Tribunals and Commissions23 Jul 1996Complaint dismissed
MUKUNDA INDUSTRIAL FINANCE LTD. Vs Federal Bank Ltd.
National Consumer Disputes Redressal Commission · 1997 1 CPR 7 : 1997 2 CPC 684 : 1997 2 CPJ 140
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1996
816 judgments · page 18 of 41
Tribunals and Commissions22 Jul 1996Appeal partly allowed
A.P.HOUSING BOARD Vs IMMIDISETTY SUBRAHMANYESWARA RAO
National Consumer Disputes Redressal Commission · 1997 1 CPJ 360 : 1997 1 CPR 550
Tribunals and Commissions22 Jul 1996Complaint partly allowed with costs
BALAJI INC Vs SR. DIVISIONAL MANAGER, NATIONAL INSURANCE CO.LTD
National Consumer Disputes Redressal Commission · 1996 3 CPR 308 : 1997 1 CPJ 206
Tribunals and Commissions22 Jul 1996Complaint disposed of
N.C.SARIN Vs MOOLCHAND KHARAITIRAM HOSPITAL
National Consumer Disputes Redressal Commission · 1996 2 CPJ 418 : 1996 3 CPR 350 : 1997 1 CPC 61
Tribunals and Commissions22 Jul 1996Complaint dismissed
M.S.RAMAA Vs LIFE INSURANCE CORPORATION
National Consumer Disputes Redressal Commission · 1996 3 CPR 360 : 1997 1 CPJ 131
Tribunals and Commissions19 Jul 1996Appeal allowed
Punjab National Bank Vs RAMA KANT YADAVA
National Consumer Disputes Redressal Commission · 1997 1 CPJ 44 : 1997 1 CPR 262 : 1997 2 CPC 687
Tribunals and Commissions19 Jul 1996Appeal partly allowed
PURNA CHANDRA PANDA Vs GOVINDA CHANDRA DASH
National Consumer Disputes Redressal Commission · 1998 1 CPJ 293
Tribunals and Commissions19 Jul 1996Appeal dismissed with costs
Life Insurance Corporation of India Vs Braj Kishore Singh
National Consumer Disputes Redressal Commission · 1997 1 CPJ 375 : 1997 3 CPR 34
Tribunals and Commissions18 Jul 1996Appeal dismissed
SAMPURAN SINGH DEOL And SONS Vs S.D.O., PSEB, PAYAL
National Consumer Disputes Redressal Commission · 1996 3 CPJ 588 : 1997 1 CLT 104
Tribunals and Commissions18 Jul 1996Appeal disposed of
District Educational Officer Vs M. KRISHNANKUTTY
National Consumer Disputes Redressal Commission · 1997 2 CPJ 477
Tribunals and Commissions17 Jul 1996Appeal partly allowed
R.K.PRADHAN Vs AJAY THIRANI
National Consumer Disputes Redressal Commission · 1997 2 CPJ 80 : 1997 3 CPR 134
Tribunals and Commissions16 Jul 1996Appeal allowed with costs
SANJAY CHOPRA Vs Manager, Punjab National Bank
National Consumer Disputes Redressal Commission · 1996 2 CLT 609 : 1997 1 CPJ 222 : 1998 1 CPR 359
Tribunals and Commissions16 Jul 1996Appeal allowed
GENERAL MANAGER, S.E.RAILWAY Vs SATYA NARAYAN AGRAWAL
National Consumer Disputes Redressal Commission · 1996 3 CPJ 411 : 1997 1 CPR 43
Tribunals and Commissions16 Jul 1996Complaint allowed with costs
NRIPENDRA KUMAR BHATTACHARJEE Vs INDIAN AIRLINES LIMITED
National Consumer Disputes Redressal Commission · 1996 3 CPJ 391 : 1997 3 CPR 392
Tribunals and Commissions16 Jul 1996Complaint allowed with costs
Project Director Vs DCM DAEWOO MOTORS LTD.
National Consumer Disputes Redressal Commission · 1997 2 CPJ 144
Tribunals and Commissions16 Jul 1996Appeal allowed
EXECUTIVE OFFICER, CUTTACK MUNICIPALITY Vs RABI SINGH
National Consumer Disputes Redressal Commission · 1997 2 CPC 714 : 1997 2 CPJ 248 : 1997 3 CPR 85
Tribunals and Commissions15 Jul 1996Appeals allowed
A.S. KARTHIKEYAN Vs T.MARIYAM
National Consumer Disputes Redressal Commission · 1997 2 CPJ 445
Tribunals and Commissions15 Jul 1996Complaint dismissed
V. Srinivasan Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1997 1 CPJ 562
Tribunals and Commissions15 Jul 1996Complaint dismissed
MENA CINE AGENCIES, MOUNT ROAD MADRAS Vs MANAGER, STATE BANK OF MYSORE
National Consumer Disputes Redressal Commission · 1997 1 CPJ 593 : 1997 2 CPC 681
Tribunals and Commissions15 Jul 1996Appeal dismissed
KOVVURU REGULAR PARCEL SERVICE Vs T.MUNIKUMAR
National Consumer Disputes Redressal Commission · 1997 2 CPJ 152