Tribunals and Commissions29 Oct 1991Petition allowed
MINING ENGINEER, MINES And GEOLOGY DEPTT Vs SADDAM HUSSAIN
National Consumer Disputes Redressal Commission · 1992 1 CPR 661 : 1994 2 CPJ 411
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1991
376 judgments · page 4 of 19
Tribunals and Commissions29 Oct 1991Appeal dismissed
Oriental Insurance Co. Ltd. Vs ARVIND KUMAR OF HISSAR
National Consumer Disputes Redressal Commission · 1992 1 CPJ 309 : 1993 2 CLT 99
Tribunals and Commissions29 Oct 1991Order modified
V. RAJASHEKAR, ASST. COMMERCIAL SUPERINTENDENT Vs K.N.PRATAP KUMAR
National Consumer Disputes Redressal Commission · 1992 2 CPJ 483
Tribunals and Commissions29 Oct 1991Appeal of insurer allowed
National Insurance Co.Ltd Vs MAHENDER KR.JAIN
National Consumer Disputes Redressal Commission · 1992 2 CPJ 908 : 1992 2 CPR 725
Tribunals and Commissions29 Oct 1991Appeal partly allowed
Telecom District Engineer Vs BHAGWATI PRASAD SINGHAL
National Consumer Disputes Redressal Commission · 1991 2 CPR 658 : 1992 2 CPJ 539
Tribunals and Commissions28 Oct 1991Complaint dismissed
SHARADA RUDRA Vs COMMERCIAL MANAGER, AIR INDIA
National Consumer Disputes Redressal Commission · 1992 3 CPJ 471
Tribunals and Commissions28 Oct 1991Complaint dismissed
KUMARI SEEMA BHATIA Vs REGISTRAR, RAJASTHAN UNIVERSITY
National Consumer Disputes Redressal Commission · 1992 2 CPJ 899 : 1992 2 CPR 526
Tribunals and Commissions26 Oct 1991Complaint dismissed
SAURABH SYNTHETICS PVT.LTD Vs BRANCH MANAGER, M/S. ORIENTAL BANK OF COMMERCE
National Consumer Disputes Redressal Commission · 1992 2 CPJ 867
Tribunals and Commissions26 Oct 1991Appeal partly allowed
SAI MEDICAL STORES Vs R.D.Gupta
National Consumer Disputes Redressal Commission · 1992 2 CPJ 850
Tribunals and Commissions26 Oct 1991Appeal partly allowed
COMMERCIAL AGENCIES, SARAFA BAZAR Vs S.S.SHUKLA
National Consumer Disputes Redressal Commission · 1991 2 CPR 680 : 1992 1 CPJ 315
Tribunals and Commissions26 Oct 1991Appeal allowed
KANISHTHA YANTRI GRAMIN VIDYUT SAHAKARI SAMITI LTD. Vs KAMAL BHAN SINGH
National Consumer Disputes Redressal Commission · 1991 2 CPR 652 : 1992 1 CPJ 346
Tribunals and Commissions25 Oct 1991Complaint dismissed
RAVI KANT GARG Vs BRANCH MANAGER, CLASSIC MOTORS PVT. LTD.
National Consumer Disputes Redressal Commission · 1992 1 CPJ 308
Tribunals and Commissions25 Oct 1991Appeal dismissed
STATION MANAGER, INDIAN AIRLINES Vs B.B. DAS
National Consumer Disputes Redressal Commission · 1991 0 CPC 511 : 1992 1 CPJ 183 : 1993 1 CLT 457
Tribunals and Commissions24 Oct 1991Appeal dismissed
Life Insurance Corporation of India Vs BAJRANG KUMAR MITTAL
National Consumer Disputes Redressal Commission · 1992 2 CPR 748 : 1992 3 CPJ 550
Tribunals and Commissions23 Oct 1991Stay Application dismissed
Ram Rakh Vyas Vs STATE OF RAJASTHAN
National Consumer Disputes Redressal Commission · 1992 2 CPJ 1035
Tribunals and Commissions22 Oct 1991Complaint dismissed
JAI BHARAT STEEL INDUSTRIES Vs Punjab National Bank
National Consumer Disputes Redressal Commission · 1992 0 CPC 350 : 1992 2 CPR 191 : 1992 3 CPJ 597 : 1994 1 CLT 218
Tribunals and Commissions22 Oct 1991Petition disposed of
Maharashtra State Electricity Board Vs ANDRU P. FORGESS
National Consumer Disputes Redressal Commission · 1991 2 CPR 701 : 1992 1 CPJ 85 : 1993 1 CLT 337
Tribunals and Commissions21 Oct 1991Appeal dismissed
Rajasthan State Road Transport Corporation Vs DISTRICT FORUM, BIKANER
National Consumer Disputes Redressal Commission · 1992 2 CPJ 889
Tribunals and Commissions21 Oct 1991Order accordingly
PRAVINCHANDRA CHANDULAL PATEL Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1992 1 CPJ 382 : 1992 1 CPR 305
Tribunals and Commissions16 Oct 1991Appeal allowed
STATE BANK OF SAURASHTRA Vs RAMILABEN AMRUTLAL SONI
National Consumer Disputes Redressal Commission · 1991 0 CPC 534 : 1992 1 CPJ 388 : 1992 1 CPR 316