Tribunals and Commissions06 Aug 1996Application dismissed
ORIENTAL INSURANCE CO.LTD Vs CITIZEN ROADLINES CO
National Consumer Disputes Redressal Commission · 1996 3 CPJ 288
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1996
816 judgments · page 17 of 41
Tribunals and Commissions05 Aug 1996Complaint partly allowed with costs
DEVENDRA KANTILAL NAYAK Vs KALYANIBEN DHRUVsHAH
National Consumer Disputes Redressal Commission · 1996 3 CPR 56 : 1997 1 CPJ 103
Tribunals and Commissions05 Aug 1996Complaint No. 252/1993 partly allowed
ARUNABEN D.KOTHARI Vs NAVDEEP CLINIC
National Consumer Disputes Redressal Commission · 1996 3 CPJ 605 : 1996 3 CPR 20
Tribunals and Commissions02 Aug 1996Revision Petition dismissed
PREM NATH HOSPITAL Vs POONAM MANGLA
National Consumer Disputes Redressal Commission · 1996 2 CPC 624 : 1996 3 CPJ 30 : 1997 1 CLT 695
Tribunals and Commissions02 Aug 1996Complaint partly allowed with costs
HARJIVANDAS VALJIBHAI PATEL Vs MANAGER, DENA BANK
National Consumer Disputes Redressal Commission · 1996 3 CPR 342 : 1997 2 CPJ 186
Tribunals and Commissions02 Aug 1996Appeal allowed with costs
DIVYA LAND PROMOTERS (P) LTD Vs KULBHUSHAN SURI
National Consumer Disputes Redressal Commission · 1996 3 CPJ 291 : 1997 1 CPR 328
Tribunals and Commissions01 Aug 1996Complaint dismissed with costs
JITENDRA SINGH Vs PATNA GAUHATI ROADWAYS
National Consumer Disputes Redressal Commission · 1996 3 CPJ 328 : 1997 1 CPR 268
Tribunals and Commissions01 Aug 1996Appeal allowed
NATIONAL INSURANCE COMPANY Vs S.M.ABDUL KARIM
National Consumer Disputes Redressal Commission · 1996 3 CPJ 370
Tribunals and Commissions31 Jul 1996Appeal disposed of
C.S.SARMA Vs P.VENKATALAKSHMI
National Consumer Disputes Redressal Commission · 1997 1 CPJ 425 : 1997 1 CPR 471
Tribunals and Commissions31 Jul 1996Appeal dismissed
PYLA MALLIKHARJUNA RAO Vs ASSTT. ENGINEER, OPERATION A.P.S.E. BOARD
National Consumer Disputes Redressal Commission · 1998 2 CPJ 272
Tribunals and Commissions30 Jul 1996Appeal allowed
A.S.NAGPAL Vs Krishan Lal
National Consumer Disputes Redressal Commission · 1996 2 CLT 716 : 1996 3 CPJ 220 : 1997 1 CPC 50
Tribunals and Commissions30 Jul 1996Appeal dismissed
RAMA CHANDRA ACHARYA Vs EXECUTIVE ENGINEER, PURI ELECTRICAL DIVISION
National Consumer Disputes Redressal Commission · 1996 3 CPJ 103 : 1997 1 CPR 213
Tribunals and Commissions30 Jul 1996Complaint dismissed
SRI SUBBARAYA SETTY Vs Divisional Manager, Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1997 1 CPJ 136 : 1997 1 CPR 127
Tribunals and Commissions30 Jul 1996Complaint allowed with costs
SRI RAM OIL UDYOG, SHAMSABAD Vs RAJEEV ROADLINES
National Consumer Disputes Redressal Commission · 1996 3 CPJ 23 : 1997 1 CPR 75
Tribunals and Commissions30 Jul 1996Appeal allowed
K.S.R.T.C, BAGALKOT, BIJAPUR Vs BHIMAPPA ANNAPPA GADDI
National Consumer Disputes Redressal Commission · 1996 3 CPJ 522
Tribunals and Commissions26 Jul 1996Writ petition dismissed
TELEGRAPH MASTER Vs F.E.D.SILVA
National Consumer Disputes Redressal Commission · 1997 3 CPJ 175
Tribunals and Commissions26 Jul 1996
A P Joseph Vs Kunjannamma Mathai
National Consumer Disputes Redressal Commission · 1997 3 CPJ 382
Tribunals and Commissions25 Jul 1996Appeal allowed with costs
ORIENTAL INSURANCE CO.LTD Vs SURESH KUMAR MASKHARA
National Consumer Disputes Redressal Commission · 1997 1 CPJ 230 : 1997 1 CPR 639
Tribunals and Commissions24 Jul 1996Complaint partly allowed
ASSAM IMPORT AGENCY LTD. Vs CHIEF MANAGER, UCO BANK
National Consumer Disputes Redressal Commission · 1997 2 CPJ 349 : 1997 3 CPR 314 : 1998 1 CPC 82
Tribunals and Commissions23 Jul 1996Appeal dismissed
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO. ALWAYE Vs JOB MATHEW
National Consumer Disputes Redressal Commission · 1997 1 CPJ 481