Tribunals and Commissions26 Apr 1996
Govindra Khurana Vs Satya Sai Apartments P Ltd
National Consumer Disputes Redressal Commission · 1996 2 CPC 322 : 1996 2 CPJ 18 : 1996 2 CPR 143 : 1997 1 CLT 153
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1996
816 judgments · page 31 of 41
Tribunals and Commissions26 Apr 1996
UNION OF INDIA Vs Manoj H Pathak
National Consumer Disputes Redressal Commission · 1996 2 CPC 266 : 1996 2 CPJ 31 : 1996 2 CPR 132 : 1997 1 CLT 151
Tribunals and Commissions26 Apr 1996
KORES INDIA LTD Vs Samir Purkayastha
National Consumer Disputes Redressal Commission · 1996 2 CPJ 71
Tribunals and Commissions26 Apr 1996
National Garage Ltd Vs Ramesh Hansraj Gandhi
National Consumer Disputes Redressal Commission · 1996 2 CLT 671 : 1996 2 CPC 263 : 1996 2 CPJ 43 : 1996 2 CPR 92
Tribunals and Commissions25 Apr 1996Appeal dismissed with costs
PROPRIETOR, KUMARAN TRAVELS Vs J.SINGARAVELU
National Consumer Disputes Redressal Commission · 1996 2 CPJ 270 : 1996 2 CPR 391
Tribunals and Commissions25 Apr 1996Appeal allowed
SHANTI DEVI Vs WHEELS WORLD
National Consumer Disputes Redressal Commission · 1996 2 CLT 711 : 1996 2 CPC 518 : 1996 3 CPJ 542
Tribunals and Commissions24 Apr 1996Order modified
TELECOM DISTRICT MANAGER, PALAKKAD Vs K.MURALI, PROPRIETOR, KAIRALI PRINTERS
National Consumer Disputes Redressal Commission · 1997 1 CPJ 542
Tribunals and Commissions24 Apr 1996Complaint disposed of
KAUSAL KISHORE DUBEY Vs HINDUSTAN STEEL WORKS CONSTRUCTION LTD
National Consumer Disputes Redressal Commission · 1997 2 CPJ 244
Tribunals and Commissions24 Apr 1996Appeal partly allowed
CENTRAL BANK OF INDIA Vs Hari Kishan Gupta
National Consumer Disputes Redressal Commission · 1997 2 CPC 711 : 1997 2 CPJ 360
Tribunals and Commissions24 Apr 1996
NATIONAL INSURANCE COMPANY LTD. Vs RAIS ABBAS NAQVI
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 47 : 1996 2 CPC 227 : 1996 2 CPJ 156 : 1996 2 CPR 108 : 1997 1 CLT 125
Tribunals and Commissions24 Apr 1996
MYSORE SALES INTERNATIONAL LTD. Vs M.N.MISRA
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 50 : 1996 2 CPJ 64
Tribunals and Commissions24 Apr 1996
HARYANA STATE ELECTRICITY BOARD Vs TANUJ RASHI POULTRY FARM
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 48 : 1996 2 CPC 220 : 1996 2 CPJ 15 : 1996 2 CPR 156 : 1997 1 CLT 178
Tribunals and Commissions24 Apr 1996
LT.COL.K.P.VIJAY KUMAR Vs SKY TOP BUILDERS
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 46 : 1996 2 CPJ 152 : 1996 3 CPR 83
Tribunals and Commissions24 Apr 1996
NEW INDIA ASSURANCE CO LTD Vs John Fernandes
National Consumer Disputes Redressal Commission · 1996 2 CPC 185 : 1996 2 CPJ 83 : 1996 2 CPR 166 : 1997 1 CLT 193
Tribunals and Commissions23 Apr 1996Complaint allowed with costs
MARUDHAR HANDICRAFTS Vs RAJASTHAN STATE INDUSTRIAL DEVELOPMENT And INVESTMENT CORPORATION LTD.
National Consumer Disputes Redressal Commission · 1997 2 CPJ 432
Tribunals and Commissions23 Apr 1996
CHIEF COMMERCIAL OFFICER, INDIAN AIRLINES Vs P.LALCHAND
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 49 : 1996 2 CPC 199 : 1996 2 CPJ 61 : 1996 2 CPR 164 : 1997 1 CLT 190 : 1999 0 ACJ 173
Tribunals and Commissions23 Apr 1996
Executive Engineer And Administrative Officer Tnhb Vs S Jacob
National Consumer Disputes Redressal Commission · 1996 2 CPC 257 : 1996 2 CPJ 73 : 1996 2 CPR 160 : 1997 1 CLT 183
Tribunals and Commissions19 Apr 1996Order set aside
EXPO MACHINERY LIMITED Vs PRAFULLA KUMAR DHAL
National Consumer Disputes Redressal Commission · 1996 2 CPJ 441 : 1996 3 CPR 318
Tribunals and Commissions19 Apr 1996Complaint dismissed
A.M.NAUSHAD Vs National Insurance Company Ltd
National Consumer Disputes Redressal Commission · 1997 1 CPJ 177
Tribunals and Commissions18 Apr 1996Order set aside
ASSISTANT ENGINEER P.H. And E DEPTT. Vs Goverdhan Lal
National Consumer Disputes Redressal Commission · 1997 2 CPJ 399