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National Consumer Disputes Redressal Commission judgments, 1996

816 judgments · page 10 of 41

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Tribunals and Commissions04 Oct 1996Appeal dismissed

V.Ramesh Vs A.ARUJUANDAS

National Consumer Disputes Redressal Commission · 1996 3 CPJ 511

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Tribunals and Commissions04 Oct 1996Appeal dismissed

SAMPURAN SINGH DEOL Vs MANAGER, THE DORAHA PRIMARY CO-OPERATIVE AGRICULTURAL DEVELOPMENT BANK LTD.

National Consumer Disputes Redressal Commission · 1997 2 CPC 627 : 1997 2 CPJ 481

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Tribunals and Commissions04 Oct 1996Appeal allowed

MANAGING DIRECTOR, KONARK TELEVISION LTD Vs MADHUSUDAN PARIDA

National Consumer Disputes Redressal Commission · 1997 2 CPJ 184

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Tribunals and Commissions03 Oct 1996Appeal ordered accordingly

SPECIAL OFFICER, THE THIRUVIDAIMARUDUR TALUK CO-OP HOUSING SOCIETY LTD. Vs M. Jayaraman

National Consumer Disputes Redressal Commission · 1996 3 CPJ 560

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Tribunals and Commissions03 Oct 1996Complaint dismissed

PAMWI TISSUES LTD. Vs United India Insurance Co. Ltd.

National Consumer Disputes Redressal Commission · 1996 3 CPJ 251 : 1997 1 CLT 597 : 1997 1 CPC 32

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Tribunals and Commissions03 Oct 1996Appeal dismissed

Ramasamy Vs K.K.PUMPS INDUSTRIES

National Consumer Disputes Redressal Commission · 1997 1 CPJ 57 : 1997 2 CPR 23

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Tribunals and Commissions03 Oct 1996Complaint allowed with costs

CAMELLIA PACKAGES (PVT.)LTD Vs ORIENTAL INSURANCE Company

National Consumer Disputes Redressal Commission · 1996 3 CPJ 281 : 1997 1 CLT 592 : 1997 1 CPC 20

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Tribunals and Commissions03 Oct 1996Complaint allowed with costs

R.Dhanalakshmi Vs Oriental Insurance Co

National Consumer Disputes Redressal Commission · 1996 3 CPJ 338 : 1997 1 CPR 342

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Tribunals and Commissions01 Oct 1996Appeal allowed

SUPERINTENDENT OF POST OFFICE Vs Bahadur Singh

National Consumer Disputes Redressal Commission · 1997 1 CPC 284 : 1997 1 CPJ 558

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Tribunals and Commissions01 Oct 1996Complaint allowed with costs

CHITTAR PAL SINGH Vs ATAM PRAKASH

National Consumer Disputes Redressal Commission · 1996 2 CPC 682 : 1996 3 CPJ 289

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Tribunals and Commissions01 Oct 1996Appeal allowed

PRESIDENT, FUNDS OF THANJAVUR LTD. Vs S.BHASKARAN

National Consumer Disputes Redressal Commission · 1996 3 CPJ 408

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Tribunals and Commissions01 Oct 1996Appeal dismissed

MASTER SANDEEP RAJA GOYAL Vs CHAMAN VATIKA

National Consumer Disputes Redressal Commission · 1997 1 CPC 263 : 1997 1 CPJ 523

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Tribunals and Commissions01 Oct 1996Ordered accordingly

ARAKSHITA NATH Vs BRANCH MANAGER, NATIONAL INSURANCE CO.LTD

National Consumer Disputes Redressal Commission · 1997 1 CPJ 263 : 1997 1 CPR 636

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Tribunals and Commissions30 Sept 1996Appeals dismissed

New India Assurance Co. Ltd. Vs G.N. SAINANI

National Consumer Disputes Redressal Commission · 1996 2 CPC 671 : 1996 3 CPJ 147 : 1996 3 CPR 167 : 1997 1 CLT 381

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Tribunals and Commissions30 Sept 1996Complaint Partly allowed

JOSEPH OLLAPALLY Vs NEW INDIA ASSURANCE CO. LTD.

National Consumer Disputes Redressal Commission · 1996 3 CPJ 528

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Tribunals and Commissions30 Sept 1996Complaint dismissed

C. YOGISH MALLYA Vs National Insurance Co. Ltd.

National Consumer Disputes Redressal Commission · 1996 3 CPJ 538

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Tribunals and Commissions30 Sept 1996Complaint allowed

ROHINI PRITAM KABADI Vs R.T.KULKARNI

National Consumer Disputes Redressal Commission · 1996 3 CPJ 441 : 1998 1 CPC 299 : 1998 1 CPR 142

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Tribunals and Commissions30 Sept 1996Complaint allowed

Gursewak Singh Vs JASKARAN SINGH

National Consumer Disputes Redressal Commission · 1996 2 CPC 684 : 1996 3 CPJ 300 : 1997 1 CLT 503

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Tribunals and Commissions29 Sept 1996Appeal accepted/Order modified

Union of India Vs ASHOK KUMAR DHAND

National Consumer Disputes Redressal Commission · 1996 3 CPJ 486 : 1997 1 CLT 310

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Tribunals and Commissions27 Sept 1996Appeal allowed

POST MASTER (S.B) TIRUVARUR Vs Subbulakshmi

National Consumer Disputes Redressal Commission · 1996 3 CPJ 554

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