Tribunals and Commissions30 Sept 1991Complaint dismissed
S.KAMALA DEVI Vs UCO Bank
National Consumer Disputes Redressal Commission · 1992 3 CPJ 43
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1991
376 judgments · page 6 of 19
Tribunals and Commissions30 Sept 1991Complaint dismissed
M.S.SRINIVASAN Vs ROB MATHYS (INDIA) P.LTD
National Consumer Disputes Redressal Commission · 1992 3 CPJ 530
Tribunals and Commissions30 Sept 1991Complaint dismissed
M.L.SHARMA Vs HOUSING COMMISSIONER, PUNJAB
National Consumer Disputes Redressal Commission · 1991 2 CPR 180 : 1992 0 CPC 571 : 1992 1 CPJ 395 : 1993 2 CLT 140
Tribunals and Commissions30 Sept 1991Complaint dismissed
AMARJIT ARORA Vs CHAIRMAN, MODI THREADS LTD
National Consumer Disputes Redressal Commission · 1992 0 CPC 402 : 1992 3 CPJ 242 : 1993 1 CPR 675 : 1994 1 CLT 216
Tribunals and Commissions28 Sept 1991Appeal dismissed
D. ANIL KUMAR BHAT Vs VANAJA SUBBA RAO
National Consumer Disputes Redressal Commission · 1992 2 CPJ 722
Tribunals and Commissions27 Sept 1991Appeal dismissed
KHANCHAND T.SAWLANI Vs RAJASTHAN FINANCIAL CORPN
National Consumer Disputes Redressal Commission · 1992 1 CPR 314 : 1994 2 CPJ 416
Tribunals and Commissions24 Sept 1991Sentence remitted
Nand Lal Vs RAJINDER ARORA
National Consumer Disputes Redressal Commission · 1992 3 CPJ 648 : 1994 1 CLT 322
Tribunals and Commissions23 Sept 1991Appeal partly allowed
S.J.SHARMA Vs SENIOR POST MASTER
National Consumer Disputes Redressal Commission · 1992 2 CPJ 789
Tribunals and Commissions23 Sept 1991Complaint dismissed
P.R. SURESH Vs MANAGING DIRECTOR, KARNATAKA CO-OP. MILK PRODUCER, FEDERATION LTD.
National Consumer Disputes Redressal Commission · 1992 3 CPJ 487
Tribunals and Commissions20 Sept 1991Complaint allowed
CHETAN KUMARI Vs VICE CHAIRMAN, D.D.A.
National Consumer Disputes Redressal Commission · 1991 0 CPC 625 : 1991 2 CPJ 606 : 1991 2 CPR 627
Tribunals and Commissions18 Sept 1991Writ petition allowed
NIRMAL TANEJA Vs Calcutta District Forum
National Consumer Disputes Redressal Commission · 1992 2 CPJ 591 : 1992 2 CPR 767
Tribunals and Commissions18 Sept 1991Complaint dismissed
DUEFUL LABORATORIES Vs Branch Manager, State Bank of India
National Consumer Disputes Redressal Commission · 1992 2 CPR 297 : 1992 3 CPJ 463
Tribunals and Commissions16 Sept 1991Appeal allowed
C.R.KATARIA Vs CONSUMER DISPUTES REDRESSAL DISTRICT FORUM, PATIALA And OTHERS
National Consumer Disputes Redressal Commission · 1992 0 CPC 31 : 1992 1 CPR 323 : 1993 2 CPJ 805
Tribunals and Commissions13 Sept 1991Disposed of
NARMADA CEMENT CO. LTD. Vs HOTEL NANDADEEP
National Consumer Disputes Redressal Commission · 1992 0 CPC 12 : 1992 1 CPJ 245 : 1992 1 CPJ 299 : 1992 1 CPR 106 : 1993 1 CLT 94
Tribunals and Commissions13 Sept 1991Revision dismissed
LAL CHAND Vs COMMISSIONER, M.C.D.
National Consumer Disputes Redressal Commission · 1991 2 CPR 738 : 1992 2 CPJ 363 : 1993 1 CLT 33
Tribunals and Commissions13 Sept 1991Appeal partly allowed
B.P.L. (INDIA) LTD. Vs A.K. KOTHARI ('SOM')
National Consumer Disputes Redressal Commission · 1991 2 CPR 602 : 1992 1 CPJ 306
Tribunals and Commissions12 Sept 1991Dismissed
N. PRABAHARAN Vs Tamil Nadu Industrial Investment Corporation
National Consumer Disputes Redressal Commission · 1992 1 CPJ 12 : 1992 1 CPR 135 : 1993 1 CLT 138
Tribunals and Commissions12 Sept 1991Appeal dismissed
R.N. GHANEKAR And CO. Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1991 0 CPC 7 : 1992 1 CPJ 109 : 1992 1 CPR 54 : 1993 1 CLT 472
Tribunals and Commissions12 Sept 1991Petition dismissed
LAL CHAND MALHOTRA Vs RAUNAQ SINGH
National Consumer Disputes Redressal Commission · 1992 1 CPJ 283 : 1992 1 CPR 85 : 1993 1 CLT 421
Tribunals and Commissions12 Sept 1991Petition dismissed
INDUSTRIAL PRODUCTS, KARNAL Vs Punjab National Bank
National Consumer Disputes Redressal Commission · 1992 0 CPC 81 : 1992 1 CPJ 172 : 1992 1 CPR 70 : 1993 1 CLT 702