Tribunals and Commissions14 Oct 1996Complaint dismissed with costs
MANILAL NATHABHAI PATEL Vs TUSHAR N.SHAH
National Consumer Disputes Redressal Commission · 1997 1 CPJ 560 : 1997 2 CPR 15
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1996
816 judgments · page 9 of 41
Tribunals and Commissions11 Oct 1996Appeal accepted
SUB DIVISIONAL OFFICER, H.S.E.B. Vs ASHOK COLD STORAGE, JAGADHRI
National Consumer Disputes Redressal Commission · 1997 1 CPC 276 : 1997 1 CPJ 470
Tribunals and Commissions10 Oct 1996Appeal allowed
VOLTAS LTD. Vs PUSHPA BATRA
National Consumer Disputes Redressal Commission · 1997 1 CPC 292 : 1998 2 CPJ 528
Tribunals and Commissions10 Oct 1996Complaint allowed with costs
POWERFLOW LTD Vs VIKAS ROADLINES (I) PVT.LTD
National Consumer Disputes Redressal Commission · 1997 1 CPJ 285
Tribunals and Commissions10 Oct 1996Revision petition disposed of
MURARILAL AGARWAL Vs Calcutta Telephones
National Consumer Disputes Redressal Commission · 1998 1 CPJ 288
Tribunals and Commissions10 Oct 1996Cases transferred
RABI LOCHAN MONDAL Vs STATION SUPERINTENDENT, BISHNUPORE
National Consumer Disputes Redressal Commission · 1997 1 CPC 562 : 1997 1 CPJ 313
Tribunals and Commissions10 Oct 1996Complaint allowed with costs
B.S.CHANDEL Vs UNITED INDIA INSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 1996 3 CPJ 326 : 1997 1 CLT 123 : 1997 1 CPC 253
Tribunals and Commissions10 Oct 1996
B.CHINNAMMA Vs DIVISIONAL OFFICER, L.I.C.OF INDIA
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 54 : 1996 3 CPJ 136 : 1997 5 CTJ 117
Tribunals and Commissions09 Oct 1996Revision Petition allowed
INTERCORP INDUSTRIES LTD. Vs JAI BHAGWAN MANN
National Consumer Disputes Redressal Commission · 1996 3 CPJ 556
Tribunals and Commissions09 Oct 1996Appeal allowed
POST MASTER GENERAL Vs S.Jayaraman
National Consumer Disputes Redressal Commission · 1996 3 CPJ 549
Tribunals and Commissions09 Oct 1996Appeal dismissed
United India Insurance Company Ltd. Vs PRONTOS LIMITED
National Consumer Disputes Redressal Commission · 1996 3 CPJ 483 : 1997 1 CLT 132 : 1997 1 CPC 286 : 1997 1 CPR 113
Tribunals and Commissions08 Oct 1996Appeal dismissed
Om Prakash Vs D.T.E. TELEPHONE, THATHURA
National Consumer Disputes Redressal Commission · 1996 3 CPJ 119 : 1996 3 CPR 194 : 1997 1 CLT 379 : 1997 1 CPC 121
Tribunals and Commissions08 Oct 1996Complaint dismissed
VAID GOKLESH PATHAK Vs MODI VANASPATI MANUFACTURING CO.
National Consumer Disputes Redressal Commission · 1997 2 CPJ 286
Tribunals and Commissions08 Oct 1996Appeal dismissed with costs
Oriental Insurance Co. Ltd. Vs VINOD KUMAR SHARMA
National Consumer Disputes Redressal Commission · 1997 1 CLT 322 : 1997 1 CPJ 364 : 1997 1 CPJ 83
Tribunals and Commissions07 Oct 1996Petition allowed
K.R. RAMASAMY Vs O.M. NOORUDEEN
National Consumer Disputes Redressal Commission · 1996 2 CPC 660 : 1996 3 CPJ 117 : 1997 1 CLT 450
Tribunals and Commissions07 Oct 1996Appeal dismissed
HEAD POST MASTER/POST OFFICE RAILWAY ROAD KURUKSHETRA Vs VIJAY RATTAN AGGARWAL
National Consumer Disputes Redressal Commission · 1997 1 CPC 259 : 1997 1 CPJ 487 : 1997 1 CPR 259
Tribunals and Commissions07 Oct 1996Appeal dismissed
GULZAR SINGH Vs NATIONAL INSURANCE COMPANY LTD., KARNAL
National Consumer Disputes Redressal Commission · 1997 1 CPC 256 : 1997 1 CPJ 553
Tribunals and Commissions07 Oct 1996Appeals dismissed
National Insurance Co. Ltd. Vs Sardar Singh
National Consumer Disputes Redressal Commission · 1997 1 CPC 265 : 1997 1 CPJ 452
Tribunals and Commissions07 Oct 1996Appeal dismissed with costs
SUB-DIVISIONAL OFFICER, TELEGRAPHS, HISAR Vs BAL KISHAN MITTAL
National Consumer Disputes Redressal Commission · 1997 1 CPC 279 : 1997 2 CPJ 151
Tribunals and Commissions07 Oct 1996Complaint dismissed
A.PADMAVATHI Vs MANAGER, VIJAYA BANK
National Consumer Disputes Redressal Commission · 1997 1 CPJ 412