Tribunals and Commissions29 Aug 1996Appeal allowed with costs
SAU MADHURI Vs RAJENDRA
National Consumer Disputes Redressal Commission · 1996 3 CPJ 75 : 1996 3 CPR 174 : 1997 1 CLT 396 : 1997 1 CPC 129
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1996
816 judgments · page 14 of 41
Tribunals and Commissions29 Aug 1996Appeal disposed of
SURINDER SINGH Vs ASHWANI KUMAR AGGARWAL
National Consumer Disputes Redressal Commission · 1996 3 CPJ 304
Tribunals and Commissions29 Aug 1996Appeal allowed
KRISONS ELECTRONICS SYSTEMS LTD. Vs D.V.PALANKAR
National Consumer Disputes Redressal Commission · 1997 2 CPJ 400 : 1997 3 CPR 216
Tribunals and Commissions28 Aug 1996Appeal allowed
DIVISIONAL FOREST OFFICER Vs SARANGADHAR RAUT
National Consumer Disputes Redressal Commission · 1996 3 CPJ 599
Tribunals and Commissions28 Aug 1996Appeal partly accepted
Maruti Udyog Limited Vs HARISH CHANDER PAHWA
National Consumer Disputes Redressal Commission · 1996 2 CLT 531 : 1996 2 CPC 400 : 1996 3 CPJ 45
Tribunals and Commissions27 Aug 1996Appeal dismissed
Life Insurance Corporation of India Vs NIRMAL ARORA
National Consumer Disputes Redressal Commission · 1996 2 CLT 533 : 1996 3 CPJ 62
Tribunals and Commissions27 Aug 1996Appeal dismissed but cost set aside
R.Jayaraman Vs MADRAS TELEPHONES
National Consumer Disputes Redressal Commission · 1996 3 CPJ 414
Tribunals and Commissions27 Aug 1996
Alpha Drug India Ltd Vs H C L Ltd
National Consumer Disputes Redressal Commission · 1996 2 CLT 532 : 1996 2 CPC 389 : 1996 3 CPJ 53
Tribunals and Commissions26 Aug 1996Complaint allowed with costs
SATISH BAGRODIA Vs AIRDOOT INTERNATIONAL
National Consumer Disputes Redressal Commission · 1996 2 CLT 537 : 1996 3 CPJ 96
Tribunals and Commissions26 Aug 1996Appeal dismissed
MOHD.ZAHIR Vs ASSTT. ENGINEER (DISTRIBUTION) R.S.E.B.
National Consumer Disputes Redressal Commission · 1997 2 CPJ 343
Tribunals and Commissions26 Aug 1996Directions passed
Savitri Devi Vs HARYANA STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1997 1 CLT 708 : 1998 2 CPJ 572
Tribunals and Commissions26 Aug 1996Complaint allowed with costs
MANIK CHAND BOHRA Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1996 3 CPJ 122
Tribunals and Commissions23 Aug 1996Complaint allowed with costs
NIHAL KAUR Vs DIRECTOR, POSTGRADUATE INSTITUTE OF MEDICAL SCIENCES And RESEARCH
National Consumer Disputes Redressal Commission · 1996 2 CPC 234 : 1996 3 CPJ 112
Tribunals and Commissions23 Aug 1996Appeal dismissed
A. VEERABRAHMACHARI Vs B.VENKATESWARA RAO, ADVOCATE
National Consumer Disputes Redressal Commission · 1997 1 CPJ 147
Tribunals and Commissions22 Aug 1996Petition disposed of
TARACHAND SAHU Vs Divisional Manager
National Consumer Disputes Redressal Commission · 1996 3 CPJ 484
Tribunals and Commissions22 Aug 1996Appeal partly allowed
Maruti Udyog Limited Vs R.SABARINATHAN NAIR
National Consumer Disputes Redressal Commission · 1997 1 CPJ 492 : 1997 1 CPR 136
Tribunals and Commissions22 Aug 1996Complaint dismissed
K. PRABHAKAR Vs MAN JOG SECURITY PLANS
National Consumer Disputes Redressal Commission · 1996 3 CPJ 580
Tribunals and Commissions22 Aug 1996
K Krishna Mohan Vs M S Dayakar Rao
National Consumer Disputes Redressal Commission · 1997 1 CPJ 216
Tribunals and Commissions21 Aug 1996Appeal dismissed with costs
KHETARAM Vs RAJASTHAN STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1996 3 CPJ 81 : 1996 3 CPR 177 : 1997 1 CLT 406 : 1997 1 CPC 125
Tribunals and Commissions21 Aug 1996Complaint allowed with costs
AJAY MEHTANI Vs Ansal Housing and Construction Ltd
National Consumer Disputes Redressal Commission · 1996 2 CLT 416 : 1996 3 CPR 240 : 1998 1 CPJ 82