Tribunals and Commissions21 Aug 1996Complaint allowed
SARVA DAMAN SINGH Vs YASH AUTOMOBILES PRIVATE LTD
National Consumer Disputes Redressal Commission · 1997 2 CPJ 226 : 1997 3 CPR 107
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1996
816 judgments · page 15 of 41
Tribunals and Commissions21 Aug 1996Appeal allowed
WHEEL WORLD Vs KEWAL KRISHAN DUGGAL
National Consumer Disputes Redressal Commission · 1997 1 CLT 604 : 1997 1 CPC 358 : 1997 1 CPJ 384
Tribunals and Commissions21 Aug 1996Order set aside
DESHBIR VERMA Vs HAMIRPUR CO-OPERATIVE HOUSE BUILDING SOCIETY LTD.
National Consumer Disputes Redressal Commission · 1996 2 CLT 534 : 1996 2 CPC 238 : 1996 3 CPJ 165
Tribunals and Commissions21 Aug 1996Appeal allowed with costs
INDIRA GUPTA Vs Oriental Insurance Co.Ltd
National Consumer Disputes Redressal Commission · 1997 1 CPJ 218 : 1997 1 CPR 641
Tribunals and Commissions21 Aug 1996
UNITED INDIA INSURANCE CO. LTD. Vs M.K.J.CORPORATION
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 56 : 1996 2 CPC 310 : 1996 3 CCC 365 : 1996 3 CPJ 8 : 1998 2 CLT 489
Tribunals and Commissions20 Aug 1996Appeal allowed
M.P. PANDYA Vs STATE OF RAJASTHAN
National Consumer Disputes Redressal Commission · 1997 2 CPJ 472 : 1997 3 CPR 363
Tribunals and Commissions20 Aug 1996Appeal allowed with costs
National Insurance Co. Ltd. Vs UDAIPUR SAHAKARI UPBHOKTA THOK BHANDAR LTD.
National Consumer Disputes Redressal Commission · 1996 3 CPJ 97 : 1997 1 CPR 182
Tribunals and Commissions20 Aug 1996Order set aside
Board of Secondary Education Vs NAVNEET KUMAR
National Consumer Disputes Redressal Commission · 1996 3 CPJ 466 : 1997 1 CLT 162 : 1997 1 CPC 367
Tribunals and Commissions20 Aug 1996Appeal dismissed
Assistant Executive Engineer Vs SRI T.K.AJAN
National Consumer Disputes Redressal Commission · 1996 3 CPJ 481
Tribunals and Commissions20 Aug 1996Appeal dismissed
DELHI DEVELOPMENT AUTHORITY Vs KEDAR NATH PARASHAR
National Consumer Disputes Redressal Commission · 1997 1 CPJ 304
Tribunals and Commissions19 Aug 1996Appeal allowed
JAI KUMAR Vs PRINCE TRAVELS
National Consumer Disputes Redressal Commission · 1996 2 CPC 614 : 1996 3 CPJ 4 : 1997 1 CLT 675
Tribunals and Commissions19 Aug 1996Appeal dismissed
H.R.DARVESH Vs Punjab National Bank
National Consumer Disputes Redressal Commission · 1996 2 CPC 655 : 1996 3 CPJ 83 : 1996 3 CPR 191 : 1997 1 CLT 364
Tribunals and Commissions19 Aug 1996Complaint partly allowed with costs
AUTOLITE (INDIA) LTD Vs APPLE INDUSTRIES LTD
National Consumer Disputes Redressal Commission · 1997 1 CPJ 188
Tribunals and Commissions19 Aug 1996Ordered accordingly
National Insurance Co. Ltd. Vs PRABHAT RUBBER INDS.
National Consumer Disputes Redressal Commission · 1996 2 CPC 667 : 1996 3 CPJ 85 : 1996 3 CPR 154 : 1997 1 CLT 357
Tribunals and Commissions19 Aug 1996petition allowed
SUPERINTENDENT OF POST OFFICES Vs UPOVOKTA SURAKSHYA PARISAD
National Consumer Disputes Redressal Commission · 1996 2 CLT 559 : 1996 3 CPJ 105 : 1997 1 CPC 246 : 1997 1 CPR 11
Tribunals and Commissions19 Aug 1996Appeal dismissed with costs
Oriental Fire and General Insurance Co. Ltd. Vs SUJIT KUMAR PATRA
National Consumer Disputes Redressal Commission · 1996 3 CPJ 87 : 1996 3 CPR 186 : 1997 1 CLT 354 : 1997 1 CPC 123
Tribunals and Commissions19 Aug 1996Appeal allowed with costs
REYAZUDDIN Vs MD.MUMTAZ
National Consumer Disputes Redressal Commission · 1996 3 CPJ 344 : 1997 1 CPR 48
Tribunals and Commissions19 Aug 1996
Bhim Sain Jindal Vs HIMACHAL PRADESH FINANCIAL CORPORATION
National Consumer Disputes Redressal Commission · 1996 2 CPC 644 : 1996 3 CPJ 107 : 1996 3 CPR 195 : 1997 1 CLT 386
Tribunals and Commissions16 Aug 1996Appeal dismissed
KAPIL CHIT FUNDS PVT. LTD. Vs ANDHRA BANK
National Consumer Disputes Redressal Commission · 1996 3 CPJ 402 : 1997 2 CPC 546
Tribunals and Commissions13 Aug 1996Complaint allowed with costs
AMAR SINGH SAINJTA Vs National Insurance Co.Ltd
National Consumer Disputes Redressal Commission · 1996 2 CLT 538 : 1996 2 CPC 391 : 1996 3 CPJ 19 : 1996 3 CPR 14