Tribunals and Commissions12 Dec 1997Revision Petition dismissed
Cesc Ltd Vs AJIT KUMAR GHOSH
National Consumer Disputes Redressal Commission · 1998 1 CPJ 119
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1997
882 judgments · page 2 of 45
Tribunals and Commissions12 Dec 1997Appeal allowed
Mrinal Kanti Chakraborty Vs ARUN KANTI CHAKRABORTY
National Consumer Disputes Redressal Commission · 1998 1 CPJ 130
Tribunals and Commissions11 Dec 1997Appeal dismissed
Divisional Manager, Oriental Insurance Co. Ltd Vs ALEYAMMA KURIAN
National Consumer Disputes Redressal Commission · 1999 1 CPJ 66
Tribunals and Commissions11 Dec 1997Complaint allowed with costs
PARAM VIR RATHEE Vs CHIEF ADMINISTRATOR, HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1998 1 CLT 44 : 1998 1 CPC 405 : 1998 3 CPJ 334
Tribunals and Commissions11 Dec 1997Complaint dismissed
SUBHASH CHAND JOSHI Vs DARSHAN LAL ARORA
National Consumer Disputes Redressal Commission · 1998 1 CLT 579 : 1998 3 CPJ 379
Tribunals and Commissions10 Dec 1997Appeal allowed
RITA ROY Vs SHYAMALI CHUG
National Consumer Disputes Redressal Commission · 1998 1 CPJ 438
Tribunals and Commissions10 Dec 1997Complaint dismissed
RAM SAROOP Vs Chandigarh Housing Board
National Consumer Disputes Redressal Commission · 1998 1 CLT 254 : 1998 1 CPJ 614 : 1998 1 CPR 180 : 1998 2 CPC 92
Tribunals and Commissions10 Dec 1997Appeal allowed
HOUSING BOARD, HARYANA Vs Krishan Kumar Gupta
National Consumer Disputes Redressal Commission · 1998 1 CLT 566 : 1998 1 CPC 475 : 1998 1 CPR 219 : 1999 1 CPJ 257
Tribunals and Commissions09 Dec 1997Appeal disposed of
SUPERINTENDENT OF POST OFFICES Vs M.V.SANKARAN
National Consumer Disputes Redressal Commission · 1998 2 CPJ 625 : 1998 3 CPR 384 : 1999 1 CLT 98
Tribunals and Commissions09 Dec 1997Appeal dismissed
SUPERINTENDENT, GENERAL POST OFFICE Vs Jagmohan Lal
National Consumer Disputes Redressal Commission · 1998 1 CLT 645 : 1998 1 CPJ 196
Tribunals and Commissions09 Dec 1997Complaint dismissed
M.PARIMANAM Vs C.P.JAGANATHAN
National Consumer Disputes Redressal Commission · 1998 1 CPR 273 : 1999 1 CPJ 243
Tribunals and Commissions09 Dec 1997Appeal allowed with costs
TEEM METALS PVT. LTD. Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1998 1 CPJ 362
Tribunals and Commissions08 Dec 1997Appeal allowed
GOMATHY SHESHADRI Vs T.C.XAVIER
National Consumer Disputes Redressal Commission · 1998 3 CPJ 8
Tribunals and Commissions08 Dec 1997Petition allowed
S.S.DHILLON Vs USHA RANI
National Consumer Disputes Redressal Commission · 1998 1 CPC 687 : 1998 2 CPJ 601
Tribunals and Commissions06 Dec 1997Appeal allowed
SACHIN GHATE Vs UDAY NAGAR COLONY
National Consumer Disputes Redressal Commission · 1998 2 CPJ 147
Tribunals and Commissions04 Dec 1997Appeal dismissed with costs
Life Insurance Corporation of India Vs AMRIKABAI
National Consumer Disputes Redressal Commission · 1998 2 CPJ 260
Tribunals and Commissions03 Dec 1997Appeal allowed
CITY CHIT FUNDS PVT. LTD Vs R.Kannan
National Consumer Disputes Redressal Commission · 1998 1 CPJ 70
Tribunals and Commissions03 Dec 1997Complaint dismissed
R.Ramachandran Vs GOKUL ESTATES
National Consumer Disputes Redressal Commission · 1999 1 CPJ 248
Tribunals and Commissions03 Dec 1997Complaint dismissed
TECHNO AIDS And ASSOCIATES Vs TATA ELECTRIC LOCOMOTIVE CO. LTD.
National Consumer Disputes Redressal Commission · 1998 1 CPC 488 : 1998 1 CPR 297 : 1999 1 CPJ 291
Tribunals and Commissions02 Dec 1997Appeal allowed with costs
R.C.LACHHIRAMKA Vs Eastern Coalfields Ltd
National Consumer Disputes Redressal Commission · 1998 1 CPJ 450