Tribunals and Commissions30 May 1996
ADVANCE RUBBER INDUSTRIES Vs UNITED INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 74 : 1996 2 CLT 517 : 1996 2 CPC 72 : 1996 2 CPJ 111 : 1996 2 CPR 70
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1996
816 judgments · page 26 of 41
Tribunals and Commissions30 May 1996
AMAR TRADERS Vs UNITED INDIA INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 1996 2 CLT 682 : 1998 2 CPJ 508
Tribunals and Commissions30 May 1996
Quality Foils India Pvt Ltd Vs Bank Of Madura Ltd
National Consumer Disputes Redressal Commission · 1996 2 CLT 429 : 1996 2 CPC 55 : 1996 2 CPJ 103 : 1996 2 CPR 26
Tribunals and Commissions28 May 1996Complaint partly allowed with costs
FRIENDS RICE And GENERAL MILLS Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1996 2 CLT 702 : 1997 2 CPJ 593
Tribunals and Commissions28 May 1996Appeal dismissed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs RAJESH KUMAR KHURANA
National Consumer Disputes Redressal Commission · 1996 2 CPJ 281
Tribunals and Commissions28 May 1996Appeal partly allowed
New India Assurance Company Ltd Vs SUKHDEV CHAND MEHTA
National Consumer Disputes Redressal Commission · 1997 1 CPJ 174 : 1997 2 CPR 267
Tribunals and Commissions28 May 1996Order modified
State Bank of India Vs GURRAM RADHA RANI
National Consumer Disputes Redressal Commission · 1996 2 CPJ 268
Tribunals and Commissions28 May 1996Appeal allowed
SHANTILATA MUKHERJEE Vs L.I.C.I.
National Consumer Disputes Redressal Commission · 1996 2 CPJ 399
Tribunals and Commissions27 May 1996Appeal dismissed
G.BHARAT Vs G.SARANGAPANI (DEAD) THROUGH L.Rs.
National Consumer Disputes Redressal Commission · 1997 1 CPJ 31 : 1997 1 CPR 466
Tribunals and Commissions24 May 1996Complaint allowed with costs
HIGH COURT OF PUNJAB AND HARYANA THROUGH REGISTRAR Vs MANAGER HINDUSTAN MOTORS LTD.
National Consumer Disputes Redressal Commission · 1997 2 CPJ 398
Tribunals and Commissions24 May 1996Appeal allowed
ACCOUNTS OFFICER THRISSUR TELEPHONES Vs A.A. MUHAMMADALI
National Consumer Disputes Redressal Commission · 1997 1 CPJ 24
Tribunals and Commissions22 May 1996Appeal dismissed with costs
LEELAVATHI NATESAN Vs Hindustan Motors Ltd
National Consumer Disputes Redressal Commission · 1996 3 CPJ 61 : 1997 1 CPR 185
Tribunals and Commissions22 May 1996Revision petition allowed
Union of India Vs ROSSELL INDUSTRIES LTD.
National Consumer Disputes Redressal Commission · 1996 2 CPJ 420 : 1996 3 CPR 338
Tribunals and Commissions22 May 1996Appeal partly allowed
Unit Trust of India Vs S.GEETHA DEVI
National Consumer Disputes Redressal Commission · 1997 1 CPR 243 : 1997 2 CPJ 458
Tribunals and Commissions22 May 1996Appeal dismissed
B.PUGAZHENTHI Vs M.KUPPUSAMY
National Consumer Disputes Redressal Commission · 1996 3 CPJ 12
Tribunals and Commissions22 May 1996Complaint dismissed
CENTURY LEATHERS Vs KOREAN AIR
National Consumer Disputes Redressal Commission · 1997 2 CPJ 295
Tribunals and Commissions21 May 1996Appeal disposed of
New India Assurance Co. Ltd. Vs JAYAPAL
National Consumer Disputes Redressal Commission · 1996 2 CPJ 507
Tribunals and Commissions21 May 1996Appeals dismissed
A.SHAFNASHMI Vs Chief Manager, State Bank of India
National Consumer Disputes Redressal Commission · 1997 1 CPJ 380 : 1997 2 CPC 526
Tribunals and Commissions21 May 1996Appeal dismissed
R.Ravi Vs R.RAJU
National Consumer Disputes Redressal Commission · 1996 2 CPJ 206
Tribunals and Commissions21 May 1996Delay condoned
ANDHRA BANK Vs W.M. THIRUNAVUKKARASU
National Consumer Disputes Redressal Commission · 1996 2 CPJ 455