Tribunals and Commissions06 May 1996
DIVISIONAL ENGINEER Vs HARIKISHAN BHATTAD
National Consumer Disputes Redressal Commission · 1996 0 ACJ 408 : 1996 0 NCDRC 93 : 1996 2 CPJ 11 : 1996 2 CPR 139 : 1997 1 CLT 99
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1996
816 judgments · page 29 of 41
Tribunals and Commissions06 May 1996
TELECOM DISTRICT MANAGER, MEHASANA Vs PATEL SHANKERLAL KEVALRAM
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 103 : 1996 2 CPC 97 : 1996 2 CPJ 99 : 1996 2 CPR 59 : 1998 0 ACJ 640
Tribunals and Commissions06 May 1996
NEW INDIA ASSURANCE CO. LTD. Vs GEETANJALI SILK HOUSE
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 80 : 1996 2 CLT 407 : 1996 2 CPC 65 : 1996 2 CPJ 95 : 1996 2 CPR 15
Tribunals and Commissions06 May 1996
HARBANS SINGH Vs RAJASTHAN HOUSING BOARD
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 94 : 1996 2 CPC 218 : 1996 2 CPJ 122 : 1996 2 CPR 122
Tribunals and Commissions06 May 1996
UNION OF INDIA Vs MANOJ KUMAR PURANMAL PALDIWALA
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 82 : 1996 2 CPC 268 : 1996 2 CPJ 114 : 1996 2 CPR 124 : 1996 4 CTJ 392 : 1997 1 CLT 143 : 1999 0 ACJ 208
Tribunals and Commissions06 May 1996
AIR INDIA Vs YOGENDRA HIRALAL PAREKH
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 101 : 1996 2 CLT 513 : 1996 2 CPC 75 : 1996 2 CPJ 116 : 1996 2 CPR 56 : 1996 4 CTJ 591 : 1999 0 ACJ 211
Tribunals and Commissions06 May 1996
SUVARNA BALJEKAR Vs ROHIT BHATT
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 108 : 1996 2 CLT 403 : 1996 2 CPC 63 : 1996 2 CPJ 75 : 1996 2 CPR 13
Tribunals and Commissions06 May 1996
MINISTRY OF COMMERCE AND INDUSTRY, HOUSE BUILDING SOCIETY LTD. Vs MUNICIPAL CORPORATION OF DELHI
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 102 : 1996 2 CPC 51 : 1996 2 CPJ 98 : 1996 2 CPR 45
Tribunals and Commissions06 May 1996
ANTHONY REBELLO Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 51 : 1996 2 CLT 390 : 1996 2 CPJ 92 : 1996 2 CPR 8
Tribunals and Commissions06 May 1996
Commissioner Gujarat Housing Board Vs Thakkar Somalal
National Consumer Disputes Redressal Commission · 1996 2 CPC 201 : 1996 2 CPJ 90 : 1996 2 CPR 135 : 1997 1 CLT 116
Tribunals and Commissions06 May 1996
Bhupinder Singh Alias Tek Singh Vs Omega Agro Private Ltd
National Consumer Disputes Redressal Commission · 1996 2 CPJ 86
Tribunals and Commissions06 May 1996
CHEEMA ENGINEERING SERVICES Vs RAJAN SINGH
National Consumer Disputes Redressal Commission · 1996 2 CLT 397 : 1996 2 CPC 38 : 1996 2 CPJ 88 : 1996 2 CPR 11
Tribunals and Commissions06 May 1996
UNITED INDIA INSURANCE CO LTD Vs Dashrathlal Jethabai Patel
National Consumer Disputes Redressal Commission · 1996 2 CLT 383 : 1996 2 CPC 277 : 1996 2 CPJ 77 : 1996 2 CPR 5
Tribunals and Commissions06 May 1996
Saraya Sugar Mills Ltd Vs UNITED INDIA INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 1996 1 CCC 260 : 1996 2 CLT 129 : 1996 2 CPC 59 : 1996 2 CPJ 6 : 1996 2 CPR 34
Tribunals and Commissions06 May 1996
NEW INDIA ASSURANCE CO Vs Hement S Handre
National Consumer Disputes Redressal Commission · 1996 2 CLT 417 : 1996 2 CPC 68 : 1996 2 CPR 21 : 1998 1 CPJ 61
Tribunals and Commissions06 May 1996
Rang Udyog Vs EXPORT CREDIT GUARANTEE CORPORATION OF INDIA LTD
National Consumer Disputes Redressal Commission · 1996 2 CLT 510 : 1996 2 CPC 84 : 1996 2 CPR 63 : 1998 1 CPJ 59
Tribunals and Commissions06 May 1996
Special Officer Ambasamudram Co -Operative Primary Land Development Bank Ltd Vs Esakkimuthu Konar
National Consumer Disputes Redressal Commission · 1996 2 CPC 276 : 1996 2 CPR 7 : 1998 1 CPJ 63
Tribunals and Commissions06 May 1996
ROHINI GROUP OF THEATRES Vs V Gopalakrishnan
National Consumer Disputes Redressal Commission · 1996 2 CPJ 1 : 1996 2 CPR 264
Tribunals and Commissions06 May 1996
R Sethuraman Vs MANAGER INDIAN OVERSEAS BANK
National Consumer Disputes Redressal Commission · 1996 2 CPC 283 : 1996 2 CPJ 58 : 1996 2 CPR 136 : 1997 1 CLT 108
Tribunals and Commissions06 May 1996
Manohar B Ghosalkar Vs Trimurti Associates
National Consumer Disputes Redressal Commission · 1996 2 CLT 526 : 1996 2 CPC 81 : 1996 2 CPR 76 : 1998 1 CPJ 56