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National Consumer Disputes Redressal Commission judgments, 1997

882 judgments · page 10 of 45

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Tribunals and Commissions26 Sept 1997Complaint allowed

SATYANARAYAN KAMALKUMAR Vs United India Insurance Co. Ltd.

National Consumer Disputes Redressal Commission · 1998 1 CPJ 239 : 1998 2 CPR 419

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Tribunals and Commissions24 Sept 1997Complaint allowed with costs

SOM PRAKASH SHARMA Vs New India Insurance Co. Ltd.

National Consumer Disputes Redressal Commission · 1998 2 CPJ 702 : 1998 3 CPR 457

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Tribunals and Commissions24 Sept 1997Appeal dismissed

UNITED BANK OF INDIA Vs Calcutta Telephones

National Consumer Disputes Redressal Commission · 1998 1 CPJ 271

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Tribunals and Commissions24 Sept 1997Complaint dismissed

NITHYA' APARTMENT FLAT OWNERS' WELFARE ASSOCIATION Vs PIONEER BUILDING SYNDICATE (P) LTD

National Consumer Disputes Redressal Commission · 1998 1 CPJ 90

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Tribunals and Commissions24 Sept 1997Appeal disposed of

SHAH FOUNDATION Vs STATE BANK OF HYDERABAD

National Consumer Disputes Redressal Commission · 1998 1 CPJ 195 : 1998 2 CPC 693 : 1998 2 CPR 286

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Tribunals and Commissions24 Sept 1997Appeal dismissed

SABITA KANJILAL Vs GAYATRI BERA

National Consumer Disputes Redressal Commission · 1998 1 CPJ 200

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Tribunals and Commissions24 Sept 1997Appeal dismissed

INDIAN AIRLINES Vs V.K. KHEMANI

National Consumer Disputes Redressal Commission · 1997 3 CPJ 586 : 1997 3 CPR 327

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Tribunals and Commissions23 Sept 1997Orders passed

M.K.KALYANI Vs DURAI CONSTRUCTIONS

National Consumer Disputes Redressal Commission · 1997 3 CPJ 602

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Tribunals and Commissions23 Sept 1997Appeal dismissed

AIR India Ltd. Vs J.C. OSUKEU

National Consumer Disputes Redressal Commission · 1997 2 CPC 417 : 1997 3 CPJ 347

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Tribunals and Commissions23 Sept 1997Appeal dismissed with costs

HAPPY GAS CENTRE Vs TRILOK CHAND

National Consumer Disputes Redressal Commission · 1997 2 CPC 423 : 1997 3 CPJ 589

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Tribunals and Commissions22 Sept 1997Appeal allowed

HARYANA URBAN DEVELOPMENT AUTHORITY Vs NARINDER KUMAR BATTA

National Consumer Disputes Redressal Commission · 1997 3 CPJ 543 : 1998 1 CLT 332

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Tribunals and Commissions22 Sept 1997Appeal dismissed

S.L.DUTT Vs NEW INDIA ASSURANCE CO.LTD

National Consumer Disputes Redressal Commission · 1997 3 CPJ 506 : 1998 1 CLT 324

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Tribunals and Commissions22 Sept 1997Complaint disposed of

AMRISH CHOPRA Vs NEW INDIA ASSURANCE COMPANY LTD

National Consumer Disputes Redressal Commission · 1997 3 CPJ 503

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Tribunals and Commissions22 Sept 1997O.P. disposed of

VIMAL AGARWAL Vs MANAGER, ROYAL NEPAL AIRLINES CORPORATION

National Consumer Disputes Redressal Commission · 1998 3 CPJ 292

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Tribunals and Commissions22 Sept 1997Appeal dismissed

Padmavati Bai Vs CHAIRMAN, HOUSING BOARD, HARYANA

National Consumer Disputes Redressal Commission · 1997 3 CPJ 389 : 1998 1 CLT 331

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Tribunals and Commissions22 Sept 1997Appeal dismissed with costs

Life Insurance Corporation of India Vs Baljit Kaur

National Consumer Disputes Redressal Commission · 1997 2 CPC 426 : 1997 3 CPJ 579 : 2000 2 CLT 149

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Tribunals and Commissions19 Sept 1997Complaint disposed of

ANAND R.KATHARE Vs ANIL And SUNIL TRADERS

National Consumer Disputes Redressal Commission · 1998 3 CPJ 642

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Tribunals and Commissions19 Sept 1997Revision Petitions allowed

M.EDWARD Vs COMMISSIONER OF PAYMENTS

National Consumer Disputes Redressal Commission · 1998 1 CPC 690 : 1998 1 CPJ 154 : 1998 1 CPR 649

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Tribunals and Commissions19 Sept 1997Appeal 89/1996 allowed. Appeal 96/1996 dismissed

GHAZIABAD DEVELOPMENT AUTHORITY Vs NISHI AGRAWAL

National Consumer Disputes Redressal Commission · 1998 2 CPJ 138

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Tribunals and Commissions19 Sept 1997Complaint allowed

HOTEL DREAM LAND Vs NEW INDIA ASSURANCE CO.

National Consumer Disputes Redressal Commission · 1997 2 CPC 574 : 1997 3 CPJ 151 : 1997 3 CPR 173

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