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National Consumer Disputes Redressal Commission judgments, 1991

376 judgments · page 12 of 19

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Tribunals and Commissions04 Jun 1991Appeal dismissed

LUCKNOW DEVELOPMENT AUTHORITY-/Opp. Party Vs SHARAD CHANDRA

National Consumer Disputes Redressal Commission · 1991 0 CPC 497 : 1991 0 CPC 525 : 1991 2 CPR 118 : 1991 2 CPR 64 : 1992 2 CPJ 500 : 1993 1 CLT 194

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Tribunals and Commissions03 Jun 1991Appeal allowed

SUPERINTENDING ENGINEER, R.S.E.B. Vs NATWAR LAL

National Consumer Disputes Redressal Commission · 1992 1 CPR 168 : 1992 3 CPJ 441

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Tribunals and Commissions03 Jun 1991Complaint dismissed in limine

MANOJ KUMAR SANDEEP KUMAR Vs CHANDRIKA PRASAD RAM KUMAR

National Consumer Disputes Redressal Commission · 1992 3 CPJ 325

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Tribunals and Commissions03 Jun 1991

New Jaipur Dyeing And Tents Works Vs ORIENTAL INSURANCE COMPANY LTD

National Consumer Disputes Redressal Commission · 1991 2 CPJ 241 : 1991 2 CPR 149 : 1993 1 CLT 568

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Tribunals and Commissions01 Jun 1991Appeal partly allowed

S.P.THIRUMALA RAO Vs BATA SHOE STORES, MYSORE

National Consumer Disputes Redressal Commission · 1991 2 CPJ 314

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Tribunals and Commissions01 Jun 1991Complaint rejected

S.P.THIRUMALA RAO Vs BAR council OF INDIA

National Consumer Disputes Redressal Commission · 1991 2 CPJ 201

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Tribunals and Commissions01 Jun 1991Appeal partly allowed

S.P.THIRUMALA RAO Vs MANAGER, BATA SHOE STORES

National Consumer Disputes Redressal Commission · 1993 1 CPJ 263

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Tribunals and Commissions31 May 1991Appeal dismissed

BILLA MALI Vs SECRETARY, R.S.E.B, JAIPUR

National Consumer Disputes Redressal Commission · 1991 2 CPJ 495 : 1991 2 CPR 563

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Tribunals and Commissions30 May 1991Appeal allowed

GANAPATHI CHIDAMBAR GUDIHAL Vs POST MASTER, DHARWARD DISTRICT

National Consumer Disputes Redressal Commission · 1991 2 CPJ 319

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Tribunals and Commissions30 May 1991

K.M. AHMED KOYA And SONS Vs UNITED INDIA INSURANCE COMPANY LTD

National Consumer Disputes Redressal Commission · 1991 2 CPJ 572 : 1991 2 CPR 132

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Tribunals and Commissions29 May 1991Appeal allowed

RAM PRATAP AGARWAL Vs Virendra Pratap Singh

National Consumer Disputes Redressal Commission · 1991 2 CPR 332 : 1992 1 CPJ 19

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Tribunals and Commissions29 May 1991Appeal allowed

State of Madhya Pradesh Vs SHRI RAMMITRA PIDIHA, ADVOCATE

National Consumer Disputes Redressal Commission · 1991 2 CPJ 367 : 1991 2 CPR 383

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Tribunals and Commissions28 May 1991Appeal dismissed

HARYANA CREDITS AND SAVING LTD. Vs PREM KUMAR TANEJA

National Consumer Disputes Redressal Commission · 1991 0 CPC 473 : 1991 2 CPJ 124 : 1993 2 CLT 63

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Tribunals and Commissions17 May 1991Complainant directed to implead M/s. Raj Sudha Towers

RAJINDER JAINA PROPERTIES PVT. LTD. Vs Ved Prakash

National Consumer Disputes Redressal Commission · 1993 1 CPJ 351

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Tribunals and Commissions14 May 1991Appeal allowed

ARUNA SINGHAL Vs TEXLA TELEVISION, JUPITER RADIO (REGD.)

National Consumer Disputes Redressal Commission · 1991 0 CPC 646 : 1991 2 CPJ 498 : 1991 2 CPR 572

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Tribunals and Commissions14 May 1991Appeal allowed

A.Sampath Vs COMMISSIONER, HUBLI-DHARWAR MUNICIPAL CORPN.-/O.P.

National Consumer Disputes Redressal Commission · 1993 2 CPJ 705

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Tribunals and Commissions13 May 1991

B S SIDHU Vs Secretary Central Govt Post And Telegraph Department

National Consumer Disputes Redressal Commission · 1991 0 CPC 478 : 1991 2 CPJ 90

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Tribunals and Commissions11 May 1991Petition dismissed

ASSAM MOTOR FINANCE COMPANY LTD. Vs Oriental Insurance Company Ltd.

National Consumer Disputes Redressal Commission · 1991 2 CPJ 600 : 1991 2 CPR 420

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Tribunals and Commissions09 May 1991Complaints remanded

GENERAL MANAGER, TELECOM-/ , GENERAL MANAGER, TELECOM Vs H.I.Sanghvi , A.K. SOMAIYA

National Consumer Disputes Redressal Commission · 1991 2 CPR 407 : 1992 3 CPJ 8

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Tribunals and Commissions09 May 1991Complaint allowed with costs

CONSUMER EDUCATION And RESEARCH SOCIETY And ANOTHER Vs SKYPAK COURIERS (P). LTD. And OTHER

National Consumer Disputes Redressal Commission · 1991 2 CPR 462 : 1992 3 CPJ 111

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