Tribunals and Commissions23 Nov 1991Appeal Partly Allowed
Bangalore Development Authority Vs K. VITTAL RAO
National Consumer Disputes Redressal Commission · 1992 1 CPR 484 : 1992 3 CPJ 290
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1991
376 judgments · page 3 of 19
Tribunals and Commissions22 Nov 1991Ordered accordingly
BHARATKUMAR C.PATEL Vs United India Insurance Co.
National Consumer Disputes Redressal Commission · 1992 1 CPR 224 : 1994 2 CPJ 533
Tribunals and Commissions22 Nov 1991Complaint partly allowed
TRIVEDI HASMUKHBHAI CHELARAM Vs JAIKISHANBHAI BAPALAL NIRMAL
National Consumer Disputes Redressal Commission · 1992 1 CPR 312 : 1992 3 CPJ 425
Tribunals and Commissions18 Nov 1991Revision application disposed of accordingly
MOHMAD SIDDIK ADAM HAFEJI SINDHI VADA TEKARA BHARUCH Vs TELECOM DIVISIONAL ENGINEER
National Consumer Disputes Redressal Commission · 1992 1 CPJ 326 : 1992 1 CPR 130
Tribunals and Commissions15 Nov 1991Appeal dismissed
Amteshwar Anand Vs DOLVAN HOME MAKER PVT.LTD
National Consumer Disputes Redressal Commission · 1992 1 CPJ 209 : 1992 1 CPR 659
Tribunals and Commissions15 Nov 1991Appeal dismissed
SHREEJI PRINTERS, AHMEDABAD , AKHIL BHARATIYA GRAHAK PANCHAYAT Vs AKHIL BHARATIYA GRAHAK PANCHAYAT , SHREEJI PRINTERS, AHMEDABAD
National Consumer Disputes Redressal Commission · 1992 0 CPC 33 : 1992 1 CPJ 9 : 1992 1 CPR 125
Tribunals and Commissions15 Nov 1991Complaint dismissed
SANJIV TEXTILES PVT. LTD. Vs State Bank of India
National Consumer Disputes Redressal Commission · 1992 1 CPJ 402 : 1992 1 CPR 591
Tribunals and Commissions14 Nov 1991Dismissed
LAXMIBEN LAXMICHAND SHAH Vs SAKERBEN KANJI CHANDAN
National Consumer Disputes Redressal Commission · 1992 0 CPC 29 : 1992 1 CPJ 3 : 1992 1 CPR 74 : 1993 1 CLT 131
Tribunals and Commissions14 Nov 1991Complaint dismissed
SRI HANUMAN OIL MILLS Vs UNITED INDIA INSURANCE CO.LTD
National Consumer Disputes Redressal Commission · 1992 3 CPJ 494
Tribunals and Commissions14 Nov 1991Appeal dismissed
RAJDEEP LEASING AND FINANCE And OTHERS Vs NEW INDIA ASSURANCE COMPANY LTD. And OTHERS
National Consumer Disputes Redressal Commission · 1992 0 CPC 88 : 1992 1 CPJ 36 : 1992 1 CPR 73 : 1993 1 CLT 226
Tribunals and Commissions14 Nov 1991Dismissed
SHANTI ROADWAYS Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1992 1 CPJ 1 : 1992 1 CPR 145 : 1993 1 CLT 130
Tribunals and Commissions14 Nov 1991Appeal disposed of
MADRAS METROPOLITAN TELECOM BOARD Vs CONSUMER ACTION GROUP
National Consumer Disputes Redressal Commission · 1992 0 CPC 117 : 1992 1 CPJ 2 : 1992 1 CPR 138 : 1993 1 CLT 132
Tribunals and Commissions12 Nov 1991Appeal dismissed
BURJOR B. MEHTA Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1992 0 CPC 306 : 1992 1 CPJ 40
Tribunals and Commissions06 Nov 1991Appeal allowed
GENERAL MANAGER, TELECOM-/Opp. Party Vs V.V.ESWARAN
National Consumer Disputes Redressal Commission · 1992 2 CPJ 667
Tribunals and Commissions06 Nov 1991Complaint allowed
S.C.BEMBALGI Vs SIPANI AUTOMOBILES LTD
National Consumer Disputes Redressal Commission · 1992 1 CPR 496 : 1992 3 CPJ 167
Tribunals and Commissions04 Nov 1991Complaint dismissed with costs
T. ALAMELU Vs INTEGRATED FINANCE CO.
National Consumer Disputes Redressal Commission · 1992 2 CPJ 773
Tribunals and Commissions02 Nov 1991Dismissed
STATION SUPERINTENDENT Vs B.V.S.SUBRAMANYAM
National Consumer Disputes Redressal Commission · 1992 2 CPJ 630
Tribunals and Commissions30 Oct 1991Revision partly allowed
TELECOM DISTRICT ENGINEER GWALIOR Vs SHANTA SINHAL
National Consumer Disputes Redressal Commission · 1992 2 CPJ 605
Tribunals and Commissions30 Oct 1991
Panalal Vs BANK OF INDIA
National Consumer Disputes Redressal Commission · 1992 0 CPC 10 : 1992 1 CPR 34 : 1992 2 CPJ 487
Tribunals and Commissions29 Oct 1991Petition allowed
Union of India Vs NATIONAL FOOD PRODUCTS (INDIA)
National Consumer Disputes Redressal Commission · 1992 1 CPR 652 : 1994 2 CPJ 521