Tribunals and Commissions09 May 1991Complaint dismissed
EAGLE ULTRA-MARINE INDUSTRIES Vs PARAMOUNT POLLUTION CONTROL (P) LTD.
National Consumer Disputes Redressal Commission · 1991 2 CPR 401 : 1992 3 CPJ 149
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1991
376 judgments · page 13 of 19
Tribunals and Commissions09 May 1991
K. SARDAMMA Vs COMMISSIONER, BANGALORE DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1993 1 CPJ 246
Tribunals and Commissions09 May 1991Complaint allowed
K.SARALAMMA Vs Bangalore Development Authority
National Consumer Disputes Redressal Commission · 1991 0 CPC 663 : 1991 2 CPJ 390
Tribunals and Commissions08 May 1991
Orissa Lift Irrigation Corp Ltd Vs Birakishore Rout
National Consumer Disputes Redressal Commission · 1991 0 CPC 578 : 1991 2 CPJ 213 : 1991 2 CPR 125
Tribunals and Commissions08 May 1991
JAIPUR METALS AND ELECTRICALS LTD Vs LAXMI INDUSTRIES
National Consumer Disputes Redressal Commission · 1991 0 CPC 619 : 1991 2 CPJ 602 : 1992 2 CPR 119 : 1995 2 CLT 687
Tribunals and Commissions07 May 1991Complaint dismissed
CDR.V.JOSHUA Vs DIRECTOR GENERAL, AIR FORCE NAVAL HOUSING BOARD
National Consumer Disputes Redressal Commission · 1991 2 CPJ 371
Tribunals and Commissions06 May 1991Complaints dismissed
PROCOLOR PHOTOGRAPHICS PRIVATE LTD. Vs OCL PHOTO INDUSTRIES (P) LTD.
National Consumer Disputes Redressal Commission · 1991 2 CPJ 658 : 1991 2 CPR 621 : 1992 0 CPC 201
Tribunals and Commissions04 May 1991Complaint dismissed
G.S.RANGANATH Vs CHAIRMAN, M/S. MILES INDIA LTD.
National Consumer Disputes Redressal Commission · 1992 2 CPJ 759
Tribunals and Commissions04 May 1991Appeal allowed
KARNATAKA URBAN WATER SUPPLY And DRAINAGE BOARD Vs P.HANUMANTHAPPA
National Consumer Disputes Redressal Commission · 1991 2 CPJ 333
Tribunals and Commissions02 May 1991Order accordingly
MARIKKAR (MOTORS) LTD. Vs MARY POULOSE
National Consumer Disputes Redressal Commission · 1991 0 CPC 408 : 1991 2 CPJ 283 : 1991 2 CPR 251
Tribunals and Commissions01 May 1991Complaint dismissed
V.M.AGGARWAL Vs BYFORD LEASING LTD.
National Consumer Disputes Redressal Commission · 1992 1 CPJ 29
Tribunals and Commissions01 May 1991Application dismissed
GIRRAJ PRASAD TIKKIWAL Vs RAM DEO SAINI
National Consumer Disputes Redressal Commission · 1991 2 CPJ 335
Tribunals and Commissions30 Apr 1991Complaint dismissed
JAGDISH PRASAD DAGAR Vs Senior Divisional Manager, L.I.C.
National Consumer Disputes Redressal Commission · 1992 2 CPJ 760
Tribunals and Commissions30 Apr 1991Complaint dismissed
M.AHMED-UL-HAQ. Vs ASSTT. ENGINEER, K.E.B. CHAMARAJANAGAR
National Consumer Disputes Redressal Commission · 1991 2 CPJ 455
Tribunals and Commissions26 Apr 1991Complaint dismissed
GOPI CHAND Vs VICE CHAIRMAN, D.D.A.
National Consumer Disputes Redressal Commission · 1992 1 CPJ 100
Tribunals and Commissions25 Apr 1991Appeal dismisse
GENERAL MANAGER, SOUTHERNR AILWAYS Vs J.F.ALBERT FERNANDO
National Consumer Disputes Redressal Commission · 1991 0 CPC 569 : 1991 2 CPJ 407
Tribunals and Commissions24 Apr 1991Preliminary objection rejected
RAMA CHAUDHRY Vs CHAIRMAN, PUNJAB NATIONAL BANK
National Consumer Disputes Redressal Commission · 1992 3 CPJ 318 : 1994 1 CLT 236
Tribunals and Commissions22 Apr 1991Appeal allowed
OPERATION, H.S.E.B., HISSAR Vs CHANDER BHAN
National Consumer Disputes Redressal Commission · 1991 0 CPC 96 : 1991 1 CPJ 653 : 1993 2 CLT 285
Tribunals and Commissions21 Apr 1991Complaint rejected
R.S.OIL AND GENERAL MILLS Vs NATIONAL INSURANCE COMPANY LTD., CALCUTTA
National Consumer Disputes Redressal Commission · 1991 0 CPC 540 : 1991 2 CPJ 402 : 1993 2 CLT 73 : 1993 2 CPR 212
Tribunals and Commissions20 Apr 1991Complaint dismissed
GLASS STUDIO Vs Collector of Central Excise and Customs
National Consumer Disputes Redressal Commission · 1991 0 CPC 606 : 1991 2 CPJ 585 : 1991 2 CPR 48