Tribunals and Commissions28 Aug 1991
June -July Fashions Vs DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 1991 2 CPJ 677 : 1991 2 CPR 442 : 1992 0 CPC 129
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1991
376 judgments · page 8 of 19
Tribunals and Commissions27 Aug 1991Appeals dismissed
RAJASTHAN STATE INSURANCE And G.P.F. DEPTT. Vs RADHEY SHYAM GOYAL
National Consumer Disputes Redressal Commission · 1992 1 CPR 273 : 1994 2 CPC 658 : 1994 2 CPJ 525 : 1995 1 CLT 315
Tribunals and Commissions27 Aug 1991
R P Singh Vs JANTA STORE
National Consumer Disputes Redressal Commission · 1991 0 CPC 630 : 1991 2 CPJ 633 : 1991 2 CPR 423 : 1993 1 CLT 590
Tribunals and Commissions24 Aug 1991Appeal dismissed
PRAG ICE FACTORY Vs ASSISTANT ENGINEER RAJASTHAN STATE ELECTRICITY BOARD And OTHER-/
National Consumer Disputes Redressal Commission · 1992 1 CPR 301 : 1993 2 CPJ 1098
Tribunals and Commissions24 Aug 1991Complaint disposed of
J.SARVESWARA RAO Vs BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 1991 2 CPJ 523 : 1991 2 CPR 283
Tribunals and Commissions24 Aug 1991Appeal dismissed
D.D.BANSAL Vs RAJASTHAN HOUSING BOARD, JYOTI NAGAR
National Consumer Disputes Redressal Commission · 1992 1 CPR 209 : 1992 2 CPJ 535
Tribunals and Commissions21 Aug 1991Dismissed
P.A. POURAN Vs MCDOWELL And CO
National Consumer Disputes Redressal Commission · 1992 1 CPJ 300
Tribunals and Commissions21 Aug 1991Appeal dismissed
SAREE CENTER, SODHI EMPORIUM Vs SARJIT KAUR
National Consumer Disputes Redressal Commission · 1992 1 CPJ 185 : 1993 2 CLT 62
Tribunals and Commissions20 Aug 1991Complaint dismissed
Mrs. AGNES D'MELLO Vs EXECUTIVE DIRECTOR, CANARA BANK
National Consumer Disputes Redressal Commission · 1993 0 CPC 411 : 1993 1 CPJ 451
Tribunals and Commissions20 Aug 1991Appeal dismissed
WHEELS WORLD Vs JANAK NARENDRA
National Consumer Disputes Redressal Commission · 1991 0 CPC 29 : 1991 2 CPJ 557 : 1991 2 CPR 632 : 1993 2 CLT 90
Tribunals and Commissions20 Aug 1991Complaint accordingly decided
Rajesh Kumar Yadav Vs CHAIRMAN, M/S. NEW INDIA INSURANCE CO.LTD
National Consumer Disputes Redressal Commission · 1992 1 CPJ 240
Tribunals and Commissions19 Aug 1991Appeal dismissed
ESTATE OFFICER, HARYANA URBAN DEVELOPMENT AUTHORITY, HISAR Vs SH.RATTAN SINGH
National Consumer Disputes Redressal Commission · 1991 0 CPC 661 : 1991 2 CPJ 612 : 1991 2 CPR 686 : 1993 2 CLT 93
Tribunals and Commissions17 Aug 1991Appeal allowed
C.RAJENDRA Vs SHIMAC MACHINE TOOLS
National Consumer Disputes Redressal Commission · 1991 2 CPJ 547 : 1992 1 CPR 452
Tribunals and Commissions17 Aug 1991Complaint disposed of
A.P. STATE ELECTRICITY BOARD Vs Chief General Manager, Telecommunication
National Consumer Disputes Redressal Commission · 1991 2 CPR 601 : 1992 1 CPJ 21
Tribunals and Commissions14 Aug 1991Claim rejected
CENTRAL GOVT. SERVICES COOP. LAND And GROUP HOUSING SOCIETY Vs CHAIRMAN, D.D.A.
National Consumer Disputes Redressal Commission · 1991 2 CPJ 623 : 1991 2 CPR 620
Tribunals and Commissions14 Aug 1991Case Remanded
ACCOUNTANT GENERAL, PUNJAB Vs SHARDAKAURA
National Consumer Disputes Redressal Commission · 1992 2 CPJ 1048
Tribunals and Commissions14 Aug 1991Complaint dismissed
R.P.DEWANWALA Vs VICE-CHAIRMAN, D.D.A.
National Consumer Disputes Redressal Commission · 1992 1 CPJ 180 : 1992 2 CPR 279
Tribunals and Commissions09 Aug 1991Dismissed
JOSE K. ELAMTHOTTAM Vs Chief Secretary, Government Of Kerala
National Consumer Disputes Redressal Commission · 1992 1 CPR 11 : 1992 2 CPJ 490 : 1993 1 CLT 349
Tribunals and Commissions09 Aug 1991Appeal dismissed
SOVINTERG (INDIA) PVT. LTD. Vs State Bank of India
National Consumer Disputes Redressal Commission · 1992 1 CPJ 11 : 1992 2 CPR 630
Tribunals and Commissions08 Aug 1991Complaint dismissed
Kushal Singh Vs RAJASTHAN STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1993 2 CPJ 840