Tribunals and Commissions18 Jun 1996
NEW INDIA ASSURANCE CO LTD Vs Devinder Kumar Jain
National Consumer Disputes Redressal Commission · 1996 2 CLT 228 : 1996 2 CPC 190 : 1996 2 CPJ 140 : 1996 2 CPR 198
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1996
816 judgments · page 23 of 41
Tribunals and Commissions18 Jun 1996
Capt C P Gupta Vs Joint Secretary Department Of Local Government Government Of Punjab
National Consumer Disputes Redressal Commission · 1996 2 CPC 470 : 1996 2 CPJ 242 : 1996 3 CPR 35
Tribunals and Commissions18 Jun 1996
Madhubhai R Patel Vs State Bank Of India Head Office Ahmedabad
National Consumer Disputes Redressal Commission · 1996 2 CLT 591 : 1996 2 CPJ 132 : 1996 2 CPR 189
Tribunals and Commissions17 Jun 1996Appeal allowed
ARIHANT CORPORATION Vs UMED PARK GHATLODIA CO-OPERATIVE HOUSING SOCIETY LTD.
National Consumer Disputes Redressal Commission · 1996 2 CPC 421 : 1996 2 CPR 216 : 1996 3 CPJ 109 : 1997 1 CLT 58
Tribunals and Commissions17 Jun 1996Complaint dismissed
PRAVINCHANDRA HARGOVINDAS JOSHI Vs DCM TOYOTA LIMITED
National Consumer Disputes Redressal Commission · 1997 1 CPJ 129
Tribunals and Commissions17 Jun 1996
NEW INDIA ASSURANCE COMPANY LTD. Vs SAKAR IRON INDUSTRIES
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 65 : 1996 2 CLT 588 : 1996 2 CPC 188 : 1996 2 CPJ 207 : 1996 2 CPR 187
Tribunals and Commissions17 Jun 1996
Dalmia Resorts International P Ltd Vs Ranjana Gupta
National Consumer Disputes Redressal Commission · 1997 1 CPC 649 : 1997 1 CPJ 63 : 1997 1 CPR 173
Tribunals and Commissions14 Jun 1996Appeal accepted
Bharat Petroleum Corporation Ltd. Vs NEHA PRADIP PARALIKAR
National Consumer Disputes Redressal Commission · 1996 2 CLT 602 : 1996 2 CPC 168 : 1996 2 CPR 196 : 1996 3 CPJ 164
Tribunals and Commissions14 Jun 1996
CALCUTTA MUNICIPAL CORPORATION Vs Apurba Kumar Basu
National Consumer Disputes Redressal Commission · 1996 2 CPC 195 : 1996 2 CPJ 186 : 1996 2 CPR 173
Tribunals and Commissions13 Jun 1996
MANAK SINGH Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 64 : 1996 2 CLT 616 : 1996 2 CPC 183 : 1996 2 CPJ 205 : 1996 2 CPR 205
Tribunals and Commissions13 Jun 1996
RAJASTHAN STATE ELECTRICITY BOARD Vs Ramrikh Vyas
National Consumer Disputes Redressal Commission · 1996 2 CPC 568 : 1996 2 CPJ 245 : 1996 3 CPR 15 : 1997 1 CLT 426
Tribunals and Commissions13 Jun 1996
Jindal Photofilms Ltd Vs INDIAN AIRLINES
National Consumer Disputes Redressal Commission · 1996 2 CPC 434 : 1996 2 CPJ 168 : 1996 2 CPR 227 : 1997 1 CLT 90
Tribunals and Commissions11 Jun 1996Appeal dismissed with costs
KALURAM And COMPANY Vs KISAN SEEDS CORPORATION
National Consumer Disputes Redressal Commission · 1996 2 CPJ 372 : 1996 2 CPR 298
Tribunals and Commissions11 Jun 1996Appeal dismissed
INDIAN OVERSEAS BANK Vs DURGESH KHULLER
National Consumer Disputes Redressal Commission · 1996 2 CPC 520 : 1996 3 CPJ 518 : 1997 1 CLT 118
Tribunals and Commissions11 Jun 1996Appeal allowed
GANGA RAM CHANDNA Vs PRINCIPAL, DOON PUBLIC SCHOOL
National Consumer Disputes Redressal Commission · 1996 3 CPJ 108 : 1997 2 CPC 539
Tribunals and Commissions11 Jun 1996Appeal dismissed
SHYAMAL KUMAR GHOSH Vs U.B.I.DEGANGA BRANCH
National Consumer Disputes Redressal Commission · 1996 2 CPJ 373 : 1996 3 CPR 76
Tribunals and Commissions11 Jun 1996Appeal allowed
ESTATE OFFICER, H.U.D.A. Vs INDIRA SHARAN
National Consumer Disputes Redressal Commission · 1996 2 CPJ 384 : 1996 2 CPR 290
Tribunals and Commissions10 Jun 1996Enquiry disposed of
DIRECTOR GENERAL OF INVESTIGATION And REGISTRATION Vs DESERT GOLD INDIA IRRIGATION LTD.
National Consumer Disputes Redressal Commission · 1997 1 CPJ 25
Tribunals and Commissions07 Jun 1996Petition dismissed
GANESH POLYTEX LTD. Vs TRANSPORT CORPORATION OF INDIA LTD.
National Consumer Disputes Redressal Commission · 1996 2 CLT 613 : 1996 2 CPC 174 : 1996 2 CPR 202 : 1996 3 CPJ 160
Tribunals and Commissions07 Jun 1996Order set aside
A.P.S.F. CORPORATION Vs G.RAVI KUMAR
National Consumer Disputes Redressal Commission · 1996 2 CPJ 523 : 1996 3 CPR 315