Tribunals and Commissions20 Apr 1991Complaint dismissed
N.S.Nayak Vs Bangalore Development Authority
National Consumer Disputes Redressal Commission · 1991 0 CPC 608 : 1991 2 CPJ 537
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1991
376 judgments · page 14 of 19
Tribunals and Commissions19 Apr 1991Appeal allowed
ABEL PACHECO GRACIAS Vs PRINCIPAL, BHARATI VIDYAPITH COLLEGE OF ENG.
National Consumer Disputes Redressal Commission · 1992 1 CPJ 105
Tribunals and Commissions19 Apr 1991Complaint allowed
CHINTAMANI MISHRA Vs TAHASILDAR, KHANDAPARA
National Consumer Disputes Redressal Commission · 1991 0 CPC 435 : 1991 2 CPJ 337 : 1991 2 CPR 24
Tribunals and Commissions18 Apr 1991Complaint allowed
PRESIDENT, KRIYA YOGA FOUNDATION TRUST Vs TEAM FINANCE COMPANY
National Consumer Disputes Redressal Commission · 1991 0 CPC 105 : 1991 1 CPR 30 : 1991 2 CPJ 590
Tribunals and Commissions18 Apr 1991Petition disposed of
ANSAL PROPERTIES AND INDUSTRIES (P) LTD. Vs CHANDER BHAN KOHLI
National Consumer Disputes Redressal Commission · 1991 1 CPJ 679
Tribunals and Commissions15 Apr 1991Appeal modified
RAJ RAHUL CONTRACTORS Vs LALIT KUMAR
National Consumer Disputes Redressal Commission · 1991 0 CPC 225 : 1991 1 CPJ 576
Tribunals and Commissions11 Apr 1991Appeal dismissed
ALEX J.REBELLO Vs Canara Bank
National Consumer Disputes Redressal Commission · 1991 2 CPJ 545
Tribunals and Commissions10 Apr 1991Petition allowed
SUSHILA DEVI Vs RAJ SUDHA TOWERS (P) LTD.
National Consumer Disputes Redressal Commission · 1991 2 CPJ 197
Tribunals and Commissions10 Apr 1991partly Allowed
GURINDER BEDI Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1991 1 CPJ 606
Tribunals and Commissions06 Apr 1991Appeal allowed
SUPERINTENDT OF POSTS And TELEGRAMS, GADAG DIVISION Vs KRISHNAMURTHY PARATHASARATHY
National Consumer Disputes Redressal Commission · 1991 2 CPJ 531 : 1991 2 CPR 626
Tribunals and Commissions06 Apr 1991Appeal partly allowed
VALERIAN RONALD LOBO Vs CHANDRASHEKARA ADIGA
National Consumer Disputes Redressal Commission · 1991 2 CPJ 576 : 1991 2 CPR 336
Tribunals and Commissions06 Apr 1991Appeal partly allowed
DIVISIONAL CONTROLLER, KSRTC DIVISION, MYSORE Vs AZEEZ AHMED
National Consumer Disputes Redressal Commission · 1991 2 CPJ 734
Tribunals and Commissions05 Apr 1991Appeal allowed
M.R.F. Ltd. Vs ASHOK LUTHRA
National Consumer Disputes Redressal Commission · 1991 2 CPR 112 : 1992 0 CPC 248 : 1992 2 CPJ 426 : 1993 1 CLT 193
Tribunals and Commissions05 Apr 1991
S K Abdul Sukur Vs STATE OF ORISSA
National Consumer Disputes Redressal Commission · 1991 0 CPC 546 : 1991 2 CPJ 202 : 1991 2 CPR 135 : 1993 1 CLT 561
Tribunals and Commissions04 Apr 1991Complaint dismissed
Y.MEENZAKSHI Vs H.NANDEESH
National Consumer Disputes Redressal Commission · 1991 2 CPJ 533
Tribunals and Commissions04 Apr 1991Complaint dismissed
AKHILA KARNATAKA MADIVALA MACHIDEVA MAHAJAN SANGHA Vs COMMISSIONER, BANGALORE CITY CORP
National Consumer Disputes Redressal Commission · 1991 0 CPC 607 : 1991 2 CPJ 543
Tribunals and Commissions04 Apr 1991Application allowed
BIDYUT KUMAR DUTTA Vs Ramesh Sharma
National Consumer Disputes Redressal Commission · 1991 2 CPR 121 : 1992 1 CPJ 30 : 1993 1 CLT 152
Tribunals and Commissions04 Apr 1991Appeal dismissed
Life Insurance Corporation of India Vs C.V.KRISHNAMOORTHY, IAS.
National Consumer Disputes Redressal Commission · 1992 1 CPJ 25 : 1993 1 CPR 40
Tribunals and Commissions02 Apr 1991Appeal allowed
K. HARIDASAN Vs M.O. HASAN KUTHOOS MARICAR PVT. LTD.
National Consumer Disputes Redressal Commission · 1991 0 CPC 219 : 1991 1 CPJ 688 : 1991 2 CPR 113 : 1993 1 CLT 82
Tribunals and Commissions27 Mar 1991Appeal partly allowed
PATEL LALJIBHAI UKABHAI Vs ADARSH WELDING WORKS
National Consumer Disputes Redressal Commission · 1991 0 CPC 406 : 1991 1 CPR 641 : 1991 2 CPJ 276