Tribunals and Commissions21 Jun 1996Appeal dismissed with costs
PRAKASH DHAWAN Vs ESTATE OFFICER, HUDA
National Consumer Disputes Redressal Commission · 1996 2 CPC 553 : 1996 3 CPJ 20 : 1996 3 CPR 91 : 1997 1 CLT 271 : 1998 1 CPJ 73
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1996
816 judgments · page 21 of 41
Tribunals and Commissions21 Jun 1996Complaint dismissed
OLD VILLAGE INDUSTRIES LTD. Vs AIR INDIA
National Consumer Disputes Redressal Commission · 1996 2 CPC 438 : 1996 2 CPR 232 : 1996 3 CPJ 41 : 1997 1 CLT 78
Tribunals and Commissions21 Jun 1996Complaint dismissed with costs
ERODE TURMERIC MERCHANTS ASSOCIATION, ERODE Vs PERIYAR MARKET COMMITTEE
National Consumer Disputes Redressal Commission · 1996 2 CPC 530 : 1996 3 CPJ 7 : 1996 3 CPR 111
Tribunals and Commissions21 Jun 1996Appeal dismissed
E.C.P. LTD. Vs Narendra Kumar
National Consumer Disputes Redressal Commission · 1996 2 CPR 239 : 1996 3 CPJ 59
Tribunals and Commissions21 Jun 1996Appeal accepted
ENGINEERING WORKS Vs DINEX (INDIA) PRIVATE LTD.
National Consumer Disputes Redressal Commission · 1996 2 CPC 587 : 1996 3 CPJ 33 : 1996 3 CPR 44 : 1997 1 CLT 554
Tribunals and Commissions21 Jun 1996Appeal dismissed
DILIP KUMAR WAMANRAO DARYAPURKAR Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1996 2 CPC 527 : 1996 3 CPJ 29 : 1996 3 CPR 87 : 1997 1 CLT 258
Tribunals and Commissions21 Jun 1996Appeal allowed
New India Assurance Co. Ltd. Vs KUMODCHANDRA B. HEMADE
National Consumer Disputes Redressal Commission · 1996 2 CPC 491 : 1996 3 CPJ 32 : 1996 3 CPR 41 : 1997 1 CLT 583
Tribunals and Commissions21 Jun 1996Revision Petition accepted
Depot Manager, APSRTC Vs DISTRICT CONSUMER COUNCIL, TIRUPTAHTI
National Consumer Disputes Redressal Commission · 1996 2 CPC 481 : 1996 3 CPJ 36 : 1996 3 CPR 68 : 1998 1 CPJ 65
Tribunals and Commissions21 Jun 1996Appeal dismissed with costs.
AROOP MUKHERJEE Vs SWITZER INSTRUMENT LTD.
National Consumer Disputes Redressal Commission · 1996 2 CPC 458 : 1996 3 CPJ 18 : 1996 3 CPR 79 : 1997 1 CLT 247
Tribunals and Commissions21 Jun 1996Order modified
DESK TO DESK COURIER SERVICE Vs VADILAL INDUSTRIES LTD.
National Consumer Disputes Redressal Commission · 1997 1 CPJ 347
Tribunals and Commissions21 Jun 1996Enquiry disposed of
In the Matter of Vs SINTER PLAST CONTAINERS
National Consumer Disputes Redressal Commission · 1997 1 CPJ 36
Tribunals and Commissions21 Jun 1996
HOUSE OF DUBARY Vs PUNJAB NATIONAL BANK
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 67 : 1996 2 CPJ 223 : 1996 2 CPR 259 : 1997 1 CLT 21
Tribunals and Commissions21 Jun 1996
B.JAINNUL ABDEAN Vs TWAIK EAST INTERNATIONAL
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 81 : 1996 3 CPR 139 : 1997 1 CLT 335 : 1998 1 CPJ 91
Tribunals and Commissions21 Jun 1996
AMARNATH SINGH Vs MAHINDRA AND MAHINDRA
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 71 : 1996 1 CPC 621 : 1996 2 CLT 254 : 1996 2 CPJ 229 : 1996 2 CPR 255
Tribunals and Commissions21 Jun 1996
R.MANI Vs KARUMARI ENTERPRISE
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 68 : 1996 2 CPJ 249
Tribunals and Commissions21 Jun 1996
AJAY ENTERPRISES LTD. Vs KAMLESH AGGARWAL
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 77 : 1996 3 CPR 106 : 1997 1 CLT 286 : 1998 1 CPJ 77 : 1998 6 CTJ 664
Tribunals and Commissions21 Jun 1996
VIMAL CHANDRA GROVER Vs BANK OF INDIA
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 88 : 1996 2 CPJ 159 : 1997 5 CTJ 35
Tribunals and Commissions21 Jun 1996
VIJAI SHANKAR SHUKLA Vs LUCKNOW DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 86 : 1996 2 CPC 597 : 1996 3 CPR 82 : 1997 1 CLT 251 : 1998 6 CTJ 584
Tribunals and Commissions21 Jun 1996
PUNJAB NATIONAL BANK Vs TEJ RAJINDER SINGH
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 69 : 1996 2 CPC 554 : 1996 2 CPJ 252 : 1996 3 CPR 32 : 1997 1 CLT 505
Tribunals and Commissions21 Jun 1996
APPLE MERCHANTS ASSOCIATION (REGD.) Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 79 : 1996 2 CPC 457 : 1996 3 CPJ 2 : 1996 3 CPR 132 : 1996 4 CTJ 869 : 1997 1 CLT 323