Tribunals and Commissions01 May 1996Complaint disposed of
SRI ANIRUDHA RATH Vs Telecom District Manager
National Consumer Disputes Redressal Commission · 1996 3 CPJ 520
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1996
816 judgments · page 30 of 41
Tribunals and Commissions30 Apr 1996Appeal rejected
Life Insurance Corporation of India Vs ASHOKE KUMAR KUNDU
National Consumer Disputes Redressal Commission · 1996 2 CPJ 276 : 1996 3 CPR 158
Tribunals and Commissions30 Apr 1996Appeal dismissed
AVI AUTOS Vs NARINDER PAL KAUR
National Consumer Disputes Redressal Commission · 1996 1 CPC 553 : 1996 2 CPJ 349 : 1996 2 CPR 386
Tribunals and Commissions30 Apr 1996
M P Bhaya Vs Malti Yogesh Karia
National Consumer Disputes Redressal Commission · 1996 2 CLT 585 : 1996 2 CPC 179 : 1996 2 CPJ 138 : 1996 2 CPR 184
Tribunals and Commissions26 Apr 1996Appeal dismissed
K.SUBBALAKSHMI Vs OWNERS ASSOCIATION SECRETARY, SARVAMANGALA COLONY FLAT
National Consumer Disputes Redressal Commission · 1996 2 CPC 213 : 1996 2 CPR 105 : 1996 3 CPJ 47 : 1997 1 CLT 121
Tribunals and Commissions26 Apr 1996Appeal allowed
TATA SHARE REGISTRY LIMITED Vs R.P.KAPUR
National Consumer Disputes Redressal Commission · 1996 2 CPC 361 : 1996 2 CPJ 286 : 1997 1 CLT 576
Tribunals and Commissions26 Apr 1996Appeal disposed of
ORIENTAL INSURANCE CO.LTD Vs RELIANCE CREDIT CORPORATION
National Consumer Disputes Redressal Commission · 1996 3 CPJ 82
Tribunals and Commissions26 Apr 1996
BRANCH MANAGER, L.I.C.OF INDIA Vs A.PAULRAJ
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 100 : 1996 2 CLT 661 : 1996 2 CPC 334 : 1996 2 CPJ 69 : 1996 2 CPR 85
Tribunals and Commissions26 Apr 1996
VIJAY GANDOTRA Vs APPLE INDUSTRIES LTD.
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 106 : 1996 2 CPJ 29 : 1996 3 CPR 153 : 1997 1 CLT 508 : 1997 1 CPC 150
Tribunals and Commissions26 Apr 1996
TANAWALA SYNTHETIC TEXTILE LTD. Vs ORIENTAL INSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 37 : 1996 2 CLT 165 : 1996 2 CPC 91 : 1996 2 CPR 53 : 1996 3 CPJ 99 : 1998 6 CTJ 341
Tribunals and Commissions26 Apr 1996
UNION OF INDIA Vs H.S.YESHANTANI
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 83 : 1996 2 CPC 264 : 1996 2 CPJ 79 : 1996 2 CPR 94
Tribunals and Commissions26 Apr 1996
L I C OF INDIA Vs Shobha Devi Sunder Lal Patni
National Consumer Disputes Redressal Commission · 1996 1 CPR 87 : 1996 2 CLT 663 : 1996 2 CPC 222 : 1996 2 CPJ 67
Tribunals and Commissions26 Apr 1996
Sousa And Sons Realty Constructors And Developers Vs Sandur Udyog Pvt Ltd
National Consumer Disputes Redressal Commission · 1996 2 CLT 659 : 1996 2 CPC 330 : 1996 2 CPJ 51 : 1996 2 CPR 84
Tribunals and Commissions26 Apr 1996
Birla Yamaha Ltd Vs Patel Roadways Ltd
National Consumer Disputes Redressal Commission · 1996 2 CPC 204 : 1996 2 CPJ 40 : 1996 2 CPR 130 : 1997 1 CLT 149
Tribunals and Commissions26 Apr 1996
STATE BANK OF INDIA Vs KALIKA CHARAN DUBE
National Consumer Disputes Redressal Commission · 1996 2 CPC 331 : 1996 2 CPJ 27 : 1996 2 CPR 110 : 1997 1 CLT 127
Tribunals and Commissions26 Apr 1996
Sousa And Sons Realty Constructors And Developers Vs Millicent Colaco And Glenn B Pereira
National Consumer Disputes Redressal Commission · 1996 2 CLT 675 : 1996 2 CPC 328 : 1996 2 CPJ 49 : 1996 2 CPR 95
Tribunals and Commissions26 Apr 1996
Chairman Tamil Nadu Housing Board Vs Pitchaimuthammal
National Consumer Disputes Redressal Commission · 1996 2 CLT 669 : 1996 2 CPC 339 : 1996 2 CPJ 22 : 1996 2 CPR 91
Tribunals and Commissions26 Apr 1996
NEW INDIA ASSURANCE CO LTD Vs Kolsite Machine Febrik Ltd
National Consumer Disputes Redressal Commission · 1996 2 CLT 650 : 1996 2 CPC 229 : 1996 2 CPJ 24 : 1996 2 CPR 97
Tribunals and Commissions26 Apr 1996
Commissioner Assam State Housing Board Guwahati Vs Manoj Kumar Adhikary
National Consumer Disputes Redressal Commission · 1996 2 CLT 644 : 1996 2 CPC 340 : 1996 2 CPJ 47 : 1996 2 CPR 100
Tribunals and Commissions26 Apr 1996
Master Drillers Nagpur Vs Nagpur Nagarik Sahakari Bank Ltd
National Consumer Disputes Redressal Commission · 1996 2 CLT 666 : 1996 2 CPC 225 : 1996 2 CPJ 45 : 1996 2 CPR 89