Tribunals and Commissions08 Aug 1991
Divisional Manager Telephones Lucknow Vs Madhu Enterprises Lucknow
National Consumer Disputes Redressal Commission · 1991 2 CPJ 579 : 1992 0 CPC 1 : 1992 1 CPR 8 : 1993 1 CLT 588
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1991
376 judgments · page 9 of 19
Tribunals and Commissions07 Aug 1991Appeal dismissed
Union of India, New Delhi Vs JABAR MAL BOHRA
National Consumer Disputes Redressal Commission · 1992 1 CPJ 211
Tribunals and Commissions07 Aug 1991
Modern Woollens Ltd Vs Blue Dart Courier Service
National Consumer Disputes Redressal Commission · 1993 1 CPJ 208
Tribunals and Commissions06 Aug 1991Original petition dismissed
Padmanabhan Vs CONSUMER D.R.FORUM
National Consumer Disputes Redressal Commission · 1991 2 CPR 505 : 1992 0 CPC 259 : 1992 2 CPJ 575
Tribunals and Commissions06 Aug 1991Complaint dismissed
Gomati Vs DIRECTOR, STATE INSURANCE And G.P.F. DEPARTMENT
National Consumer Disputes Redressal Commission · 1992 1 CPJ 288
Tribunals and Commissions06 Aug 1991
Punjab National Bank Bombay Vs K B Shetty
National Consumer Disputes Redressal Commission · 1991 0 CPC 592 : 1991 2 CPJ 639 : 1991 2 CPR 633 : 1993 1 CLT 591
Tribunals and Commissions05 Aug 1991Complaint partly allowed
CHIKKA NANJUNDAPPA Vs THE MANAGER, WEBB'S FARM MECHANISATION (P) LTD.
National Consumer Disputes Redressal Commission · 1993 1 CPJ 449
Tribunals and Commissions05 Aug 1991Appeal rejected
Rajasthan Housing Board Vs K.P.DHEER
National Consumer Disputes Redressal Commission · 1992 1 CPJ 246
Tribunals and Commissions05 Aug 1991
M Salhi Vs UNITED INDIA INSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 1991 2 CPJ 697 : 1991 2 CPR 362
Tribunals and Commissions01 Aug 1991Appeal dismissed
M.SUKESH Vs OFFICIAL-IN-CHARGE 'DAK ADALAT'
National Consumer Disputes Redressal Commission · 1992 2 CPJ 933
Tribunals and Commissions30 Jul 1991Appeal dismissed
PARIKSHATH RAJ KULKARNI Vs KARNATAKA STATE CO-OPERATIVE HOUSING SOCIETY
National Consumer Disputes Redressal Commission · 1993 2 CPJ 930
Tribunals and Commissions30 Jul 1991Complaint allowed
Col.CHAKRA DHAR DEOLI Vs S.S.SATIJA
National Consumer Disputes Redressal Commission · 1992 3 CPJ 564
Tribunals and Commissions29 Jul 1991Ordered accordingly
SIDHU ENTERPRISES Vs Union of India
National Consumer Disputes Redressal Commission · 1992 2 CPJ 609 : 1993 0 CPC 15 : 1993 1 CPR 80 : 1993 2 CLT 152
Tribunals and Commissions27 Jul 1991Appeal dismissed
General Manager Vs ALL INDIA AGARBATHI MANUFACTURERS ASSOCIATION
National Consumer Disputes Redressal Commission · 1992 1 CPJ 410
Tribunals and Commissions24 Jul 1991Complaint rejected
S.R.PAHUJA Vs ALOK SWAROOP
National Consumer Disputes Redressal Commission · 1992 3 CPJ 553 : 1994 1 CLT 273
Tribunals and Commissions22 Jul 1991Appeal dismissed
KOHINOOR CARPETS, PANIPAT Vs RAJINDER ARORA
National Consumer Disputes Redressal Commission · 1991 0 CPC 600 : 1991 2 CPJ 429 : 1993 2 CLT 79
Tribunals and Commissions22 Jul 1991Appeal dismissed
FARMERS DEVELOPMENT AGENCY Vs MANAGING DIRECTOR, KARNATAKA STATE SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD.
National Consumer Disputes Redressal Commission · 1992 1 CPJ 256
Tribunals and Commissions17 Jul 1991Appeal allowed
SAMPOORAN SINGH Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 1991 0 CPC 62 : 1991 2 CPJ 637 : 1991 2 CPR 667 : 1993 2 CLT 98
Tribunals and Commissions17 Jul 1991Appeal allowed
Ram Singh Vs DY. DIRECTOR, NATIONAL INSURANCE CO
National Consumer Disputes Redressal Commission · 1992 1 CPJ 191
Tribunals and Commissions15 Jul 1991Appeal dismissed
J.VITTAL SHENOY Vs K.SHARADHA BAI
National Consumer Disputes Redressal Commission · 1993 0 CPC 412 : 1993 1 CPJ 454