Tribunals and Commissions13 Mar 1991Appeal dismissed
PRADEEP BLEACHING WORKS Vs BRANCH MANAGER, UNITED INDIA INSURANCE CO.LTD
National Consumer Disputes Redressal Commission · 1991 2 CPJ 437 : 1992 1 CPR 100
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1991
376 judgments · page 16 of 19
Tribunals and Commissions12 Mar 1991Appeals allowed
State of Madhya Pradesh Vs SH. TRIBHUVAN PRASHAD CHATURVEDI
National Consumer Disputes Redressal Commission · 1991 1 CPJ 455 : 1991 2 CPR 320
Tribunals and Commissions12 Mar 1991Appeal allowed
NAGAR PALIKA NIGAM, REWA , M.P.STATE Vs RAVIKANT PANDEY
National Consumer Disputes Redressal Commission · 1991 2 CPR 372 : 1992 1 CPJ 102
Tribunals and Commissions11 Mar 1991Complaint dismissed
ASS. ENG., RAJASTHAN STATE ELEC. BOARD Vs PANI
National Consumer Disputes Redressal Commission · 1991 2 CPJ 127
Tribunals and Commissions11 Mar 1991Claimant awarded
M. MEENAKSHISUNDARAM Vs GENERAL MANAGER, SUTHERN RLY
National Consumer Disputes Redressal Commission · 1991 0 CPC 450 : 1991 1 CPR 656 : 1991 2 CPJ 137
Tribunals and Commissions11 Mar 1991Appeal dismissed
B.S.GABA Vs STEEL AUTHORITY OF INDIA LTD.
National Consumer Disputes Redressal Commission · 1991 0 CPC 71 : 1991 1 CPJ 631
Tribunals and Commissions11 Mar 1991
ANIL KUMAR PAREEK Vs MUNICIPAL BOARD, SHAHPURA
National Consumer Disputes Redressal Commission · 1991 2 CPJ 250 : 1991 2 CPR 455
Tribunals and Commissions08 Mar 1991Appeal dismissed
STARFAX ASSOCIATES Vs MAHANAGAR TELEPHONE NIGAM LTD
National Consumer Disputes Redressal Commission · 1991 0 CPC 241 : 1991 1 CPJ 523
Tribunals and Commissions08 Mar 1991Appeal allowed
NEW DELHI MUNICIPAL CORPORATION (COMMITTEE) Vs SH.S.P.SINGHA
National Consumer Disputes Redressal Commission · 1991 1 CPJ 560
Tribunals and Commissions06 Mar 1991Appeal dismissed
A.R.CHADHA And CO Vs H.K.AHUJA
National Consumer Disputes Redressal Commission · 1991 0 CPC 183 : 1991 1 CPJ 434 : 1991 2 CPR 88
Tribunals and Commissions05 Mar 1991Appeal allowed
M.O. HASAN KUTHOOS MARICAR P. LTD. Vs JOSEPH K.THOMAS
National Consumer Disputes Redressal Commission · 1991 0 CPC 563 : 1991 1 CPR 650 : 1991 2 CPJ 30
Tribunals and Commissions04 Mar 1991Complaint allowed
MOH.IKARAMUL HAQ Vs HAFIZ A.
National Consumer Disputes Redressal Commission · 1992 3 CPJ 493
Tribunals and Commissions01 Mar 1991Ordered accordingly
C.R.RAMACHANDRAN Vs DISTRICT TELECOM ENGINEER, PALAKKAD
National Consumer Disputes Redressal Commission · 1991 1 CPJ 379 : 1991 2 CPR 55
Tribunals and Commissions28 Feb 1991Appeal dismissed
PASCO AUTOMOBILES, CHANDIGARH Vs BRIG. KESHAV CHANDRA
National Consumer Disputes Redressal Commission · 1991 2 CPJ 596 : 1992 2 CPR 584 : 1993 2 CLT 94
Tribunals and Commissions27 Feb 1991Case Proceeded
CONSUMER PROTECTION COUNCIL OF KERALA. Vs Hindustan Ciba-geigy Ltd.
National Consumer Disputes Redressal Commission · 1991 2 CPJ 662 : 1991 2 CPR 262
Tribunals and Commissions25 Feb 1991Appeal partly allowed
ORIENTAL INSURANCE CO. NEW DELHI Vs SH.LEKH RAJ DANG
National Consumer Disputes Redressal Commission · 1991 0 CPC 165 : 1991 1 CPJ 307
Tribunals and Commissions25 Feb 1991Complaint dismissed
RAM KALI Vs Delhi Administration
National Consumer Disputes Redressal Commission · 1991 0 CPC 321 : 1991 1 CPJ 309
Tribunals and Commissions23 Feb 1991Appeal is allowed
UPBHOKTA SANRAKSHAN SAMITI Vs PUBLIC HEALTH ENGINEERING DEPARTMENT
National Consumer Disputes Redressal Commission · 1991 2 CPJ 321
Tribunals and Commissions23 Feb 1991Complaint allowed
MANI MALLIKA ENTERPRISES Vs EXECUTIVE ENGINEER, ORISSA STATE ELEC. BOARD.
National Consumer Disputes Redressal Commission · 1991 2 CPJ 359
Tribunals and Commissions22 Feb 1991Petition dismissed
Nav Bharat Construction Company Vs ORIENT INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1991 2 CPJ 232 : 1991 2 CPR 498