Tribunals and Commissions31 Jan 1991Complaint partly allowed
PADMA V.AMRAPURKAR Vs J.WILLIAMS And CO.
National Consumer Disputes Redressal Commission · 1992 1 CPJ 150
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1991
376 judgments · page 18 of 19
Tribunals and Commissions31 Jan 1991
K.D. NARANG, A.O. (SFS) II Vs C.P. Singh
National Consumer Disputes Redressal Commission · 1991 2 CPJ 22
Tribunals and Commissions31 Jan 1991Petition dismissed
DILIP BAPAT Vs PANCHAVATI CO-OPERATIVE HOUSING SOCIETY LTD
National Consumer Disputes Redressal Commission · 1991 1 CPJ 462 : 1991 1 CPR 277 : 1993 1 CLT 697
Tribunals and Commissions31 Jan 1991
Usha Rani Gupta Vs GENERAL MANAGER
National Consumer Disputes Redressal Commission · 1991 0 CPC 464 : 1991 2 CPJ 87
Tribunals and Commissions31 Jan 1991Complaint dismissed
SUSHILA GAUTAM Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1991 2 CPJ 3
Tribunals and Commissions30 Jan 1991Complaint dismissed
PENSION DEPARTMENT, RAJASTHAN Vs MOOLCHAND SHAHU RETIRED HOTEL SUPERINTENDENT
National Consumer Disputes Redressal Commission · 1991 2 CPJ 195 : 1991 2 CPR 469
Tribunals and Commissions30 Jan 1991Appeal dismissed
PRESIDENT, THE CIVIC And CONSUMER WELFARE AND GENERAL SERVICES OF SOUTH ARCOT Vs MAHINDRA And MAHINDRA CO
National Consumer Disputes Redressal Commission · 1992 2 CPJ 1002
Tribunals and Commissions29 Jan 1991Appeal dismissed
CONTINENTAL AND EASTERN AGENCIES Vs INTERNATIONAL AIRPORT AUTHORITY OF INDIA
National Consumer Disputes Redressal Commission · 1991 1 CPJ 228
Tribunals and Commissions29 Jan 1991Appeal accepted
SUBHASH ANAND Vs ARUNA DHAND
National Consumer Disputes Redressal Commission · 1992 3 CPJ 560 : 1993 0 CPC 26 : 1993 1 CPR 734 : 1994 1 CLT 278
Tribunals and Commissions28 Jan 1991Appeal dismissed
DELHI DEVELOPMENT AUTHORITY Vs D.P.OHRI
National Consumer Disputes Redressal Commission · 1991 1 CPJ 494
Tribunals and Commissions25 Jan 1991Petition allowed
BUDHIA JENA Vs SECRETARY, BAJAPUR SERVICE CO-OPERATIVE SOCIETY, BAJAPUR
National Consumer Disputes Redressal Commission · 1991 1 CPJ 447
Tribunals and Commissions24 Jan 1991Appeal partly allowed
B.L.PATNEY And KRISHNA PATNEY Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1991 0 CPC 203 : 1991 1 CPJ 345 : 1991 2 CPR 83
Tribunals and Commissions24 Jan 1991Appeal dismissed
CONTINENTAL AND EASTERN AGENCIES Vs INTERNATIONAL AIRPORT AUTHORITY OF INDIA
National Consumer Disputes Redressal Commission · 1991 2 CPJ 357
Tribunals and Commissions24 Jan 1991Complaint disposed of
RAVINDRA KUMAR DAS Vs MANAGING DIRECTOR
National Consumer Disputes Redressal Commission · 1991 0 CPC 438 : 1991 1 CPR 392 : 1991 2 CPJ 344
Tribunals and Commissions24 Jan 1991Complaint allowed
AJIT KR.MOHANTY Vs DISTRICT TRANSPORT MANAGER
National Consumer Disputes Redressal Commission · 1992 3 CPJ 98
Tribunals and Commissions23 Jan 1991Petition partly allowed
SRI RABI NARAYAN MOHANTY Vs RABINDRANATH RATH
National Consumer Disputes Redressal Commission · 1991 2 CPJ 352
Tribunals and Commissions23 Jan 1991Complaint disposed of
MONISA SAMAL Vs Sambalpur University
National Consumer Disputes Redressal Commission · 1991 2 CPJ 373
Tribunals and Commissions22 Jan 1991Appeal allowed
Life Insurance Corporation of India Vs Chandra
National Consumer Disputes Redressal Commission · 1992 1 CPR 152 : 1993 1 CPJ 204
Tribunals and Commissions22 Jan 1991
K. NEELAMBARAN Vs POST MASTER, URUKUNNU
National Consumer Disputes Redressal Commission · 1991 1 CPJ 666 : 1991 2 CPR 69
Tribunals and Commissions19 Jan 1991Appeal allowed
RAM KUMAR ASWANI Vs A.K. STRUCTURAL FOAM LTD.-/
National Consumer Disputes Redressal Commission · 1993 0 CPC 383 : 1993 1 CPJ 215