Tribunals and Commissions15 Oct 1991Appeal allowed
C.M. PUTTANNA Vs L.M.L. Ltd.
National Consumer Disputes Redressal Commission · 1994 2 CPJ 528
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1991
376 judgments · page 5 of 19
Tribunals and Commissions14 Oct 1991Complaint dismissed
WADHWA RAM, MODERN PLASTIC HOUSE Vs REGIONAL MANAGER, IPCL LTD.
National Consumer Disputes Redressal Commission · 1992 0 CPC 315 : 1992 2 CPJ 790 : 1993 1 CPR 738 : 1993 2 CLT 214
Tribunals and Commissions14 Oct 1991
K.M.S. BEDI Vs SECRETARY OF LOCAL BODY GOVT., STATE OF PUNJAB
National Consumer Disputes Redressal Commission · 1992 3 CPJ 640 : 1993 1 CPR 676
Tribunals and Commissions10 Oct 1991Appeal dismissed
DISTRICT MANAGER, TELEPHONES PATNA Vs LALIT KUMAR BAJILA, PATNA
National Consumer Disputes Redressal Commission · 1991 0 CPC 531 : 1991 1 CPR 45 : 1992 1 CPJ 189 : 1995 2 CLT 699
Tribunals and Commissions10 Oct 1991Complaint partly allowed
CHAMAN SINGH FAUJDAR Vs GERMAN REMEDIES LTD
National Consumer Disputes Redressal Commission · 1992 1 CPR 603 : 1992 2 CPJ 915
Tribunals and Commissions09 Oct 1991Complaint allowed
MORZARIA CHARITY TRUST Vs State Bank of India
National Consumer Disputes Redressal Commission · 1992 1 CPJ 348
Tribunals and Commissions09 Oct 1991Appeal dismissed
H.S.E.B. Vs Ghanshyam Dass
National Consumer Disputes Redressal Commission · 1992 1 CPJ 200
Tribunals and Commissions09 Oct 1991Appeal allowed
VIJAYA BANK Vs MOHAMMED SALEEM
National Consumer Disputes Redressal Commission · 1992 1 CPJ 381
Tribunals and Commissions08 Oct 1991Petition dismissed
Star Paper Mills Ltd. Vs BATLIBAI And CO.
National Consumer Disputes Redressal Commission · 1991 2 CPR 704 : 1992 1 CPJ 195 : 1993 1 CLT 469
Tribunals and Commissions08 Oct 1991Petition dismissed
MANJU SINGH CHAUHAN Vs M.P. Electricity Board
National Consumer Disputes Redressal Commission · 1992 1 CPJ 73 : 1993 1 CLT 326
Tribunals and Commissions07 Oct 1991Petition allowed
OM PRAKASH THATHUR Vs INDIAN RAYON INDUSTRIES LTD.
National Consumer Disputes Redressal Commission · 1991 1 CPR 19 : 1992 0 CPC 4 : 1992 1 CPJ 197 : 1992 1 CPJ 44 : 1993 1 CLT 239
Tribunals and Commissions07 Oct 1991Appeal disposed of
S.A.PURANI Vs EXECUTIVE ENGINEER, GUJARAT ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1992 0 CPC 118 : 1992 1 CPJ 254 : 1992 1 CPR 131
Tribunals and Commissions07 Oct 1991Appeal dismissed
PUSHKAR WOOLLENS (P) LTD. Vs National Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 1991 2 CPR 706 : 1992 1 CPJ 257 : 1994 1 CLT 98
Tribunals and Commissions03 Oct 1991Petition accordingly dismissed
ESSEX HARMS (P) LTD Vs Punjab National Bank
National Consumer Disputes Redressal Commission · 1992 1 CPJ 111 : 1992 1 CPR 68 : 1993 1 CLT 475
Tribunals and Commissions03 Oct 1991Revision petitions dismissed
Maruti Udyog Ltd. , MODERN AUTOMOBILES Vs SHRI J.D. SHARMA
National Consumer Disputes Redressal Commission · 1992 1 CPJ 86
Tribunals and Commissions03 Oct 1991Allowed
SAMSHA BANO Vs SAHARA INDIA LTD.
National Consumer Disputes Redressal Commission · 1992 0 CPC 30 : 1992 1 CPR 21 : 1992 2 CPJ 489
Tribunals and Commissions03 Oct 1991Complaint dismissed
NOAH INDUSTRIES Vs GENERAL MANAGER, KARNATAKA, STATE FINANCE
National Consumer Disputes Redressal Commission · 1992 1 CPJ 355
Tribunals and Commissions03 Oct 1991
Shree Cold Storage Pvt Ltd Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · 1991 2 CPR 736 : 1992 1 CPJ 190
Tribunals and Commissions03 Oct 1991
S BHAGAT SINGH Vs ORIENTAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 1991 0 CPC 605 : 1991 2 CPJ 700 : 1993 1 CLT 601
Tribunals and Commissions30 Sept 1991Appeal dismissed
G.R.GOPINATH Vs PRINCIPAL, SOPHIA GIRLS' HIGH SCHOOL
National Consumer Disputes Redressal Commission · 1992 3 CPJ 498