Tribunals and Commissions07 Jun 1996Appeal partly allowed
R.K.PRADHAN Vs DENZONG AUTOMOBILES PVT. LTD.
National Consumer Disputes Redressal Commission · 1997 2 CPJ 61
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1996
816 judgments · page 24 of 41
Tribunals and Commissions07 Jun 1996Notice of Enquiry discharged
MATTER OF EXPO MACHINERY LTD Vs State
National Consumer Disputes Redressal Commission · 1997 2 CPJ 31
Tribunals and Commissions07 Jun 1996Appeal allowed with costs
AMAR NATH HAIT Vs CHAIRMAN, WEST BENGAL HOUSING BOARD
National Consumer Disputes Redressal Commission · 1996 2 CPJ 347
Tribunals and Commissions07 Jun 1996
VIKRAM AND VIKRAMS ENTERPRISES Vs STATE BANK OF INDIA
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 87 : 1996 2 CLT 597 : 1996 2 CPC 258 : 1996 2 CPJ 183 : 1996 2 CPR 192 : 1998 6 CTJ 589
Tribunals and Commissions07 Jun 1996
SYNDICATE BANK Vs Bharat Appliances Corporation
National Consumer Disputes Redressal Commission · 1996 1 CLT 225 : 1996 2 CPC 446 : 1996 2 CPJ 125 : 1996 2 CPR 212
Tribunals and Commissions07 Jun 1996
City And Industrial Development Corporation Of Maharashtra Ltd Vs GEORGE THOMAS
National Consumer Disputes Redressal Commission · 1996 2 CPC 172 : 1996 2 CPJ 143 : 1996 2 CPR 18 : 1997 1 CLT 216
Tribunals and Commissions07 Jun 1996
Chocklingam Vs M Amba Shankar
National Consumer Disputes Redressal Commission · 1996 2 CPJ 179 : 1996 2 CPR 207 : 1997 1 CLT 31
Tribunals and Commissions06 Jun 1996Enquiry disposed of
DIRECTOR GENERAL (I And R) Vs ST. FRANCIS XAVIER SCHOOL, CALCUTTA
National Consumer Disputes Redressal Commission · 1997 2 CPJ 35
Tribunals and Commissions06 Jun 1996Complaint allowed
JAISWAL ALLOYS (P) LTD. Vs Oriental Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 1996 2 CPJ 428 : 1996 3 CPR 344
Tribunals and Commissions06 Jun 1996Application disposed of
VINOD KUMAR NAGRATH Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1996 3 CPJ 162
Tribunals and Commissions06 Jun 1996Appeal allowed
SELVAM CHIT FUNDS Vs ALAGU SUNDARAM
National Consumer Disputes Redressal Commission · 1996 2 CPJ 437 : 1996 3 CPR 328
Tribunals and Commissions06 Jun 1996Appeals dismissed
STANDARD MEDICAL And PHARMACEUTICALS LTD. Vs ANITA KHATOR
National Consumer Disputes Redressal Commission · 1996 2 CPJ 272
Tribunals and Commissions06 Jun 1996Appeal dismissed
SKY PACK COURIER PVT. LTD. Vs Punjab National Bank
National Consumer Disputes Redressal Commission · 1997 2 CPJ 305 : 1997 3 CPR 268
Tribunals and Commissions06 Jun 1996
RAJESHWARIBEN UPENDRAKUMAR SHAH Vs ORIENTAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 63 : 1996 2 CPC 197 : 1996 2 CPJ 203 : 1996 2 CPR 176
Tribunals and Commissions05 Jun 1996O.Ps. disposed of
ALEYAMMA VARGHESE Vs DEWAN BAHADUR Dr. V. VARGHESE
National Consumer Disputes Redressal Commission · 1997 1 CPR 310 : 1997 3 CPJ 165
Tribunals and Commissions05 Jun 1996Complaint dismissed
Modi Olivetti Ltd. Vs INTERSOFT PROFESSIONALS
National Consumer Disputes Redressal Commission · 1996 2 CPC 27 : 1996 2 CPJ 416 : 1996 2 CPR 384
Tribunals and Commissions05 Jun 1996Complaint partly allowed
TAYYABA SULTANA Vs BRANCH MANAGER, LIC OF INDIA
National Consumer Disputes Redressal Commission · 1996 2 CPJ 504 : 1996 3 CPR 301
Tribunals and Commissions05 Jun 1996Appeal dismissed
Mohinder Singh Vs SENIOR POST MASTER
National Consumer Disputes Redressal Commission · 1996 2 CLT 480 : 1998 2 CPJ 518
Tribunals and Commissions05 Jun 1996Appeal disposed of
State Bank of India Vs CHANDRA NATH SAH
National Consumer Disputes Redressal Commission · 1996 3 CPJ 13 : 1997 1 CPC 140 : 1997 1 CPR 78
Tribunals and Commissions05 Jun 1996Appeal disposed of
ASSISTANT ENGINEER, ELECTRIC SECTION Vs M.ASHRAF
National Consumer Disputes Redressal Commission · 1996 3 CPJ 562