Tribunals and Commissions13 Aug 1996Appeal allowed
SHRI DEVI SARAN SHARMA Vs ASSISTANT ENGINEER, HPSEB
National Consumer Disputes Redressal Commission · 1996 3 CPJ 199 : 1996 3 CPR 13
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1996
816 judgments · page 16 of 41
Tribunals and Commissions13 Aug 1996Appeal allowed
EXECUTIVE ENGINEER Vs D.SUSHEELAMMA
National Consumer Disputes Redressal Commission · 1997 2 CPJ 392
Tribunals and Commissions12 Aug 1996Appeal allowed
MARIMUTHU Vs Lakshmi
National Consumer Disputes Redressal Commission · 1996 3 CPJ 523
Tribunals and Commissions12 Aug 1996Appeal allowed
CHANDRA SEKHARA SETTY Vs VIJAYALAKSHMI G.
National Consumer Disputes Redressal Commission · 1996 3 CPJ 475
Tribunals and Commissions12 Aug 1996Appeal partly allowed with costs
M.AVANTHIKA Vs DUGAR FINANCE And INVESTMENTS LTD.
National Consumer Disputes Redressal Commission · 1997 1 CPJ 75
Tribunals and Commissions12 Aug 1996Complaint allowed
P.L.BANSAL Vs SPEEDWAY COURIERS LTD.
National Consumer Disputes Redressal Commission · 1996 2 CLT 412 : 1996 3 CPJ 569
Tribunals and Commissions12 Aug 1996Complaint allowed by costs
CLIPPER HOLIDAYS Vs M And N PUBLICATIONS LTD.
National Consumer Disputes Redressal Commission · 1996 3 CPJ 462
Tribunals and Commissions12 Aug 1996Complaint allowed with costs
RAM NATH KAW Vs Oriental Insurance Co.Ltd
National Consumer Disputes Redressal Commission · 1996 3 CPJ 359
Tribunals and Commissions12 Aug 1996Complaint dismissed
ANTHONY DASS A Vs EX.ENGINEER, EARTH MOVERS DIVISION, BEML, K.G.F.
National Consumer Disputes Redressal Commission · 1997 3 CPJ 224
Tribunals and Commissions12 Aug 1996Complaint dismissed
KARNATAKA CO-OP. OIL SEEDS GROWERS FEDERATION LTD. Vs OMEGA AG. SEEDS (INDIA) LTD.
National Consumer Disputes Redressal Commission · 1997 3 CPJ 108
Tribunals and Commissions12 Aug 1996Appeal allowed
BRANCH MANAGER, CANARA BANK Vs P.SUBBIAN
National Consumer Disputes Redressal Commission · 1997 1 CPJ 163 : 1997 1 CPR 10 : 1997 2 CPC 666
Tribunals and Commissions12 Aug 1996Appeal No. 290/95 allowed
ASSTT.EXECUTIVE ENGINEER Vs HAMPAVVA
National Consumer Disputes Redressal Commission · 1996 3 CPJ 332
Tribunals and Commissions09 Aug 1996Ex-parte Order set aside
GAUTAM AUTO Vs KIRAN PRABHA
National Consumer Disputes Redressal Commission · 1997 1 CPJ 226 : 1998 1 CPC 332 : 1998 1 CPR 378
Tribunals and Commissions08 Aug 1996Complaint partly allowed with costs
LAKSHMI TRADING COMPANY Vs DIVISIONAL MANAGER, THE NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1996 3 CPJ 471
Tribunals and Commissions08 Aug 1996Appeal dismissed
CHIEF GENERAL MANAGER M.T.N.L. Vs PRAN NATH KOHLI
National Consumer Disputes Redressal Commission · 1996 3 CPJ 211
Tribunals and Commissions08 Aug 1996Appeal dismissed
PARVINDER KAUR Vs Union Bank of India
National Consumer Disputes Redressal Commission · 1996 2 CLT 599 : 1997 1 CPC 64 : 1997 2 CPJ 407
Tribunals and Commissions08 Aug 1996Complaint dismissed
Chandra Kanta Devi Vs Life Insurance Corpn. of India
National Consumer Disputes Redressal Commission · 1996 3 CPJ 417
Tribunals and Commissions07 Aug 1996Complaint allowed
BASUDEV DALAI Vs Genelec Limited
National Consumer Disputes Redressal Commission · 1996 3 CPJ 526 : 1997 3 CPR 584
Tribunals and Commissions06 Aug 1996Appeal dismissed
SWASTHIK ENGINEER Vs JAGTIAL CONSUMERS WELFARE COUNCIL, JAGTIAL
National Consumer Disputes Redressal Commission · 1996 3 CPJ 497
Tribunals and Commissions06 Aug 1996Complaint dismissed
HOME PRODUCTS INDUSTRIES Vs U.P.VITTA NIGAM LTD
National Consumer Disputes Redressal Commission · 1997 2 CPJ 256