Appeal dismissed

DISTRICT MANAGER, TELEPHONES Vs ASHOK KUMAR

National Consumer Disputes Redressal Commission · 1997 2 CPC 420 : 1997 3 CPJ 598

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Tribunals and Commissions10 Sept 1997Complaint disposed of

SEVENTH AVENUE EXPORTS (PVT.) LTD. Vs KUWAIT AIRWAYS

National Consumer Disputes Redressal Commission · 1997 3 CPJ 160 : 1998 1 CPR 519

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Tribunals and Commissions10 Sept 1997Appeal disposed of

CALCUTTA TELEPHONE Vs SAILENDRA NATH CHAKRAVARTY

National Consumer Disputes Redressal Commission · 1998 1 CPJ 208

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Tribunals and Commissions10 Sept 1997Revision dismissed

SIPANI AUTOMOBILES LTD. Vs RAMA THAKUR

National Consumer Disputes Redressal Commission · 1998 1 CPJ 261

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Tribunals and Commissions09 Sept 1997Appeal dismissed

BANK OF INDIA Vs SATHYASEELAN

National Consumer Disputes Redressal Commission · 1998 1 CPJ 343 : 1998 1 CPR 513 : 1998 2 CPC 592

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Tribunals and Commissions09 Sept 1997Revision allowed

MADHU MEHTA Vs DISTRICT FORUM-IV

National Consumer Disputes Redressal Commission · 1998 2 CLT 669 : 1998 2 CPJ 57 : 1998 3 CPR 260

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Tribunals and Commissions09 Sept 1997Appeal partly accepted

AUDIO CLINIC THROUGH RAMESH KANT, PROP. Vs ITC EXPRESS (COURIERS And CARGO)

National Consumer Disputes Redressal Commission · 1997 2 CPC 418 : 1997 3 CPJ 150 : 1998 1 CLT 72

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Tribunals and Commissions09 Sept 1997Appeal dismissed with costs

J.K.DHINGRA Vs United India Insurance Co.Ltd.

National Consumer Disputes Redressal Commission · 1998 1 CPJ 147

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Tribunals and Commissions09 Sept 1997Appeal dismissed

ASSTT. DIRECTOR, TELECOM Vs ANIL KUMAR BANKA

National Consumer Disputes Redressal Commission · 1998 3 CPJ 295 : 1999 1 CPR 325

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Tribunals and Commissions08 Sept 1997Order set aside

BATRA THEATRE Vs HARKIRAT SINGH

National Consumer Disputes Redressal Commission · 1997 2 CPC 419 : 1997 3 CPJ 221 : 1998 1 CLT 75

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Tribunals and Commissions05 Sept 1997Appeal No. 20/97 allowed

R.N.A. AGENCIES PVT. LTD Vs RAMBIR

National Consumer Disputes Redressal Commission · 1998 1 CLT 316 : 1998 1 CPC 113 : 1998 2 CPJ 93

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Tribunals and Commissions05 Sept 1997Petition dismissed

GENERAL MANAGER, TELECOM Vs CONSUMER D.R.FORUM

National Consumer Disputes Redressal Commission · 1997 3 CPJ 460

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Tribunals and Commissions05 Sept 1997Appeal dismissed

M.T.N.L. Vs SIKANDAR DUTTA

National Consumer Disputes Redressal Commission · 1998 1 CPJ 313

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Tribunals and Commissions05 Sept 1997Order modified

National Insurance Co. Ltd. Vs Punjab Agro Industries Corporation Ltd.

National Consumer Disputes Redressal Commission · 1997 3 CPJ 373 : 1998 1 CLT 629

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Tribunals and Commissions04 Sept 1997Appeal allowed

HEAD MASTER, SARASWATI SISHU MANDIR Vs Niranjan Das

National Consumer Disputes Redressal Commission · 1998 3 CPJ 314 : 1999 1 CPR 225

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Tribunals and Commissions04 Sept 1997Appeal dismissed

RAJENDRA PRASAD GANTAYAT Vs UTKAL AUTOMOBILES LTD.

National Consumer Disputes Redressal Commission · 1998 2 CPJ 683 : 1998 3 CPR 389

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Tribunals and Commissions04 Sept 1997Appeal allowed

SECRETARY, COUNCIL OF HIGHER SECONDARY EDUCATION Vs SACHIDANANDA DAS

National Consumer Disputes Redressal Commission · 1998 3 CPJ 176 : 1999 1 CPR 100

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Tribunals and Commissions04 Sept 1997Appeal dismissed with costs

VIVEKANANDAN CHETTIAR Vs R.MOHANDASS

National Consumer Disputes Redressal Commission · 1997 3 CPR 566 : 1998 1 CPJ 345

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Tribunals and Commissions04 Sept 1997Appeal dismissed

Branch Manager, New India Assurance Co. Ltd. Vs RAJAMANOHAR

National Consumer Disputes Redressal Commission · 1997 3 CPR 562 : 1998 1 CPJ 356

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