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National Consumer Disputes Redressal Commission judgments, 1996

816 judgments · page 19 of 41

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Tribunals and Commissions12 Jul 1996Complaint allowed with costs

PANCHANBHAI SHANKARBHAI Vs GUJARAT ELECTRICITY BOARD

National Consumer Disputes Redressal Commission · 1997 1 CPJ 543

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Tribunals and Commissions12 Jul 1996Order modified

CENTAK CHEMICALS LTD. Vs C. YADAVA REDDY

National Consumer Disputes Redressal Commission · 1997 1 CPJ 555 : 1997 2 CPR 316

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Tribunals and Commissions12 Jul 1996Appeals dismissed

DEVELOPMENT CORPORATION LTD. Vs SEELAM RAMA MOHAN

National Consumer Disputes Redressal Commission · 1996 3 CPJ 435

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Tribunals and Commissions11 Jul 1996Appeals allowed

GENERAL MANAGER, PRESS TRUST OF INDIA Vs BHASKAR BARIK

National Consumer Disputes Redressal Commission · 1997 2 CPJ 201

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Tribunals and Commissions11 Jul 1996Appeal accepted with costs

SAHIB SINGH Vs Telecom District Manager

National Consumer Disputes Redressal Commission · 1996 3 CPJ 499 : 1997 1 CLT 325

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Tribunals and Commissions10 Jul 1996Order modified

Branch Manager, Oriental Insurance Co. Ltd. Vs P.S.LALU

National Consumer Disputes Redressal Commission · 1997 1 CPJ 65

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Tribunals and Commissions09 Jul 1996Appeals allowed

ESCORTS TRACTORS LTD. CO. Vs GAJANAND

National Consumer Disputes Redressal Commission · 1997 2 CPJ 455 : 1997 3 CPR 285

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Tribunals and Commissions09 Jul 1996Appeals FA 767/93, 1287/94, 1134/94, 692/94, 830/94, 682/94, 824/95, 503/95, 400/95, 140/95 allowed

BRANCH MANAGER, INDIAN BANK Vs B.RAJA REDDY

National Consumer Disputes Redressal Commission · 1998 2 CPJ 558

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Tribunals and Commissions09 Jul 1996Revision partly allowed

RAMGOPAL Vs DIRECTOR, POSTAL SERVICES

National Consumer Disputes Redressal Commission · 1997 2 CPJ 387 : 1997 3 CPR 296

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Tribunals and Commissions09 Jul 1996Appeal dismissed

POSTMASTER, MANNANCHERY Vs D. PRATHAPAN

National Consumer Disputes Redressal Commission · 1996 3 CPJ 456 : 1997 2 CPC 550

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Tribunals and Commissions09 Jul 1996Appeal partly allowed

State Bank of India Vs CITIZEN PROTECTION FORUM

National Consumer Disputes Redressal Commission · 1996 3 CPJ 302

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Tribunals and Commissions09 Jul 1996Appeals allowed

ANIL SEHGAL Vs Harmohinder Singh

National Consumer Disputes Redressal Commission · 1996 3 CPJ 101

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Tribunals and Commissions09 Jul 1996Complaint dismissed with costs

HARISH JAMNADAS MANDVIA Vs Life Insurance Corporation of India

National Consumer Disputes Redressal Commission · 1997 1 CPJ 349

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Tribunals and Commissions08 Jul 1996Appeal allowed

Branch Manager, LIC of India Vs D.VENKATA LAXMANA BABU

National Consumer Disputes Redressal Commission · 1997 1 CPJ 516 : 1997 2 CPR 304

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Tribunals and Commissions08 Jul 1996Appeal dismissed

AGARWAL MOTORS Vs JEETMAL CHAUHAN

National Consumer Disputes Redressal Commission · 1997 1 CPJ 397 : 1997 3 CPR 8

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Tribunals and Commissions05 Jul 1996Complaint allowed with costs

TAPASINI SINHA Vs IMPERIAL MATCH WORKS

National Consumer Disputes Redressal Commission · 1996 3 CPJ 283 : 1997 1 CPR 323

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Tribunals and Commissions04 Jul 1996Appeal accepted

Indian Oil Corporation Ltd. Vs RAGHBIR SINGH SAINI

National Consumer Disputes Redressal Commission · 1996 3 CPJ 602 : 1997 1 CLT 54 : 1997 1 CPC 58

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Tribunals and Commissions04 Jul 1996Complaint allowed

TELEPHONE SERVICE SOCIETY Vs CHIEF GENERAL MANAGER, CALCUTTA TELEPHONES

National Consumer Disputes Redressal Commission · 1996 3 CPJ 239

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Tribunals and Commissions04 Jul 1996Appeal allowed

SENIOR BRANCH MANAGER, L.I.C. Vs SNEHALATA DAS

National Consumer Disputes Redressal Commission · 1996 3 CPJ 319 : 1996 3 CPR 319

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Tribunals and Commissions03 Jul 1996Appeal allowed

ABHIJIT NANDY Vs NEW INDIA ASSURANCE CO.LTD

National Consumer Disputes Redressal Commission · 1996 3 CPJ 363

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