EXECUTIVE ENGINEER Vs NABAKISHORE TARAI
National Consumer Disputes Redressal Commission · 1996 3 CPJ 592
COURT ARCHIVE
816 judgments · page 13 of 41
National Consumer Disputes Redressal Commission · 1996 3 CPJ 592
National Consumer Disputes Redressal Commission · 1996 3 CPJ 460 : 1997 1 CLT 333 : 1997 1 CPC 266
National Consumer Disputes Redressal Commission · 1996 3 CPJ 210
National Consumer Disputes Redressal Commission · 1996 2 CPC 642 : 1997 1 CLT 591 : 1997 1 CPJ 444
National Consumer Disputes Redressal Commission · 1996 2 CPC 646 : 1996 3 CPJ 77 : 1996 3 CPR 193 : 1997 1 CLT 374
National Consumer Disputes Redressal Commission · 1996 2 CPC 643 : 1996 3 CPJ 78 : 1996 3 CPR 190 : 1997 1 CLT 360
National Consumer Disputes Redressal Commission · 1997 1 CPJ 471
National Consumer Disputes Redressal Commission · 1996 3 CPJ 508
National Consumer Disputes Redressal Commission · 1996 2 CPC 664 : 1996 3 CPJ 91 : 1996 3 CPR 207 : 1997 1 CLT 411
National Consumer Disputes Redressal Commission · 1996 2 CPC 412 : 1996 3 CPJ 206 : 1996 3 CPR 189
National Consumer Disputes Redressal Commission · 1996 3 CPJ 541
National Consumer Disputes Redressal Commission · 1996 3 CPJ 422 : 1997 1 CLT 328 : 1997 1 CPR 17
National Consumer Disputes Redressal Commission · 1997 2 CPJ 489
National Consumer Disputes Redressal Commission · 1998 2 CPJ 584
National Consumer Disputes Redressal Commission · 1996 3 CPJ 419
National Consumer Disputes Redressal Commission · 1996 2 CPC 661 : 1996 3 CPJ 71 : 1996 3 CPR 182 : 1997 1 CLT 347
National Consumer Disputes Redressal Commission · 1996 3 CPJ 118
National Consumer Disputes Redressal Commission · 1996 2 CPC 653 : 1996 3 CPJ 79 : 1996 3 CPR 211 : 1997 1 CLT 416
National Consumer Disputes Redressal Commission · 1996 3 CPJ 80 : 1997 1 CPR 186
National Consumer Disputes Redressal Commission · 1997 2 CPJ 478