Tribunals and Commissions17 Sept 1996
UNIT TRUST OF INDIA Vs BANDANA ROY CHOWDHURY
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 84 : 1996 3 CPJ 126 : 1996 3 CPR 227 : 1997 2 CPC 555
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1996
816 judgments · page 12 of 41
Tribunals and Commissions16 Sept 1996Appeal dismissed
TELEPHONE DISTRICT ENGINEER Vs SHRI KISHAN GOLKIYA
National Consumer Disputes Redressal Commission · 1996 1 CLT 310 : 1996 3 CPJ 89 : 1996 3 CPR 164 : 1997 1 CLT 375 : 1997 1 CPC 127
Tribunals and Commissions16 Sept 1996Appeal allowed
Assistant Executive Engineer Vs THOMSON TOOLS LIMITED
National Consumer Disputes Redressal Commission · 1996 3 CPJ 401
Tribunals and Commissions16 Sept 1996Appeal partly allowed
SHRI GAJANAN PRASAD GRIHA TARAN SAHAKARA SANSTHA LTD. Vs AMOL GOVIND PARADKAR
National Consumer Disputes Redressal Commission · 1996 3 CPJ 95 : 1996 3 CPR 159 : 1997 1 CLT 366
Tribunals and Commissions16 Sept 1996Appeal allowed
Oriental Insurance Co. Ltd. Vs PIARE LAL KAUSHAL
National Consumer Disputes Redressal Commission · 1996 2 CLT 642 : 1996 2 CPC 680 : 1996 3 CPJ 186 : 1997 1 CPR 280
Tribunals and Commissions12 Sept 1996Complaint dismissed
SHARUTI SHAUKEEN Vs Union Territory of Chandigarh
National Consumer Disputes Redressal Commission · 1996 2 CLT 561 : 1996 3 CPJ 5 : 1996 3 CPR 98 : 1997 1 CPC 42
Tribunals and Commissions12 Sept 1996Appeal dismissed with costs
PONDICHERRY TELEPHONES Vs FLEXI PACKS
National Consumer Disputes Redressal Commission · 1997 1 CPJ 122 : 1997 1 CPR 649
Tribunals and Commissions12 Sept 1996Appeal partly allowed
GENERAL MANAGER, TELEPHONES, JALANDHAR Vs OM PARKASH KAMBOJ
National Consumer Disputes Redressal Commission · 1996 3 CPJ 479
Tribunals and Commissions11 Sept 1996Appeal dismissed
FIRST ASSISTANT COMMERCIAL SUPERINTENDENT Vs SANDEEP ROY CHOWDHRY
National Consumer Disputes Redressal Commission · 1996 3 CPJ 458
Tribunals and Commissions11 Sept 1996Complaints partly allowed with costs
NATIONAL CONSUMER PROTECTION COUNCIL Vs POORVADEEP CORPORATION
National Consumer Disputes Redressal Commission · 1997 1 CPJ 494 : 1997 1 CPR 528
Tribunals and Commissions11 Sept 1996Order modified
State Bank of India Vs SAMUEL S. CHAUDHURY
National Consumer Disputes Redressal Commission · 1998 1 CPJ 456
Tribunals and Commissions11 Sept 1996Order set aside
SHRI VIRENDER BHANDARI Vs Oriental Insurance Co.Ltd
National Consumer Disputes Redressal Commission · 1996 3 CPJ 342 : 1997 1 CLT 337 : 1997 1 CPR 21
Tribunals and Commissions10 Sept 1996Appeal dismissed
SHRI RAGHBIR SINGH Vs PUNJAB STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1996 3 CPJ 451
Tribunals and Commissions10 Sept 1996Appeal partly accepted
PEARLS GREEN FORESTS LTD. Vs JYOTI RANI
National Consumer Disputes Redressal Commission · 1997 1 CPJ 479
Tribunals and Commissions10 Sept 1996Appeal dismissed with costs
KHANNA ENTERPRISES Vs Manjeet Singh
National Consumer Disputes Redressal Commission · 1996 2 CLT 705 : 1997 1 CPC 329 : 1997 1 CPJ 116
Tribunals and Commissions10 Sept 1996Appeals dismissed
UNITED INDIA INSURANCE COMPNAY LTD. Vs NARESH GANDHI
National Consumer Disputes Redressal Commission · 1996 2 CLT 570 : 1996 3 CPJ 131
Tribunals and Commissions09 Sept 1996Appeal allowed with costs
TRANS ASIA AUTO And GENERAL FINANCE LTD. Vs Shiv Bahadur Singh
National Consumer Disputes Redressal Commission · 1997 1 CPJ 322
Tribunals and Commissions06 Sept 1996Order set aside
Life Insurance Corporation of India Vs S. PALANIYANDI
National Consumer Disputes Redressal Commission · 1996 3 CPJ 148
Tribunals and Commissions06 Sept 1996Appeal allowed
TAHSILDAR Vs Sundararajan
National Consumer Disputes Redressal Commission · 1996 3 CPJ 322
Tribunals and Commissions06 Sept 1996Appeal dismissed
P.GOSWAMI AND SONS. Vs MAHENDRA KUMAR YADAV
National Consumer Disputes Redressal Commission · 1997 2 CPJ 359 : 1997 3 CPR 210