Tribunals and Commissions27 Mar 1991Appeal rejected
SECRETARY, CIVIL LINES CO-OP. GROUP HOUSING SOCIETY Vs DY.DIRECTOR (G.H.) DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1991 1 CPJ 535
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1991
376 judgments · page 15 of 19
Tribunals and Commissions27 Mar 1991Complaint dismissed
GENERAL COOPERATIVE GROUP HOUSING SOCIETY LTD. Vs J.K.CEMENT WORKS
National Consumer Disputes Redressal Commission · 1991 0 CPC 392 : 1991 1 CPJ 550
Tribunals and Commissions27 Mar 1991Ordered accordingly
SH. HARESH KUMAR Vs SUNIL BLOOD BANK And OTHERS
National Consumer Disputes Redressal Commission · 1991 0 CPC 249 : 1991 1 CPJ 645
Tribunals and Commissions27 Mar 1991Appeal allowed
CONSUMER PROTECTION COUNCIL Vs LOHIA MACHINES LTD
National Consumer Disputes Redressal Commission · 1991 0 CPC 150 : 1991 1 CPJ 527
Tribunals and Commissions27 Mar 1991
LAL CHAND Vs D D A
National Consumer Disputes Redressal Commission · 1991 2 CPJ 509 : 1991 2 CPR 581
Tribunals and Commissions26 Mar 1991Appeal allowed
RAS MOTORS Vs ADITYA JAIN
National Consumer Disputes Redressal Commission · 1991 2 CPR 367 : 1992 1 CPJ 168
Tribunals and Commissions25 Mar 1991Appeal dismissed
C.P. PHILIP Vs PULIMOOTTIL ENTERPRISES
National Consumer Disputes Redressal Commission · 1991 0 CPC 405 : 1991 2 CPJ 275 : 1991 2 CPR 417
Tribunals and Commissions25 Mar 1991Appeal dismissed
HARYANA AGRO INDUSTRIES CORP. LTD. Vs VIRENDER PAL SINGH
National Consumer Disputes Redressal Commission · 1991 0 CPC 102 : 1991 1 CPJ 672 : 1993 2 CLT 275
Tribunals and Commissions25 Mar 1991Ordered accordingly
G.S.KUSHWAHA Vs SUSHIL ANSAL
National Consumer Disputes Redressal Commission · 1991 0 CPC 157 : 1991 1 CPJ 662
Tribunals and Commissions23 Mar 1991Complaint allowed
ABHAY KUMAR PANDA Vs Bajaj Auto Ltd.
National Consumer Disputes Redressal Commission · 1991 2 CPJ 644
Tribunals and Commissions21 Mar 1991Complaint partly allowed
H.R.GILL Vs SURYAVANSHI KSHATRIYA DNYATI SAMAJ
National Consumer Disputes Redressal Commission · 1991 2 CPJ 705 : 1992 1 CPR 647
Tribunals and Commissions21 Mar 1991Order accordingly
VISHWA JYOTI PRINTERS Vs MOLINS OF INDIA
National Consumer Disputes Redressal Commission · 1992 1 CPJ 93
Tribunals and Commissions20 Mar 1991Order accordingly
RAJENDRA CHUNILAL PATEL Vs NARESHCHANDRA L. PARIKH
National Consumer Disputes Redressal Commission · 1991 2 CPJ 281
Tribunals and Commissions20 Mar 1991Complaint allowed with cost
S.PUSHPAVANAM Vs GENERAL MANAGER
National Consumer Disputes Redressal Commission · 1991 0 CPC 518 : 1991 2 CPJ 64 : 1991 2 CPR 1
Tribunals and Commissions20 Mar 1991Complaint dismissed
TRIPTA Vs United India Insurance Co.
National Consumer Disputes Redressal Commission · 1991 0 CPC 147 : 1991 1 CPJ 574
Tribunals and Commissions18 Mar 1991Application disposed of
S.L. BHARGAVA Vs EXECUTIVE ENGINEER, D.D.A.
National Consumer Disputes Redressal Commission · 1993 1 CPJ 358
Tribunals and Commissions15 Mar 1991Complaint dismissed
CADILA HOSPITAL PRODUCTS LTD. Vs DELTA RUBBER And PLASTIC PRODUCT
National Consumer Disputes Redressal Commission · 1991 2 CPJ 112
Tribunals and Commissions15 Mar 1991Ordered accordingly
CHIEF GENERAL MANAGER, CALCUTTA TELEPHONES Vs P.B.CHOWDHURY
National Consumer Disputes Redressal Commission · 1991 2 CPJ 388
Tribunals and Commissions15 Mar 1991Complaint disposed of
R.S.PARMAR Vs DY. HOUSING COMMISSIONER, RAJASTHAN HOUSING BOARD
National Consumer Disputes Redressal Commission · 1992 1 CPJ 166
Tribunals and Commissions14 Mar 1991Complaint allowed with cost
CONSUMER ACTION GROUP Vs MADRAS METROPOLITAN TELECOM BOARD
National Consumer Disputes Redressal Commission · 1991 2 CPJ 48