Tribunals and Commissions20 May 1996Appeal disposed of
BIPIN K.SETH Vs MEELA ARACKAL
National Consumer Disputes Redressal Commission · 1996 3 CPJ 331
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1996
816 judgments · page 27 of 41
Tribunals and Commissions20 May 1996Appeal disposed of
BIPIN K.SETH Vs ROSILY XAVIER
National Consumer Disputes Redressal Commission · 1996 3 CPJ 382
Tribunals and Commissions17 May 1996Appeal dismissed
SUKHJINDER SINGH Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1996 2 CPJ 474
Tribunals and Commissions17 May 1996Appeal dismissed
KISHORI LAL ARORA Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 1996 2 CPJ 407 : 1997 1 CPR 46
Tribunals and Commissions16 May 1996Appeal allowed
MARKET COMMITTEE, PATIALA Vs NIKHIL ENTERPRISES
National Consumer Disputes Redressal Commission · 1996 2 CPJ 495 : 1996 2 CPR 355
Tribunals and Commissions16 May 1996Appeal dismissed
MANAGER, STATE BANK OF PATIALA Vs SAMRAT FORGINGS LIMITED
National Consumer Disputes Redressal Commission · 1996 2 CPC 37 : 1996 2 CPR 361 : 1996 3 CPJ 10
Tribunals and Commissions16 May 1996Complaint dismissed
JAYANTILAL GOVINDLAL PARMR Vs MANAGING TRUSTEE
National Consumer Disputes Redressal Commission · 1997 1 CPJ 295
Tribunals and Commissions16 May 1996Complaint dismissed with costs
BRIJ KISHORE TOSHNIWAL Vs DIVISIONAL MANAGER, ORIENTAL INSURANCE CO.LTD
National Consumer Disputes Redressal Commission · 1996 3 CPJ 297
Tribunals and Commissions15 May 1996Appeal disposed of
Telecom District Engineer Vs LATHA SUNDAR RAJ
National Consumer Disputes Redressal Commission · 1996 3 CPJ 551
Tribunals and Commissions15 May 1996Appeal allowed
TELEPHONE DISTRICT ENGINEER Vs Koshi Varghese
National Consumer Disputes Redressal Commission · 1997 1 CPJ 160
Tribunals and Commissions14 May 1996Appeal dismissed
NISSIE (INDIA) AGENCIES Vs GANGULI
National Consumer Disputes Redressal Commission · 1996 3 CPJ 38
Tribunals and Commissions13 May 1996Petition dismissed
PONDICHERRY TEXTILE CORPN. LTD. Vs BATCO ROADWAYS
National Consumer Disputes Redressal Commission · 1996 2 CPC 192 : 1996 2 CPR 177 : 1996 3 CPJ 163 : 1997 1 CLT 212
Tribunals and Commissions13 May 1996Appeal allowed
Life Insurance Corporation of India Vs P.KANTHIAMMAL
National Consumer Disputes Redressal Commission · 1996 3 CPJ 254
Tribunals and Commissions13 May 1996Appeal allowed with costs
TAHIRA BANU Vs Branch Manager, L.I.C.
National Consumer Disputes Redressal Commission · 1996 3 CPJ 279 : 1996 3 CPR 8
Tribunals and Commissions13 May 1996Appeal dismissed
TSR VENKATRAMANA Vs Branch Manager, L.I.C.
National Consumer Disputes Redressal Commission · 1997 2 CPJ 309
Tribunals and Commissions10 May 1996Complaint dismissed
PURANI Vs K.B.CORPORATION
National Consumer Disputes Redressal Commission · 1997 1 CPJ 280
Tribunals and Commissions10 May 1996Complaint allowed with costs
SATISH MEHRA Vs PUNJAB AND SIND BANK
National Consumer Disputes Redressal Commission · 1996 2 CPJ 457 : 1996 3 CPR 435 : 1997 1 CPC 79
Tribunals and Commissions10 May 1996Appeal partly allowed
NORTHERN RAILWAY Vs LT.COL.N.C.MITRA
National Consumer Disputes Redressal Commission · 1996 3 CPJ 295 : 1997 1 CPR 490 : 1997 2 CPC 548
Tribunals and Commissions09 May 1996Judgment set aside
UNITED INDIA INSURANCE CO.LTD Vs SHANTILAL P.MALVANIYA
National Consumer Disputes Redressal Commission · 1997 1 CPJ 235 : 1997 1 CPR 405
Tribunals and Commissions09 May 1996Appeal allowed
POSTMASTER, MEL MADAVEETHI Vs A.MUTHUKUMAR
National Consumer Disputes Redressal Commission · 1996 3 CPJ 243