Tribunals and Commissions25 Jun 1991Appeal dismissed
Mahendra Thakur Vs DEVENDRA KOTHARI
National Consumer Disputes Redressal Commission · 1992 2 CPJ 1028
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1991
376 judgments · page 11 of 19
Tribunals and Commissions25 Jun 1991Complaint dismissed
KARNATAKA FORUM FOR PROMOTION OF CONSUMER ACTION Vs CHAIRMAN BET PU COLLEGE
National Consumer Disputes Redressal Commission · 1994 2 CPJ 413
Tribunals and Commissions24 Jun 1991Appeals allowed
VINAYAKA AGENCIES Vs D.N.SRIDHAR
National Consumer Disputes Redressal Commission · 1991 0 CPC 413 : 1991 2 CPJ 295
Tribunals and Commissions19 Jun 1991Complaint allowed
PRADEEP CHADHA Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1992 1 CPJ 4
Tribunals and Commissions18 Jun 1991Appeal partly allowed
T.B.O. TRAVELS Vs KOTA SURYANARAYANA
National Consumer Disputes Redressal Commission · 1991 0 CPC 557 : 1992 2 CPJ 791
Tribunals and Commissions13 Jun 1991Complaint allowed
P.S.Mani Vs UNITED INDIA INSURANCE CO.LTD
National Consumer Disputes Redressal Commission · 1991 2 CPR 528 : 1992 2 CPJ 661
Tribunals and Commissions12 Jun 1991Complaint rejected
NIRMAL KOCHHAR Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 1991 2 CPJ 227 : 1991 2 CPR 494
Tribunals and Commissions12 Jun 1991Claimed compensation
DAYANAND A.AVASARE Vs BHARAT PETROLEUM CORPORATION LTD.
National Consumer Disputes Redressal Commission · 1992 1 CPJ 37 : 1993 1 CPR 278
Tribunals and Commissions10 Jun 1991Complaint allowed with costs
SECRETARY, BELLARY CITIZENS FORUM Vs SIPANI AUTOMOBILES LTD.
National Consumer Disputes Redressal Commission · 1993 1 CPJ 226
Tribunals and Commissions10 Jun 1991Complaint dismissed
G.S.KRISHNAMURTHY Vs Commissioner, B.D.A.
National Consumer Disputes Redressal Commission · 1992 2 CPJ 778
Tribunals and Commissions08 Jun 1991Allowed
NATIONAL DAIRY DEVELOPMENT BOARD. Vs CONSUMER PROTECTION council
National Consumer Disputes Redressal Commission · 1991 0 CPC 498 : 1992 2 CPJ 427
Tribunals and Commissions07 Jun 1991Complaint allowed
CHAIRMAN, AJARA URBAN CO-OPERATIVE BANK LTD. Vs V.J.And SONS
National Consumer Disputes Redressal Commission · 1993 2 CPJ 974
Tribunals and Commissions07 Jun 1991Ordered accordingly
CH.D.P.BHANDARI Vs SIR GANGA RAM HOSPITAL
National Consumer Disputes Redressal Commission · 1991 2 CPJ 409
Tribunals and Commissions07 Jun 1991Order modified
United India Insurance Co. Ltd. Vs VINAY KUMAR ABAD
National Consumer Disputes Redressal Commission · 1993 2 CPJ 1034
Tribunals and Commissions07 Jun 1991Complaint rejected
LAXMICHAND MAVJI SHAH Vs Maegaware Computers Ltd.
National Consumer Disputes Redressal Commission · 1992 3 CPJ 266
Tribunals and Commissions06 Jun 1991
INDIAN AIRLINES CORPORATION Vs Consumer Education And Research Society Ahmedabad
National Consumer Disputes Redressal Commission · 1991 2 CPJ 686 : 1992 0 CPC 139 : 1992 1 CPR 4 : 1995 2 CLT 678
Tribunals and Commissions05 Jun 1991Dismissed
Consumer Education and Research Society Vs VASU PHARMACEUTICALS PVT. LTD
National Consumer Disputes Redressal Commission · 1992 2 CPJ 508
Tribunals and Commissions05 Jun 1991Appeal dismissed
LIFE INSURANCE CORPN. OF INDIA, A.P. Vs SHRI BHAVANAM SRINIVAS REDDY
National Consumer Disputes Redressal Commission · 1991 2 CPJ 189 : 1991 2 CPR 587 : 1993 1 CLT 557
Tribunals and Commissions05 Jun 1991
Mohd Basheer And Co Vs STATE BANK OF HYDERABAD
National Consumer Disputes Redressal Commission · 1991 2 CPJ 665 : 1991 2 CPR 140 : 1993 1 CLT 596
Tribunals and Commissions04 Jun 1991Appeal dismissed
CHAMUNDI MOPEDS LIMITED-/Opp. Party Vs MUMBAI GRAHAK PANCHAYAT
National Consumer Disputes Redressal Commission · 1991 2 CPR 117 : 1992 2 CPJ 514 : 1993 1 CLT 367