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National Consumer Disputes Redressal Commission judgments, 1996

816 judgments · page 11 of 41

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Tribunals and Commissions26 Sept 1996Appeal dismissed

SUPERINTENDENT OF TELEGRAPH DEPARTMENT Vs V.SIVAGANAM (DIED) THROUGH LRS.

National Consumer Disputes Redressal Commission · 1997 1 CPJ 394 : 1997 2 CPR 29

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Tribunals and Commissions26 Sept 1996Appeal dismissed

A.P.SUSHEELA SOMASEKAR Vs M.P.JOHN

National Consumer Disputes Redressal Commission · 1997 1 CPJ 420 : 1997 2 CPR 31

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Tribunals and Commissions25 Sept 1996Appeal disposed of

ALLOTTEE SERVICE MANAGER Vs J.M.KUPPUSAMY

National Consumer Disputes Redressal Commission · 1996 3 CPJ 567

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Tribunals and Commissions25 Sept 1996Enquiry disposed of

DIRECTOR GENERAL OF INVESTIGATION And REGISTRATION Vs MEDICAL COLLEGE OF ALTERNATIVE MEDICINES, CALCUTTA

National Consumer Disputes Redressal Commission · 1997 1 CPJ 13

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Tribunals and Commissions25 Sept 1996Revision disposed of

NATIONAL INSURANCE CO. Vs PUNJAB AGRICULTURAL MARKETING BOARD

National Consumer Disputes Redressal Commission · 1996 2 CLT 483 : 1996 3 CPJ 255 : 1997 1 CPC 29

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Tribunals and Commissions24 Sept 1996Complaint dismissed

Harbhajan Singh Vs DAYA NAND MEDICAL COLLEGE AND HOSPITAL

National Consumer Disputes Redressal Commission · 1996 2 CLT 571 : 1996 2 CPC 499 : 1996 3 CPJ 263

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Tribunals and Commissions24 Sept 1996Appeal dismissed

EXECUTIVE ENGINEER And ADMINISTRATIVE OFFICER TAMIL NADU HOUSING BOARD Vs B.N.ARJUNAN

National Consumer Disputes Redressal Commission · 1996 3 CPJ 399

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Tribunals and Commissions23 Sept 1996Appeal dismissed

Tata Engineering and Locomotive Co. Ltd. Vs Gajanan Y. Mandrekar

National Consumer Disputes Redressal Commission · 1996 3 CPJ 123 : 1996 3 CPR 218 : 1997 1 CLT 431 : 1997 1 CPC 154

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Tribunals and Commissions23 Sept 1996Petition allowed

GULMARG WELFARE SOCIETY (REGD.) Vs SUDESH DHAIYA

National Consumer Disputes Redressal Commission · 1996 3 CPJ 120 : 1997 1 CPC 233 : 1997 1 CPR 25 : 1997 2 CLT 231

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Tribunals and Commissions23 Sept 1996Case remanded

JERONIME PIRES Vs ASHA CONSTRUCTION CO.

National Consumer Disputes Redressal Commission · 1996 2 CPC 657 : 1996 3 CPJ 133 : 1996 3 CPR 215 : 1997 1 CLT 423

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Tribunals and Commissions23 Sept 1996Appeal dismissed

BHARAT OVERSEAS CONSTRUCTION LTD. Vs Kamlesh

National Consumer Disputes Redressal Commission · 1997 1 CPJ 8

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Tribunals and Commissions20 Sept 1996Complaint allowed with costs

MANJULABEN DINESHCHANDRA LALWALA Vs SURAT SAFE DEPOSIT VAULT PVT. LTD.

National Consumer Disputes Redressal Commission · 1997 1 CPJ 463 : 1997 2 CPR 38

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Tribunals and Commissions20 Sept 1996Appeal allowed with costs

SUDHA C.S. Vs POST MASTER GENERAL, G.P.O.

National Consumer Disputes Redressal Commission · 1997 1 CPR 492 : 1997 2 CPJ 519 : 1998 1 CPC 132

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Tribunals and Commissions19 Sept 1996Complaints disposed of

RAJIV MALHOTRA Vs RAJ CHOPRA

National Consumer Disputes Redressal Commission · 1997 1 CPJ 124

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Tribunals and Commissions18 Sept 1996Appeal allowed

INDIAN PETROCHEMICALS CORPORATION LIMITED Vs HARISH CHAND KOCHHAR

National Consumer Disputes Redressal Commission · 1996 2 CLT 583 : 1996 2 CPC 512 : 1996 3 CPJ 292

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Tribunals and Commissions18 Sept 1996Appeal dismissed

CHANDIGARH HOUSING BOARD Vs H.D. ANAND

National Consumer Disputes Redressal Commission · 1996 2 CLT 501 : 1996 3 CPJ 121 : 1996 3 CPR 103

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Tribunals and Commissions17 Sept 1996Appeal dismissed

New India Assurance Co. Ltd. Vs SUBHAS

National Consumer Disputes Redressal Commission · 1997 3 CPJ 439 : 1998 1 CPR 309

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Tribunals and Commissions17 Sept 1996Appeal dismissed

RAM KAWAR TAKIA Vs DIRECTOR, NATIONAL RADIO AND ELECTRONICS LTD.

National Consumer Disputes Redressal Commission · 1996 3 CPJ 100 : 1996 3 CPR 102

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Tribunals and Commissions17 Sept 1996Appeal dismissed

Divisional Manager, National Insurance Co. Ltd. Vs Muhammed

National Consumer Disputes Redressal Commission · 1997 1 CPJ 41

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Tribunals and Commissions17 Sept 1996Appeal allowed

ABIJIT AGENCIES Vs Usha

National Consumer Disputes Redressal Commission · 1997 3 CPJ 286 : 1998 1 CPR 353

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