Tribunals and Commissions22 Feb 1991Appeal dismissed
General Manager, Southern Railway Vs CHAIRMAN, MADRAS PROVINCIAL CONSUMERS ASSOCIATION
National Consumer Disputes Redressal Commission · 1991 0 CPC 493 : 1991 1 CPR 660 : 1991 2 CPJ 106
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1991
376 judgments · page 17 of 19
Tribunals and Commissions22 Feb 1991Complaint accepted
SUDHIR SARAN BHATNAGAR Vs CHAIRMAN, COMPETENT AUTOMOBILES CO.(P) LTD.
National Consumer Disputes Redressal Commission · 1991 0 CPC 230 : 1991 1 CPJ 316
Tribunals and Commissions20 Feb 1991Complaint dismissed
CONTINENTAL CHEMICAL LIMITED Vs Oriental Insurance Co.
National Consumer Disputes Redressal Commission · 1991 0 CPC 561 : 1991 2 CPJ 354
Tribunals and Commissions18 Feb 1991Appeal accepted
SELEX OFFICE SYSTEM PVT. LTD. Vs M.K.Jindal
National Consumer Disputes Redressal Commission · 1991 2 CPJ 110
Tribunals and Commissions16 Feb 1991Appeal dismissed
TRIPTI KUMAR KOTHARI Vs EXECUTIVE ENGINEER, P.H.W.D. , THE EXECUTIVE ENGINEER, P.H.W.D.
National Consumer Disputes Redressal Commission · 1991 2 CPJ 289 : 1991 2 CPR 725
Tribunals and Commissions15 Feb 1991Complaint allowed
FILMALAYA PVT. LTD. Vs Corporation Bank
National Consumer Disputes Redressal Commission · 1992 1 CPJ 117
Tribunals and Commissions15 Feb 1991
K.L. JAIN Vs LFA AUTOMOBILES
National Consumer Disputes Redressal Commission · 1991 2 CPJ 221 : 1991 2 CPR 592
Tribunals and Commissions15 Feb 1991Complaint allowed with cost
VINOD KUMAR MATHURBHAIPATEL Vs UNITED INDIA INSURANCE COMPANY
National Consumer Disputes Redressal Commission · 1991 2 CPJ 6
Tribunals and Commissions13 Feb 1991Appeal dismissed
BYFORD MOTORS LTD. Vs GITANJALI DEY
National Consumer Disputes Redressal Commission · 1991 2 CPJ 182
Tribunals and Commissions13 Feb 1991Complaint dismissed
HARVINDER KAUR Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1991 2 CPJ 183 : 1991 2 CPR 454
Tribunals and Commissions13 Feb 1991Complaint partly allowed
PATEL RAMUBHAI SHANKERLAL Vs Indian Airlines Corporation
National Consumer Disputes Redressal Commission · 1991 1 CPJ 511
Tribunals and Commissions13 Feb 1991Order accordingly
MANOHARLAL L. NARANG Vs AMITA CORPORATION
National Consumer Disputes Redressal Commission · 1991 1 CPJ 542
Tribunals and Commissions13 Feb 1991Complaint dismissed
RAJDEEP LEASING And FINANCE (DELHI) PVT. LTD Vs ASSTT. GENERAL MANAGER, NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1991 0 CPC 273 : 1991 1 CPJ 302
Tribunals and Commissions08 Feb 1991Complaint allowed with cost
ISAAC MATHEW Vs Maruti Udyog Ltd.
National Consumer Disputes Redressal Commission · 1991 2 CPJ 75 : 1991 2 CPR 74
Tribunals and Commissions08 Feb 1991Revision allowed
S. ELHENCE Vs RAGHOMAL NAHAR SINGH (P) LTD.
National Consumer Disputes Redressal Commission · 1991 0 CPC 280 : 1991 1 CPJ 327 : 1991 1 CPJ 495 : 1991 1 CPR 419 : 1993 1 CLT 29
Tribunals and Commissions08 Feb 1991Appeal partly allowed
SURINDER SINGH Vs POST MASTER GENERAL, PANAJI
National Consumer Disputes Redressal Commission · 1991 0 CPC 144 : 1991 1 CPJ 521 : 1991 1 CPR 560
Tribunals and Commissions08 Feb 1991Complaint allowed
VASANTHA P.NAIR Vs MESSRS COSMOPOLITAN HOSPITALS (P) LTD.
National Consumer Disputes Redressal Commission · 1991 2 CPJ 444 : 1991 2 CPR 155
Tribunals and Commissions08 Feb 1991Petition allowed
ISSAC MATHEW Vs Maruti Udyog Ltd.
National Consumer Disputes Redressal Commission · 1991 2 CPJ 565
Tribunals and Commissions04 Feb 1991Complaint allowed
SANJIV KHANDELWAL Vs ORIENTAL INSURANCE Company
National Consumer Disputes Redressal Commission · 1991 2 CPJ 673 : 1992 1 CPR 644
Tribunals and Commissions04 Feb 1991Appeal allowed
HARYANA STATE ELECTRICITY BOARD Vs DINESH KUMAR
National Consumer Disputes Redressal Commission · 1992 1 CPJ 359