Tribunals and Commissions04 Jun 1996Complaint allowed
POONAM ASTHANA Vs R.S. BAHADUR And CO.
National Consumer Disputes Redressal Commission · 1996 3 CPJ 547
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1996
816 judgments · page 25 of 41
Tribunals and Commissions04 Jun 1996Appeal dismissed with costs
United India Insurance Company Ltd. Vs ISSEWAL CO-OP. AGRICULTURAL SERVICE SOCIETY LTD.
National Consumer Disputes Redressal Commission · 1996 3 CPJ 232 : 1997 1 CLT 27
Tribunals and Commissions04 Jun 1996Complaint partly allowed with costs
RAJKUMARI KASLIWAL Vs RAJASTHAN HOUSING BOARD
National Consumer Disputes Redressal Commission · 1997 1 CPJ 306
Tribunals and Commissions04 Jun 1996Appeal dismissed
S.BASHU Vs ACCOUNTS OFFICER (SOUTH) MADRAS TELEPHONES
National Consumer Disputes Redressal Commission · 1996 2 CPJ 358 : 1996 3 CPR 272
Tribunals and Commissions04 Jun 1996Complaint dismissed with costs
ALOK KUMAR CHAKRABORTY Vs GAUTAM BISWAS
National Consumer Disputes Redressal Commission · 1996 2 CPJ 368 : 1996 3 CPR 149
Tribunals and Commissions04 Jun 1996Appeals allowed
N.N.B.SHARMA Vs M.R.DIVYA
National Consumer Disputes Redressal Commission · 1997 2 CPJ 371
Tribunals and Commissions04 Jun 1996
HARYANA STATE ELECTRICITY BOARD Vs JAI FORGING AND STAMPINGS (P) LTD., YAMUNA NAGAR
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 60 : 1996 2 CLT 434 : 1996 2 CPC 47 : 1996 2 CPJ 148 : 1996 2 CPR 30
Tribunals and Commissions03 Jun 1996A.P. 1000/95 allowed & 1178/95 dismissed
M.R.REDDY Vs D.BALAIAH
National Consumer Disputes Redressal Commission · 1996 2 CPJ 430 : 1996 3 CPR 430
Tribunals and Commissions03 Jun 1996Appeal allowed
Tamil Nadu Civil Supplies Corporation Vs K.ANNADURAI
National Consumer Disputes Redressal Commission · 1996 2 CPJ 514 : 1996 3 CPR 447
Tribunals and Commissions03 Jun 1996Appeal allowed
RAJIV BHARGAVA Vs SANJAY GOEL
National Consumer Disputes Redressal Commission · 1996 3 CPJ 277 : 1997 1 CPR 329
Tribunals and Commissions03 Jun 1996
NEW INDIA ASSURANCE CO. LTD. Vs MATCHLESS INVESTMENT FINANCE AND LEASING LTD.
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 62 : 1996 2 CLT 656 : 1996 2 CPC 231 : 1996 2 CPJ 201 : 1996 2 CPR 81
Tribunals and Commissions31 May 1996Appeal dismissed
SUSHIL KUMAR GUPTA Vs HOUSING BOARD
National Consumer Disputes Redressal Commission · 1996 2 CPC 35 : 1996 2 CPJ 479 : 1996 2 CPR 362
Tribunals and Commissions30 May 1996Appeal allowed
A.NIRMAL KUMAR Vs P.C. JABIN SCIENCE COLLEGE
National Consumer Disputes Redressal Commission · 1996 3 CPJ 64 : 1996 3 CPR 4
Tribunals and Commissions30 May 1996Complaint dismissed
AID THE WEAKER TRUST Vs JUPITER ENGINEERING CO.
National Consumer Disputes Redressal Commission · 1996 3 CPJ 190
Tribunals and Commissions30 May 1996Appeal dismissed
UNITED INDIA INSURANCE CO.LTD Vs ZILA SAHKARI BANK LTD., TEHRI GARHWAL
National Consumer Disputes Redressal Commission · 1996 2 CPJ 365 : 1996 3 CPR 69
Tribunals and Commissions30 May 1996
ASHISH KUMAR BISWAS Vs D.D.A.
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 95 : 1996 2 CPC 202 : 1996 2 CPJ 154 : 1996 2 CPR 118
Tribunals and Commissions30 May 1996
SANJIBANISUDHA DAS Vs PRATAP KUMAR BISWAL
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 61 : 1996 2 CPJ 199
Tribunals and Commissions30 May 1996
R.J.DARUKHANAWALA Vs MANJITH SINGH, REPRESENTATIVE OF MAN JOG BUILDERS
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 58 : 1996 2 CPC 279 : 1996 2 CPJ 106 : 1996 2 CPR 1
Tribunals and Commissions30 May 1996
SHIV TRADING CO. Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 97 : 1996 2 CLT 523 : 1996 2 CPC 89 : 1996 2 CPJ 197 : 1996 2 CPR 74
Tribunals and Commissions30 May 1996
R.K.KAPUR Vs R.N.MITTAL
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 96 : 1996 2 CPJ 194 : 1996 2 CPR 78 : 1997 1 CLT 19