Tribunals and Commissions12 Sept 1991Dismissed
E. ABOO Vs Tata Engineering and Locomotive Co. Ltd.
National Consumer Disputes Redressal Commission · 1992 0 CPC 40 : 1992 1 CPJ 80 : 1992 1 CPR 56 : 1993 1 CLT 333
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1991
376 judgments · page 7 of 19
Tribunals and Commissions11 Sept 1991Disposed Off
GENERAL MANAGER, M.T.N.L. LTD. Vs NOZAR J. IRANI
National Consumer Disputes Redressal Commission · 1992 0 CPC 105 : 1992 1 CPJ 82 : 1993 1 CLT 331
Tribunals and Commissions11 Sept 1991Appeal allowed
CHANDULAL CHHOTALAL PATEL Vs UNITED INDIA INSURANCE COMPANY
National Consumer Disputes Redressal Commission · 1992 1 CPJ 251 : 1992 1 CPR 234
Tribunals and Commissions11 Sept 1991
Sovintorg India Pvt Ltd Vs STATE BANK OF INDIA
National Consumer Disputes Redressal Commission · 1992 1 CPJ 14 : 1992 1 CPR 76 : 1993 1 CLT 146
Tribunals and Commissions10 Sept 1991Appeal allowed
ASHWANI AGGARWAL Vs UNITED INDIA INSURANCE CO. LTD., AMBALA
National Consumer Disputes Redressal Commission · 1991 0 CPC 294 : 1991 2 CPJ 597 : 1991 2 CPR 638 : 1993 2 CLT 91
Tribunals and Commissions10 Sept 1991Appeal partly allowed
Maharshi Dayanand University, Rohtak Vs SHUKANTALA CHAUDHARY
National Consumer Disputes Redressal Commission · 1991 0 CPC 41 : 1992 1 CPJ 33 : 1993 1 CPR 274 : 1993 2 CLT 224
Tribunals and Commissions10 Sept 1991Appeal allowed
SUBASH JINDAL OF BARWALA ROAD, HISSAR Vs NORTON MOTORS OF BATHINDA
National Consumer Disputes Redressal Commission · 1992 1 CPJ 113 : 1993 2 CLT 240
Tribunals and Commissions10 Sept 1991Appeal partly allowed
PUNJAB NATIONAL BANK, FARIDABAD Vs ASHOK PIPE UDYOG
National Consumer Disputes Redressal Commission · 1991 0 CPC 680 : 1992 1 CPJ 135 : 1993 2 CLT 249
Tribunals and Commissions09 Sept 1991Complaint allowed
TILAK RAJ OF CHANDIGARH Vs HARYANA SCHOOL EDUCATION BOARD, BHIWANI
National Consumer Disputes Redressal Commission · 1991 2 CPR 309 : 1992 0 CPC 61 : 1992 1 CPJ 76 : 1993 2 CLT 234
Tribunals and Commissions09 Sept 1991Appeal dismissed
J.K.LAKHAN Vs SECRETARY, THE PREMIER AUTOMOBILES LTD
National Consumer Disputes Redressal Commission · 1992 2 CPJ 529
Tribunals and Commissions09 Sept 1991Revision dismissed
WHEELS WORLD Vs UMDA SINGH LAMBA
National Consumer Disputes Redressal Commission · 1992 2 CPJ 920 : 1993 2 CLT 548
Tribunals and Commissions09 Sept 1991Appeal rejected
Life Insurance Corporation of India Vs Sheela Devi
National Consumer Disputes Redressal Commission · 1991 2 CPJ 722 : 1992 0 CPC 122 : 1993 2 CLT 103
Tribunals and Commissions09 Sept 1991Appeal allowed
ASHWANI AGGARWAL OF KALKA Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1992 2 CPJ 674
Tribunals and Commissions09 Sept 1991Complaint Allowed
CONSUMER PROTECTION COUNCIL Vs SUSHRUT ELECTRONICS P. LTD.
National Consumer Disputes Redressal Commission · 1992 1 CPJ 301 : 1992 2 CPR 159
Tribunals and Commissions05 Sept 1991Writ petition disposed off
SUDHA INDUSTRIES DALL MILL Vs First Additional District and Sessions Judge
National Consumer Disputes Redressal Commission · 1992 0 CPC 520 : 1992 2 CPJ 638 : 1992 2 CPR 56
Tribunals and Commissions31 Aug 1991Complaint allowed
MAHENDRA SINGH JAIN Vs SODHI TRANSPORT COMPANY
National Consumer Disputes Redressal Commission · 1993 1 CPJ 187
Tribunals and Commissions31 Aug 1991
Om General Store Vs NATIONAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 1993 1 CPJ 514
Tribunals and Commissions30 Aug 1991Complaint dismissed
GAYATRI DEVI SINGHANIA Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1992 1 CPR 386 : 1993 1 CPJ 314
Tribunals and Commissions28 Aug 1991Appeal dismissed
CHANDRA PRAKASH Vs GENERAL MANAGER, TELEPHONE DEPARTMENT
National Consumer Disputes Redressal Commission · 1992 1 CPR 299 : 1993 2 CPJ 997
Tribunals and Commissions28 Aug 1991Appeal dismissed
SUSHIL KUMAR Vs DISTRICT ENGINEER
National Consumer Disputes Redressal Commission · 1992 1 CPJ 377 : 1992 1 CPR 212