Tribunals and Commissions11 Jul 1991Appeal allowed
K.T.SHIVAIAH Vs CHAIRMAN And MANAGING DIRECTOR, CANARA BANK
National Consumer Disputes Redressal Commission · 1992 1 CPJ 244 : 1993 1 CLT 292
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1991
376 judgments · page 10 of 19
Tribunals and Commissions10 Jul 1991Petition allowed
Raj Kumar Bajaj Vs Chandigarh Housing Board
National Consumer Disputes Redressal Commission · 1991 2 CPJ 649 : 1991 2 CPR 675 : 1993 2 CLT 101
Tribunals and Commissions10 Jul 1991Complaint dismissed
SANDEEP MAINI Vs DIRECTOR, MEGHALAYA STATE LOTTERY
National Consumer Disputes Redressal Commission · 1992 0 CPC 173 : 1992 1 CPJ 291 : 1992 1 CPR 502
Tribunals and Commissions09 Jul 1991Appeal allowed
T.P.CHATURVEDI Vs DEOMANI KOTEDAR
National Consumer Disputes Redressal Commission · 1991 0 CPC 595 : 1991 2 CPR 360 : 1992 1 CPJ 356
Tribunals and Commissions09 Jul 1991Appeal allowed
M.P. ELECTRICITY BOARD Vs RAJENDRA MISHRA
National Consumer Disputes Redressal Commission · 1991 2 CPR 377 : 1992 1 CPJ 414
Tribunals and Commissions08 Jul 1991Allowed
M.L.SHARMA Vs Chief Administrator, HUDA
National Consumer Disputes Redressal Commission · 1991 2 CPJ 552 : 1993 2 CLT 84
Tribunals and Commissions06 Jul 1991Complaint dismissed
KRISHAN BIHARI VYAS Vs Rajasthan Financial Corporation
National Consumer Disputes Redressal Commission · 1992 1 CPR 86 : 1992 3 CPJ 105
Tribunals and Commissions05 Jul 1991Complaint dismissed
BAJRANG LAL DHABHAI Vs STATE OF RAJASTHAN
National Consumer Disputes Redressal Commission · 1992 1 CPR 166 : 1992 3 CPJ 447
Tribunals and Commissions04 Jul 1991Complaint dismissed
NADIRA LEATHER CO. Vs Indian Overseas Bank
National Consumer Disputes Redressal Commission · 1991 2 CPJ 604 : 1991 2 CPR 130
Tribunals and Commissions03 Jul 1991Dismissed
B.H. TOLANI Vs RAJASTHAN HOUSING BOARD
National Consumer Disputes Redressal Commission · 1992 2 CPR 308 : 1993 1 CPJ 524
Tribunals and Commissions02 Jul 1991Appeal dismissed
KISHAN LAL DATTAK Vs Union of India
National Consumer Disputes Redressal Commission · 1992 1 CPR 17 : 1992 3 CPJ 635
Tribunals and Commissions01 Jul 1991Appeal dismissed
UJJAWAL SURANA Vs PRINCIPAL SHRI MAHESH HIGHER SECONDARY SCHOOL
National Consumer Disputes Redressal Commission · 1991 2 CPR 739 : 1992 3 CPJ 546
Tribunals and Commissions29 Jun 1991Appeal dismissed
T.R.G.ACHAR Vs Premier Automobiles Ltd
National Consumer Disputes Redressal Commission · 1991 2 CPJ 477 : 1991 2 CPR 611
Tribunals and Commissions29 Jun 1991Appeal allowed
SABEENA CYCLE EMPORIUM CHINNAKKADA Vs THAJES RAVI M.R. PANCHAVILA VEEDU, EZHUKONE P.O.
National Consumer Disputes Redressal Commission · 1991 2 CPR 246 : 1992 1 CPJ 97
Tribunals and Commissions29 Jun 1991Appeal allowed
Vinod Seth Vs RATTAN ROAD LINES
National Consumer Disputes Redressal Commission · 1991 2 CPJ 485 : 1991 2 CPR 164
Tribunals and Commissions29 Jun 1991Appeal partly allowed
SOLIDAIRE INDIA LTD Vs D.A.MOHAN KUMAR
National Consumer Disputes Redressal Commission · 1992 1 CPJ 177
Tribunals and Commissions29 Jun 1991Appeal dismissed
DYNA VISION LTD. Vs SUDHAKARA KAMATH
National Consumer Disputes Redressal Commission · 1991 2 CPJ 398 : 1991 2 CPR 265
Tribunals and Commissions28 Jun 1991Complaint dismissed
Rita Arora Vs GURMEET SINGH, DIRECTOR
National Consumer Disputes Redressal Commission · 1992 1 CPJ 22
Tribunals and Commissions27 Jun 1991Appeal dismissed
GOPI LAL Vs CHIEF SECRETARY, GOVT. OF RAJASTHAN And OTHERS
National Consumer Disputes Redressal Commission · 1991 2 CPR 746 : 1993 1 CPJ 430
Tribunals and Commissions26 Jun 1991Complaint dismissed
ASHA LUGANI Vs PREMIER AUTOMOBILES LIMITED-O.P.
National Consumer Disputes Redressal Commission · 1992 3 CPJ 615