Tribunals and Commissions09 May 1996Complaint dismissed with costs
Punjab National Bank Vs District Manager, Telephones
National Consumer Disputes Redressal Commission · 1996 2 CPJ 361 : 1996 2 CPR 310
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1996
816 judgments · page 28 of 41
Tribunals and Commissions09 May 1996
ORIENTAL INSURANCE CO. LTD. Vs MALATI PAUL
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 92 : 1996 2 CPJ 109
Tribunals and Commissions09 May 1996
ORIENTAL INSURANCE CO. LTD. Vs P.RAMARAJ
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 59 : 1996 2 CLT 413 : 1996 2 CPC 70 : 1996 2 CPJ 120 : 1996 2 CPR 19
Tribunals and Commissions09 May 1996
SHASHI CONSTRUCTIONS Vs NIRMALA MOKADAM
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 73 : 1996 2 CPC 319 : 1996 2 CPJ 3 : 1996 2 CPR 20 : 1997 1 CLT 106
Tribunals and Commissions09 May 1996
GINNI FILAMENTS LTD Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · 1996 2 CLT 638 : 1996 2 CPC 215 : 1996 2 CPR 102 : 1998 1 CPJ 54
Tribunals and Commissions09 May 1996
Salgaocar Medical Research Centre Vs R B Raikar
National Consumer Disputes Redressal Commission · 1996 2 CLT 160 : 1996 2 CPC 86 : 1996 2 CPJ 209 : 1996 2 CPR 80
Tribunals and Commissions09 May 1996
COMMON CAUSE Vs UNION OF INDIA
National Consumer Disputes Redressal Commission · 1996 2 CPC 40 : 1996 2 CPJ 33 : 1996 2 CPR 39
Tribunals and Commissions09 May 1996
GENERAL MANAGER EASTERN RAILWAY Vs P Chattopadhyay
National Consumer Disputes Redressal Commission · 1996 2 CPC 208 : 1996 2 CPJ 53 : 1996 2 CPR 126 : 1997 1 CLT 145
Tribunals and Commissions08 May 1996Appeal allowed
DIRECTOR, POST And TELEGRAPH Vs L.S.SRIVASTAVA
National Consumer Disputes Redressal Commission · 1997 2 CPJ 89
Tribunals and Commissions08 May 1996Appeal dismissed
MOHINDERPAL SINGH Vs MONTARI INDUSTRIES LTD.
National Consumer Disputes Redressal Commission · 1996 1 CPC 559 : 1996 2 CPJ 432
Tribunals and Commissions08 May 1996Ordered accordingly
AKHILESH KUMAR VERMA Vs SKIPPER BUILDERS (P) LTD.
National Consumer Disputes Redressal Commission · 1996 2 CPJ 408
Tribunals and Commissions08 May 1996Complaint dismissed with costs
HARESH KUMAR TRILOKNATH SHARMA Vs NATIONAL INSURANCE COMPANY LTD., DEVCHANDNAGAR
National Consumer Disputes Redressal Commission · 1997 1 CPJ 318
Tribunals and Commissions07 May 1996Appeal allowed subject to costs
Ceat Limited Vs Biju Thomas
National Consumer Disputes Redressal Commission · 1997 1 CPJ 87
Tribunals and Commissions07 May 1996Complaint allowed
PREM CHANDRIKA VERMA Vs GENERAL MANAGER, DESU
National Consumer Disputes Redressal Commission · 1996 2 CPJ 509 : 1996 3 CPR 448
Tribunals and Commissions07 May 1996A.P. No. 1518/95 allowed
CHIEF MANAGER, STATE BANK OF INIDA Vs R.SATIADOSS
National Consumer Disputes Redressal Commission · 1996 2 CPJ 213
Tribunals and Commissions06 May 1996Appeals dismissed
ALKOTACH POWER INDUSTRIES PVT. LTD. Vs K.N.GOPALA KRISHNA BHAT
National Consumer Disputes Redressal Commission · 1996 3 CPJ 204
Tribunals and Commissions06 May 1996Appeal allowed
CHIEF GENERAL MANAGER, MADRAS TELEPHONES Vs KARUN ENTERPRISES
National Consumer Disputes Redressal Commission · 1996 3 CPJ 65 : 1997 1 CPR 163
Tribunals and Commissions06 May 1996Enquiry disposed of
DIRECTOR GENERAL OF INVESTIGATION And REGISTRATION Vs ASIATIC PETROLEUM CORPORATION LTD.
National Consumer Disputes Redressal Commission · 1997 1 CPJ 10
Tribunals and Commissions06 May 1996Appeal allowed
ASWATHAIAH E.STHURI SANJEEVAMMA Vs D.SOMESHEKHARA
National Consumer Disputes Redressal Commission · 1996 3 CPJ 262 : 1996 3 CPR 5
Tribunals and Commissions06 May 1996
PASHUPATI SINGH Vs MALHOTRA ENGINEERING WORKS
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 98 : 1996 2 CLT 379 : 1996 2 CPC 274 : 1996 2 CPJ 65 : 1996 2 CPR 4